COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2024

949 judgments · page 10 of 48

Tribunals and Commissions17 Sept 2024Dismissed

Amarjeet B. Mishra Vs Dr. Panjabrao Alias Bhausaheb Deshmukh Memorial Medical College Amravati & 5 Ors

National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0043

Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(e)

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Tribunals and Commissions17 Sept 2024Dismissed

K. Murugesan Vs Regional Manager & Anr

National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0042

Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)

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Tribunals and Commissions17 Sept 2024Allowed

G.C. Construction & Development Industries Pvt. Ltd. Vs R.K. Gupta

National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0041

Consumer Protection Act, 1986 — Section 2(1)(r)Consumer Protection Act, 2019 — Section 47Contract Act, 1872 — Section 56, 73

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Tribunals and Commissions17 Sept 2024Dismissed

Shiv Prakash Singh Vs P.C.F. Pratapgarh & 2 Ors

National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0040

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Tribunals and Commissions17 Sept 2024Disposed Of

Rajendra Rai Vs Smt. Priyanka Singh

National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0039

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Tribunals and Commissions17 Sept 2024Partly Allowed

Shriram General Insurance Co. Ltd. & Anr Vs Dharam Singh

National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0038

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Tribunals and Commissions17 Sept 2024

Shrikrishna Panditrao Danve Vs Executive Engineer, Maharashtra State Electricity Distribution Co. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0037

Consumer Protection Act, 1986 — Section 24

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Tribunals and Commissions10 Sept 2024Disposed Of

Make My Trip (India) Pvt. Ltd Vs Dr. S. Nagarajan

National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0057

Consumer Protection Act, 1986 — Section 21

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Tribunals and Commissions10 Sept 2024Disposed Of

Late Jagir Singh (Deceased) Vs Great Mohali Area Development Authority & 2 Ors

National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0056

Consumer Protection Act 1986 — Section 19

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Tribunals and Commissions10 Sept 2024

New India Assurance Co. Ltd. Vs M/s Keshodwala Foods & Anr

National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0055

Consumer Protection Act 1986 — Section 19

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Tribunals and Commissions10 Sept 2024Dismissed

Balasaheb Manikrao Wagh Vs Royal Sundaram General Insurnace Co. Ltd

National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0054

Consumer Protection Act 2019 — Section 51(1)

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Tribunals and Commissions10 Sept 2024Disposed Of

Anjana Sharma & Anr Vs M/s SVP Builders (I) Ltd

National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0053

Consumer Protection Act 1986 — Section 19

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Tribunals and Commissions10 Sept 2024Disposed Of

Air India Limited Vs Mrs. Lata Subhash Pol & Anr

National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0052

Consumer Protection Act, 1986 — Section 2(o), 19, 24A

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Tribunals and Commissions09 Sept 2024Disposed Of

Dr. NTR University Of Health Sciences Vs Nagalli Udaya Sree & Anr

National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0058

Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(e), 2(1)(f), 2(1)(g), 2(1)(o), 11, 12, 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)Limitation Act, 1963 — Section 14

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Tribunals and Commissions06 Sept 2024Disposed Of