Tribunals and Commissions10 Oct 2024Allowed
ALM Medical Centre Rep By Its Director Vs Mrs Kalaivani
National Consumer Disputes Redressal Commission · (2024) 10 NCDRC CK 0017
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2024
949 judgments · page 8 of 48
Tribunals and Commissions30 Sept 2024Disposed Of
Pan Realtors Vs Akhil Rajpoot
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0074
Tribunals and Commissions30 Sept 2024Dismissed
Commander Jagdish Rai (Retd) Vs M/s. Nature Heights Infra Ltd. & 7 Ors
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0073
Consumer Protection Act 1986 — Section 2(1)(d), 19
Tribunals and Commissions30 Sept 2024Dismissed
Life Insurance Corporation Of India Vs Venus Chaudhary (Minor)
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0072
Tribunals and Commissions30 Sept 2024Dismissed
Jaspreet Paul Vs Bhushan Kumar
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0071
Tribunals and Commissions30 Sept 2024Dismissed
Shriram Transport Finance Co. Ltd. Vs Neeraj
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0070
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions30 Sept 2024Disposed Of
National Insurance Co. Ltd. Vs M/s Sunrise Bio Fuel & Anr
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0069
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions30 Sept 2024Allowed
Kashmir Singh Gill Vs Bajaj Allianz General Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0068
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions30 Sept 2024Dismissed
Rajasthan Housing Board & Anr Vs Sarla Indra Jain
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0067
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions27 Sept 2024Partly Allowed
Qazi Muhammad Ateeq Vs General Manager, (P & Hr) Department Of Personnel & Anr
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0075
Consumer Protection Act 1986 — Section 2(1)(d)(ii)
Tribunals and Commissions20 Sept 2024Dismissed
M/s. Rapier Machinery Mfg. Co. (I) Pvt. Ltd Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions20 Sept 2024Dismissed
Mohd. Hyder Khan Vs Mercedes Benz India Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 12, 13(1)(c)
Tribunals and Commissions20 Sept 2024Dismissed
United India Insurance Company Ltd Vs Dr. Kartar Singh
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions20 Sept 2024Dismissed
Regional Claims Manager, HDFC Ergo General Insurance Co. Ltd Vs SAS Machine Tools Pvt. Ltd
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions20 Sept 2024Dismissed
HDFC Bank Limited & Anr Vs M/s Pioneer Sales Network
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 19Himachal Pradesh Value Added Tax Act, 2005 — Section 27, 27(3), 27(4)
Tribunals and Commissions20 Sept 2024Allowed
M/s Abhisht Developers & Builders Pvt. Ltd. & 2 Ors Vs Major Sudeep Singh Rawal & Anr
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 19, 24A
Tribunals and Commissions20 Sept 2024Disposed Of
M/s E.R. Motors Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0020
Consumer Protection Act, 1986 — Section 2(1)(d), 19
Tribunals and Commissions20 Sept 2024Allowed
Head Of The Department, Institute Of Human Behaviour & Allied Sciences Vs Smt. Munni & Anr
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0019
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions20 Sept 2024Partly Allowed
Rajesh Soni Vs Taneja Developers & Infrastructure Ltd
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0018
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions20 Sept 2024Disposed Of
Vaibhav Jain Vs Sukhdev Singh Siddhu
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 19