Tribunals and Commissions24 Oct 2024Dismissed
M/s Vishwabharathi House Building Co Operative Society Limited Vs Geeta Jagadish Rao & Anr
National Consumer Disputes Redressal Commission · (2024) 10 NCDRC CK 0003
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2024
949 judgments · page 7 of 48
Tribunals and Commissions24 Oct 2024Dismissed
Lakkam Eswar Reddy Vs Consumer Guidance Society Rep. K.P. Ravindran & Anr
National Consumer Disputes Redressal Commission · (2024) 10 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 21(b)Andhra Pradesh Apartments (Promotion Of Construction And Ownership) Act, 1987 — Section 3
Tribunals and Commissions24 Oct 2024Dismissed
Indore Development Authority Vs Rachna Mantri & Anr
National Consumer Disputes Redressal Commission · (2024) 10 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 2(o), 12, 21(b)
Tribunals and Commissions15 Oct 2024Allowed
Ms. Alka Gupta Vs M/s DLF Universal Ltd
National Consumer Disputes Redressal Commission · (2024) 10 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 2(1)(o), 21(a)(i), 24AKarnataka Apartment Ownership Act 1972 — Section 3(f)
Tribunals and Commissions14 Oct 2024Dismissed
Chloris Welfare Association Vs M/s Mahindra Lifespace Developers Ltd.
National Consumer Disputes Redressal Commission · (2024) 10 NCDRC CK 0016
Consumer Protection Act, 1986 — Section 13Haryana Development and Regulation of Urban Areas Act, 1975 — Section 2(i)Energy Conservation Act, 2001 — Section 18
Tribunals and Commissions14 Oct 2024Allowed
M/S. Jindal & Co Vs Universal Sompo General Insurance Co. Ltd. & 5 Ors
National Consumer Disputes Redressal Commission · (2024) 10 NCDRC CK 0015
Tribunals and Commissions14 Oct 2024Allowed
Opal Hospital & 2 Ors Vs Damyanti Singh
National Consumer Disputes Redressal Commission · (2024) 10 NCDRC CK 0014
Tribunals and Commissions14 Oct 2024Dismissed
Raja Gems Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2024) 10 NCDRC CK 0013
Tribunals and Commissions14 Oct 2024Dismissed
Dhiraj Kaushik Vs Aneja Hospital & Nursing Home & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 10 NCDRC CK 0012
Tribunals and Commissions14 Oct 2024Dismissed
Branch Manager, Tata Aig Life Insurance Co. Ltd. & Anr Vs Suvankar Sen
National Consumer Disputes Redressal Commission · (2024) 10 NCDRC CK 0011
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions14 Oct 2024Disposed Of
M/s Agarwal Associates (P) Limited Vs S.K. Nigam
National Consumer Disputes Redressal Commission · (2024) 10 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions14 Oct 2024Dismissed
Oriental Insurance Co. Ltd Vs Imran Ashraf
National Consumer Disputes Redressal Commission · (2024) 10 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 21(b)Indian Penal Code, 1860 — Section 378, 445, 446
Tribunals and Commissions14 Oct 2024Dismissed
Spicejet Ltd Vs Monil Modi
National Consumer Disputes Redressal Commission · (2024) 10 NCDRC CK 0008
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions14 Oct 2024Dismissed
M/s Bajaj Allianz Life Insurance Company Limited Vs Anju Kumari
National Consumer Disputes Redressal Commission · (2024) 10 NCDRC CK 0007
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions10 Oct 2024Allowed
United India Insurance Company Limited Vs M/s Core Green Sugars & Fuels Pvt. Ltd
National Consumer Disputes Redressal Commission · (2024) 10 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions10 Oct 2024Dismissed
Mata Chanan Devi Hospital Vs Sajjan Singh
National Consumer Disputes Redressal Commission · (2024) 10 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions10 Oct 2024Dismissed
Priyanka Overseas Pvt. Ltd Vs Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2024) 10 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions10 Oct 2024Dismissed
M/s HDFC Standard Life Insurance Company Ltd Vs Mrs Gangineni Vasundhara
National Consumer Disputes Redressal Commission · (2024) 10 NCDRC CK 0020
Consumer Protection Act, 1986 — Section 2(1)(g), 19Insurance Act, 1938 — Section 45, 45(1), 45(2), 45(4)
Tribunals and Commissions10 Oct 2024Disposed Of
RNB Overseas Vs Vinod Kumar & Ors
National Consumer Disputes Redressal Commission · (2024) 10 NCDRC CK 0019
Tribunals and Commissions10 Oct 2024Dismissed
Managing Director, Tamil Nadu Housing Board & Anr Vs V. Meera Bai
National Consumer Disputes Redressal Commission · (2024) 10 NCDRC CK 0018