Tribunals and Commissions20 Sept 2024Dismissed
Prostarm Info System Ltd Vs Jay Prakash Singh
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0016
Consumer Protection Act, 1986 — Section 2(1)(b), 2(1)(d), 19
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2024
949 judgments · page 9 of 48
Tribunals and Commissions20 Sept 2024Disposed Of
Major (Retd) J S Yadav Vs Trehan Home Developers Pvt. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 2(i)(d), 19
Tribunals and Commissions19 Sept 2024Dismissed
T.R. Ramesh & Anr Vs S. Seetharaman & Anr
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0033
Consumer Protection Act, 2019 — Section 51
Tribunals and Commissions19 Sept 2024Dismissed
G.Mani S/o Govindasamy Vs Central Bank Of India
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions19 Sept 2024Allowed
Jaipur Development Authority Vs Rajesh Verma & Anr
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions19 Sept 2024Allowed
M/s Dream Dwellings & 2 Ors Vs Rama Saha
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0030
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 19, 24A
Tribunals and Commissions19 Sept 2024Allowed
New India Assurance Co. Ltd Vs Mrs Jysta Sridevi and Ors
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0029
Code of Criminal Procedure, 1973 — Section 174Consumer Protection Act, 2019 — Section 51
Tribunals and Commissions19 Sept 2024Allowed
Tata Housing Development Company Ltd. & Anr Vs Sanjiv Mahendru & Anr
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 22(2)
Tribunals and Commissions19 Sept 2024Dismissed
M/s Atma Steel Limited Vs Harveer Singh
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 11(2)(c), 21, 21(1), 21(b)Limitation Act, 1963 — Section 100
Tribunals and Commissions18 Sept 2024Disposed Of
Paritosh Jain & Anr Vs Jaiprakash Associate Ltd
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0036
Consumer Protection Act, 2019 — Section 71, 72
Tribunals and Commissions18 Sept 2024Dismissed
M/s Shriram Life Insurance Co. Ltd.Vs Pedada Bhanoji Rao
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0035
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions18 Sept 2024Dismissed
Mrs. Mimi Vijayaraghavan W/o Bini Sajan Sathyan & Anr Vs M/s Aliens Developers (P) Ltd. & Ors
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0034
Tribunals and Commissions17 Sept 2024Disposed Of
NPX Tower Owners Association Vs M/s Hi Lead Infotech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 12(1)(b)
Tribunals and Commissions17 Sept 2024Allowed
Sarala Suresh Kibe Vs M/s Gagan Promoters & Developers & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0050
Tribunals and Commissions17 Sept 2024Allowed
V.T. Sampath Kumaran Vs M/s Brigade Enterprises Limited
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 24AConsumer Protection Act, 2019 — Section 69
Tribunals and Commissions17 Sept 2024Partly Allowed
Radhey Shyam Pathak Vs M/s Hi Lead Infotech (P) Ltd
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions17 Sept 2024Partly Allowed
Union Of India Through The Chief Mechanical Engineer Vs M/s ICICI Lombard General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 2(1)(d)Insurance Act, 1938 — Section 64VBMarine Insurance Act, 1963 — Section 81
Tribunals and Commissions17 Sept 2024Dismissed
Asad Raza Vs Countryside Reltors India Private Limited
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0046
Tribunals and Commissions17 Sept 2024Dismissed
Dr. R.K. Agarwal & 3 Ors Vs Sumit Srivastava
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0045
Tribunals and Commissions17 Sept 2024Dismissed
Rajiv Kumar Vs Eldeco Infrastructure & Properties Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0044