COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2017

672 judgments · page 23 of 34

Tribunals and Commissions06 Mar 2017

UNITED INDIA INSURANCE CO. LTD Vs NEWAR METALS PVT. LTD

National Consumer Disputes Redressal Commission · 2017 1 CPR 615

Limitation Act, 1908, Section 5 -Indian Penal Code, 1860, Section 379, Section 457, Section 445 - Punishment for theft - Lu

Tribunals and Commissions06 Mar 2017

DR. POONAM AGGARWAL Vs M/S. GUJRAL ASSOCIATES & ANR.

National Consumer Disputes Redressal Commission · 2017 1 CPR 606

Consumer Protection Act, 1986, Section 19, Section 21(a)(ii) - Appeals - Jurisdiction of the National Commission

Tribunals and Commissions03 Mar 2017

SHARDA BAI Vs MANAGER, LIBERTY VIDEOCON GENERAL INSURANCE COMPANY LIMITED & 2 ORS.

National Consumer Disputes Redressal Commission · 2017 1 CPR 593

Motor Vehicles Act, 1988, Section 15(1), Section 15(1) - Renewal of driving licences

Tribunals and Commissions03 Mar 2017

WESR BENGAL HOUSING BOARD & 2 ORS. Vs JAYESH SEN

National Consumer Disputes Redressal Commission · 2017 1 CPR 598

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions03 Mar 2017

RAM INDER YADAV Vs IFFCO TOKIO GENERAL INSURANCE CO. LTD. & ANR.

National Consumer Disputes Redressal Commission · 2017 1 CPR 597

Tribunals and Commissions03 Mar 2017

BIR SINGH S/O. SHRI MEHROO Vs SHRIRAM GENERAL INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2017 2 CPR 878

Tribunals and Commissions03 Mar 2017

Colonel P.K. Sharma Vs Sanjay Ambadas Joshi

National Consumer Disputes Redressal Commission · 2017 2 CPJ 366 : 2017 3 CPR 17

Tribunals and Commissions03 Mar 2017

NALLAM CHANDRA SEKHAR REDDY Vs DR. DESAI THIPPA REDDY

National Consumer Disputes Redressal Commission · 2017 1 CPR 588

Consumer Protection Act, 1986, Section 19 - Appeals

Tribunals and Commissions03 Mar 2017

M/S. KARWA DEVELOPERS & ORS Vs SHREE VINAYAK CO-OPERATIVE HOUSING SOCIETY LTD. & ORS.

National Consumer Disputes Redressal Commission · 2017 1 CPR 590

Consumer Protection Act, 1986, Section 19, Section 24A, Section 2(1)(d), Section 21(a)(ii) - Appeals - Limitatioln period - Definitions - Jurisdiction of

Tribunals and Commissions03 Mar 2017

C.G. GRIH NIRMAN MANDAL Vs SANJAY KUMAR DHIMAN

National Consumer Disputes Redressal Commission · 2017 1 CPR 601

Tribunals and Commissions02 Mar 2017

UNION OF INDIA & 3 ORS. Vs N. CHANNABASAPPA

National Consumer Disputes Redressal Commission · 2017 1 CPR 586

Tribunals and Commissions02 Mar 2017

VISHAL ARYA S/O. SHRI MADAN LAL ARYA Vs UNITECH LTD., & ANR.

National Consumer Disputes Redressal Commission · 2017 2 CPR 876

Consumer Protection Act, 1986, Section 19 - Appeals

Tribunals and Commissions02 Mar 2017

PASCHIM GUJARAT VIJ COMPANY LTD. Vs CHUNILAL GORDHANBHAI SIDPARA

National Consumer Disputes Redressal Commission · 2017 2 CPR 875

Tribunals and Commissions02 Mar 2017

Ghaziabad Development Ghaziabad Authority Vs Shree Krishna Singhania

National Consumer Disputes Redressal Commission · 2017 2 CPJ 375 : 2017 3 CPR 5

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions02 Mar 2017

MANOHARA CONSTRUCTION COMPANY & ANR. Vs YOUNG WOMENS CHRISTIAN ASSOCIATION & ANR.

National Consumer Disputes Redressal Commission · 2017 1 CPR 581

Consumer Protection Act, 1986, Section 19, Section 21(a)(ii) - Appeals - Jurisdiction of the National Commission

Tribunals and Commissions02 Mar 2017

M/S. M2K INFRASTRUCTURE PVT. LTD Vs MANISH KUMAR SRIVASTAV & ANR

National Consumer Disputes Redressal Commission · 2017 1 CPR 584

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National CommissionHaryana Development and Regulation of Urban Areas Act, 1975, Section 7

Tribunals and Commissions01 Mar 2017

STAR HEALTH & ALLIED INSURANCE CO. LTD. Vs HARIDAS C.K.

National Consumer Disputes Redressal Commission · 2017 1 CPR 579

Tribunals and Commissions01 Mar 2017

CTS INDUSTRIES LTD. Vs ORIENTAL INSURANCE COMPANY LTD.

National Consumer Disputes Redressal Commission · 2017 1 CPR 568

Consumer Protection Act, 1986, Section 19 - Appeals

Tribunals and Commissions01 Mar 2017

DR. BHANU PRASAD KHAN Vs SUMIT KUMAR DEY

National Consumer Disputes Redressal Commission · 2017 1 CPR 567

Consumer Protection Act, 1986, Section 21(a)(ii) - Jurisdiction of the National Commission

Tribunals and Commissions28 Feb 2017

STATE BANK OF INDIA Vs M/S. TELANG MOTORS PVT. LTD.

National Consumer Disputes Redressal Commission · 2017 1 CPR 648