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National Consumer Disputes Redressal Commission judgments, 2017

672 judgments · page 24 of 34

Tribunals and Commissions27 Feb 2017

NATIONAL INSURANCE COMPANY LTD Vs VIVEK TIWARI

National Consumer Disputes Redressal Commission · 2017 1 CPR 651

Motor Vehicles Act, 1988, Section 39, Section 39, Section 192, Section 192 - Necessity for registration - Using vehicles without registration
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Tribunals and Commissions23 Feb 2017

JASBIR KAUR & ORS. Vs LIC OF INDIA & ORS.

National Consumer Disputes Redressal Commission · 2017 1 CPR 675

Insurance Act, 1938, Section 45 -Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
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