Tribunals and Commissions08 Mar 2017
M/S. EMRGING INDIA HOUSING CORPORATION LIMITED Vs AVTAR KAUR BAIN S
National Consumer Disputes Redressal Commission · 2017 2 CPR 379
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2017
672 judgments · page 22 of 34
Tribunals and Commissions08 Mar 2017
DR. VEENA MATTU & ANR Vs SAKET CITY HOSPITAL & ANR
National Consumer Disputes Redressal Commission · 2017 1 CPR 645
Code of Civil Procedure, 1908, Order 18Rule 4
Tribunals and Commissions08 Mar 2017
CHUKKAPALLI SURESH Vs MET LIFE INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2017 2 CPR 381
Consumer Protection Act, 1986, Section 24 (A) - Finality of orders
Tribunals and Commissions08 Mar 2017
DHARAMVEER GUPTA ALIAS PRADEEP GUPTA Vs DR. S.C. SINGHAL, M.B.B.S.
National Consumer Disputes Redressal Commission · 2017 2 CPR 375
Consumer Protection Act, 1986, Section 15 - Appeal
Tribunals and Commissions08 Mar 2017
DIRECTOR OF INSURANCE Vs RATHOD LAKHMANBHAI MULJIBHA
National Consumer Disputes Redressal Commission · 2017 2 CPR 373
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions07 Mar 2017
SOURAV CHAKRABORTY & ANR. Vs BENGAL UNITECH UNIVERSAL INFRASTRUCTURE PVT. LTD.
National Consumer Disputes Redressal Commission · 2017 1 CPR 627
Tribunals and Commissions07 Mar 2017
RAMESH KUMAR Vs SAHNI COMMUNICATION & 2 ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 641
Tribunals and Commissions07 Mar 2017
BALJIT SINGH S/O. SHRI TARLOCHAN SINGH Vs KUMAR HOSPITAL, & ANR.
National Consumer Disputes Redressal Commission · 2017 2 CPR 864
Tribunals and Commissions07 Mar 2017
Ramesh Kumar Rohila Vs Gseven Computer Business (P) Ltd. and another
National Consumer Disputes Redressal Commission · 2017 2 CPJ 358 : 2017 3 CPR 21
Consumer Protection Act, 1986, Section 21, Section 2(1)(d) - Jurisdiction of the National Commission - Definitions
Tribunals and Commissions07 Mar 2017
AZAD Vs PARAVOOR ENGINEERS
National Consumer Disputes Redressal Commission · 2017 3 CPR 14
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions07 Mar 2017
JITENDRA NATH CHOWDHURY Vs DR. TIMIR BHATTACHRYA
National Consumer Disputes Redressal Commission · 2017 1 CPR 553
Consumer Protection Act, 1986, Section 19, Section 19, Section 19 - Appeals - Appeals - Appeals
Tribunals and Commissions07 Mar 2017
JOTICA SEHGAL Vs PARSVNATH DEVELOPERS LIMITED
National Consumer Disputes Redressal Commission · 2017 1 CPR 629
Consumer Protection Act, 1986, Section 21(a)(i) - Jurisdiction of the National Commission
Tribunals and Commissions07 Mar 2017
M/S. MAHINDRA & MAHINDRA FINANCIAL Vs RAMESH SAWANT
National Consumer Disputes Redressal Commission · 2017 1 CPR 637
Constitution of India, Article 14 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regionsConsumer Protection Act, 1986, <
Tribunals and Commissions07 Mar 2017
MANJURANI ENTERPRISERS Vs UNITED INDIA INSURANCE CO. LTD. & 3 ORS
National Consumer Disputes Redressal Commission · 2017 1 CPR 632
Tribunals and Commissions07 Mar 2017
BHAGWAN SINGH SHEKHAWAT Vs M/S. R.K. PHOTOSTATE & COMMUNICATION & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 643
Tribunals and Commissions07 Mar 2017
AU FINANCIER (INDIA) LTD. Vs JITENDRA SINGH CHOUDHARY
National Consumer Disputes Redressal Commission · 2017 1 CPR 635
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions06 Mar 2017
RANJEET BHATIA & ANR. Vs SUPERTECH LIMITED
National Consumer Disputes Redressal Commission · 2017 1 CPR 603
Tribunals and Commissions06 Mar 2017
ORIENTAL INSURANCE COMPANY Vs SHAKIR ALI & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 623
Consumer Protection Act, 1986, Section 21(b), Section 24A, Section 149(2)(a)(II) - Jurisdiction of the National Commission - Limitatioln period
Tribunals and Commissions06 Mar 2017
PUNJAB NATIONAL BANK Vs MEENA
National Consumer Disputes Redressal Commission · 2017 1 CPR 619
Tribunals and Commissions06 Mar 2017
M/S. MAGMA FINCORP LIMITED Vs RAVI RANJAN KUMAR
National Consumer Disputes Redressal Commission · 2017 1 CPR 612
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission