Tribunals and Commissions13 Jan 2000Application dismissed
JAINA PROPERTIES And FINANCE LTD. Vs KANPUR ELECTRICITY SUPPLY ADMINISTRATION, U.P.S.E.B.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 76
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,051 of 1,389
Tribunals and Commissions13 Jan 2000Appeal dismissed
TRANSPORT CORPORATION OF INDIA LTD Vs KARAN SEHGAL
National Consumer Disputes Redressal Commission · 2000 1 CPJ 536 : 2000 2 CLT 654 : 2000 2 CPC 283 : 2000 2 CPR 403
Tribunals and Commissions13 Jan 2000Appeals adjourned
ASIA PACIFIC INVESTMENT TRUST LTD. Vs AMOD JUNEJA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 239 : 2000 2 CPC 301 : 2000 2 CPR 484
Tribunals and Commissions12 Jan 2000Appeal dismissed
New India Assurance Co. Ltd. Vs VASUDHA VASANTI DHAGAMWAR
National Consumer Disputes Redressal Commission · 2000 1 CPJ 474 : 2000 2 CLT 268 : 2000 2 CPC 253 : 2000 2 CPR 308
Tribunals and Commissions11 Jan 2000Appeal dismissed
RAJINDER SINGH Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2001 1 CPJ 163
Tribunals and Commissions11 Jan 2000Complaint disposed of
GOLDEN TOURIST RESORTS AND DEVELOPER LIMITED Vs SELVEL MEDIA SERVICES PVT. LTD.
National Consumer Disputes Redressal Commission · 2000 2 CPC 387 : 2001 2 CPJ 428
Tribunals and Commissions11 Jan 2000Appeal dismissed
Sarabjit Kaur Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 2001 3 CPJ 391
Tribunals and Commissions11 Jan 2000Complaint dismissed
STUDY CIRCLE SOCIETY Vs CHOITHRAM HOSPITAL AND RESEARCH CENTRE
National Consumer Disputes Redressal Commission · 2000 2 CPC 192 : 2000 2 CPJ 436 : 2000 3 CPR 321 : 2001 1 CLT 57
Tribunals and Commissions11 Jan 2000Appeals allowed
Unit Trust of India Vs Joseph Kunju
National Consumer Disputes Redressal Commission · 2001 1 CPC 231 : 2001 1 CPJ 131
Tribunals and Commissions11 Jan 2000Petition disposed of as infructuous
RAMESHWAR LAL SHARMA Vs Regional Manager, United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2000 1 CPC 650 : 2000 2 CPR 346 : 2000 3 CPJ 249
Tribunals and Commissions11 Jan 2000
DIRECTOR (RESEARCH), MRTP COMMISSION Vs Indian Airlines Ltd.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 31
Tribunals and Commissions11 Jan 2000Appeal partly allowed
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs E.A.VAVACHAN
National Consumer Disputes Redressal Commission · 2000 3 CPR 408 : 2001 1 CLT 480 : 2001 1 CPJ 356
Tribunals and Commissions10 Jan 2000Appeal dismissed
SARAB PRAKASH Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2000 1 CPJ 511
Tribunals and Commissions10 Jan 2000Appeal dismissed with costs
SHIV KUMAR Vs Kewal Singh
National Consumer Disputes Redressal Commission · 2001 2 CPC 233 : 2001 3 CPJ 511
Tribunals and Commissions07 Jan 2000C.A. dismissed
PAWAN KUMAR RUSTOGI-/ Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2001 1 CPJ 6
Tribunals and Commissions07 Jan 2000Appeal dismissed
D.C.M. FINANCIAL SERVICES LTD. Vs COL. SUNEEL AHUJA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 498 : 2000 2 CLT 245 : 2000 2 CPR 173
Tribunals and Commissions07 Jan 2000Appeal dismissed
NAND LAL KHOSLA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2002 1 CPJ 192
Tribunals and Commissions06 Jan 2000Appeal dismissed
MAHANAGAR TELEPHONE NIGAM LIMITED Vs SAGOON BUILDERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 502 : 2000 2 CLT 214 : 2000 2 CPR 167
Tribunals and Commissions06 Jan 2000Petition disposed of
P.S. MUCHANDI Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2000 1 CPC 619 : 2000 1 CPJ 49 : 2000 1 CPR 59
Tribunals and Commissions05 Jan 2000Appeal dismissed
P.D.MUNGEE Vs New India Insurance Co.Ltd.
National Consumer Disputes Redressal Commission · 2000 2 CPC 418 : 2000 3 CPJ 45