Tribunals and Commissions06 Nov 2024Disposed Of
Seaplast India Pvt. Ltd. & 2 Ors Vs Ben N Jerry
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0046
Consumer Protection Act, 2019 — Section 58(1)(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2024
949 judgments · page 6 of 48
Tribunals and Commissions06 Nov 2024Dismissed
Punjab State Power Corporation Limited Vs Kamaljot Singh
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0045
Tribunals and Commissions06 Nov 2024Disposed Of
Mr. Shakeb Khan Altamash S/O Late Anwar Khan Vs Thai Airways International PCL
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)Carriage by Air Act, 1972 — Section 22(2)
Tribunals and Commissions06 Nov 2024Disposed Of
M/s TDI Infrastructure Pvt. Ltd. & Anr Vs Anita
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0042
Consumer Protection Act, 1986 — Section 2(1)(d), 19Consumer Protection Act, 2019 — Section 2(7), 51
Tribunals and Commissions06 Nov 2024Disposed Of
Late Mohan S. Kale (Since Deceased) Vs Mrs. Chhaya Mohan Kala Hillari Victor D'souza
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 2(o), 19
Tribunals and Commissions06 Nov 2024Dismissed
M/s R.K. Engnieering Co Vs M/s Jain Agrofood Industries & Anr
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 2(1)(d), 17(1), 19
Tribunals and Commissions06 Nov 2024Allowed
ECGC Of India Ltd. Vs Blossom Grocery & Foods India Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 2(1)(d), 19
Tribunals and Commissions06 Nov 2024Disposed Of
Dhwani Associate Developers & Builders & Ors Vs Rajendra Talati & Anr
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions06 Nov 2024Disposed Of
Mallela Muralidhar Vs M/S. Lodha Healthy Construction & Developers Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions06 Nov 2024Allowed
Fortis Health Care (India) Ltd. (Presently Fortis Health Care Ltd.) & 3 Ors Vs Bhagchand Meena
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0036
Consumer Protection Act, 1986 — Section 2(1)(d), 19
Tribunals and Commissions05 Nov 2024Dismissed
HDFC Bank Limited & Anr Vs City Gold Fashion Jewellery Represented By Abdul Kareem
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0034
Tribunals and Commissions04 Nov 2024Disposed Of
Oriental Insurance Co. Ltd Vs M/s Sew Infrastructure Limited
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0061
Consumer Protection Act 2019 — Section 41, 58(1)(B)Limitation Act, 1963 — Section 5, 14Code of Civil Procedure, 1908 — Section 114, Order 47
Tribunals and Commissions04 Nov 2024Disposed Of
Equitas Small Finance Bank Ltd. (Formerly Equitas Finance Ltd.) Vs Buta Singh
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0060
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Nov 2024Dismissed
Shrivari Sono Scans Vs B Sureshan T.M
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0059
Consumer Protection Act 2019 — Section 58(1)(B)
Tribunals and Commissions04 Nov 2024Dismissed
Sri Tapas Singha Roy Vs The Branch Manager Axis Bank And Another
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0058
Tribunals and Commissions04 Nov 2024Dismissed
Arvind Khandelwal Vs New Okla Industrial Development Authority Through CEO
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0057
Tribunals and Commissions04 Nov 2024Allowed
Veena Jain Vs Country Colonisers Private Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0056
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(g), 24AConsumer Protection Act, 2019 — Section 69Limitation Act, 1963 — Section 5, 22
Tribunals and Commissions04 Nov 2024Dismissed
Sher Singh Vs Kotak Mahindra Bank Ltd.
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0055
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 Nov 2024Allowed
Deputy Director, Coffee Board Vs K.A. Roy & Anr
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 2(1)(c), 2(d)(ii), 2(1)(d)
Tribunals and Commissions24 Oct 2024Disposed Of
M/s SBI Cards & Payment Services Ltd Vs Durga Chauhan
National Consumer Disputes Redressal Commission · (2024) 10 NCDRC CK 0004
Consumer Protection Act 2019 — Section 58(1)(b)