Tribunals and Commissions06 Sept 2024Dismissed
Manish Nirmal & 3 Ors Vs Dr. Alka Yadav & 6 Ors
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 14(2A), 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2024
949 judgments · page 11 of 48
Tribunals and Commissions02 Sept 2024Disposed Of
M/s TDI Infrastructure Limited Vs Umed Singh & Anr
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0014
Consumer Protection Act, 2019 — Section 51
Tribunals and Commissions02 Sept 2024Disposed Of
V.N. Build Tech Pvt Ltd Vs Smt. Kamlesh Sharma W/O. Shri Rakesh Sharma
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0013
Code of Criminal Procedure, 1973 — Section 82, 83
Tribunals and Commissions02 Sept 2024Dismissed
Samuel Masih Vs Life Insurance Corporation Of India & Anr
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 17Insurance Act, 1938 — Section 45
Tribunals and Commissions02 Sept 2024Dismissed
Niel E. Lobo Vs Bank Of Baroda
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0011
Consumer Protection Act, 1986 — Section 2(1)(g), 19
Tribunals and Commissions02 Sept 2024Disposed Of
Kamaljeet Singh Shekhawat Vs Komatsu India Pvt. Ltd. L & Anr
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 2(1)(d), 19
Tribunals and Commissions02 Sept 2024Dismissed
Mapin Publishing Private Limited Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0009
Consumer Protection Act,1986 — Section 24A
Tribunals and Commissions02 Sept 2024Dismissed
Bharti Axa Life Insurance Co. Ltd. & Anr Vs Madhu Mishra & 3 Ors
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0008
Consumer Protection Act,1986 — Section 19Insurance Act, 1938 — Section 45
Tribunals and Commissions02 Sept 2024Disposed Of
Bhopal Development Authority Bhopal Vs Chandra Prakas Choukse & Anr
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0007
Consumer Protection Act, 2019 — Section 51
Tribunals and Commissions02 Sept 2024Partly Allowed
Sindhu Mattoo Vs Pan Realtors Private Limited
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 17Consumer Protection Act, 2019 — Section 51Environment Protection Act, 1986 — Section 3
Tribunals and Commissions02 Sept 2024Dismissed
Manoj Kathuria Vs M/s Barnala Builders & Property Consultants
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0005
Tribunals and Commissions02 Sept 2024Disposed Of
Greater Noida Industrial Development Authority & Anr Vs Ashish Deep
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 17, 24AConsumer Protection Act, 2019 — Section 51
Tribunals and Commissions02 Sept 2024Disposed Of
M/s Motia Developers Private Limited Vs Priya Bose Chanda & Anr
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 2(1)(d)Punjab Apartment and Property Regulation Act, 1995 — Section 14Punjab Municipal Corporation Act, 1976 — Section 272
Tribunals and Commissions02 Sept 2024Disposed Of
Regional Rovident Fund Commissioner & Anr Vs Kamini Kanchan Srivastav
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0002
Tribunals and Commissions02 Sept 2024Dismissed
Future Generali India Life Insurance Co. Ltd Vs Sarjit Singh
National Consumer Disputes Redressal Commission · (2024) 09 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 21, 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)Insurance Act, 1938 — Section 45
Tribunals and Commissions30 Aug 2024Disposed Of
Oyo Hotels And Homes Private Limited Vs Anupama Kasana & Ors
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0059
Tribunals and Commissions30 Aug 2024Disposed Of
Naresh Kumar Vs Haryana Urban Development Authority & Anr
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0058
Tribunals and Commissions30 Aug 2024Dismissed
Prema Nursing Home And Shri Hari Surgical Research & Anr Vs Kanhaiya Singh Deceased & Ors
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0041
Consumer Protection (Consumer Commission Procedure) Regulations, 2020 — Regulation 21
Tribunals and Commissions29 Aug 2024Disposed Of
Rajasthan Housing Board Vs Raghuvihari Lal Mathur (Deceased) Through Lrs & Ors
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0042
Tribunals and Commissions28 Aug 2024Allowed
Atul Kumar Verma & Anr Vs M3M India Ltd
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0056
Consumer Protection Act, 1986 — Section 2(1)(o), 14(1)(d), 21(a)(i)