Tribunals and Commissions08 Nov 2024Dismissed
Ajit Kaur Vs Wembley's Cooperative House Building Society Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 27A
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2024
949 judgments · page 5 of 48
Tribunals and Commissions08 Nov 2024Disposed Of
Rupinder Kaur & Anr Vs M/S. Martins Developers & 3 Ors
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions08 Nov 2024Allowed
Muthoot Finance Ltd Vs Samiran Chakraborty
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0022
Tribunals and Commissions08 Nov 2024Dismissed
Subhash Chander Mahajan & Ors Vs Assotech Realty Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 21Consumer Protection Act, 2019 — Section 51
Tribunals and Commissions08 Nov 2024Dismissed
Sunita Das Vs Shabanam Parveen & 4 Ors
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0020
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions08 Nov 2024Disposed Of
Pavitra Shekhar Bose Vs T.C.A. Ranaganathan (Director Of Indian Overseas Bank)
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0019
Tribunals and Commissions07 Nov 2024Allowed
Oriental Insurance Company Limited Vs Rajani Saxena
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0054
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions07 Nov 2024Dismissed
Nisha T.S. Vs Cryoviva Biotech Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0052
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions07 Nov 2024Dismissed
M/s Rohit Extractions Pvt. Ltd Vs M/s. Amardeep Packaging
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 13(1)(c)Consumer Protection Act, 2019 — Section 51
Tribunals and Commissions07 Nov 2024Dismissed
Asish Pipe Mills (P) Ltd Vs United India Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 19Indian Penal Code, 1860 — Section 182
Tribunals and Commissions07 Nov 2024Disposed Of
Greaater Ludhiana Area Development Authority (Glada) & 2 Ors Vs Aseem Goyal
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 19Punjab Regional and Town Planning and Development Act, 1995 — Section 174
Tribunals and Commissions07 Nov 2024Dismissed
Sarbani Sahu Vs Kishore Kumar Kusta & Anr
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 2(1)(d), 21, 21(b)
Tribunals and Commissions07 Nov 2024Dismissed
Tata Aia Life Insurance Co. Ltd Vs Gyan Prakash Singh & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions07 Nov 2024Dismissed
Rajasthan State Mines & Minerals Limited & Anr Vs Ajay Kumar Ahluwalia & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o), 3, 12, 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions07 Nov 2024Dismissed
Chhedilal Pandey Vs New India Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0030
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions07 Nov 2024Dismissed
Manoj Shrirang Agarwal Vs Omprakash Deoda Peoples Co Operative Bank Ltd
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0029
Consumer Protection Act, 2019 — Section 58(1)(b)Limitation Act, 1963 — Section 14
Tribunals and Commissions07 Nov 2024Disposed Of
Bhuvnesh Gupta Vs Life Insurance Corporation Of India & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0028
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions07 Nov 2024Dismissed
SBI Life Insurance Co. Ltd Vs Rajvinder Singh
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions07 Nov 2024Dismissed
Ghaziabad Development Authority Through Vice Chairman Vs Suresh Chandra Sharma
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0026
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions06 Nov 2024Disposed Of
Mahipal Chaudhary Vs Max Bupa Health Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 21(b)