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National Consumer Disputes Redressal Commission judgments, 2017

672 judgments · page 25 of 34

Tribunals and Commissions21 Feb 2017

AMIYA DAS Vs VIJENDRA SING DIWAKAR

National Consumer Disputes Redressal Commission · 2017 1 CPR 718

Consumer Protection Act, 1986, Section 21 (b), Section 21 (b) - Jurisdiction of the National Commission - Jurisdiction of the National Commission
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Tribunals and Commissions20 Feb 2017

SECRETARY/MANAGER, MAYYANAD Vs EBRAHIMKUTTY

National Consumer Disputes Redressal Commission · 2017 1 CPR 737

Consumer Protection Act, 1986, Section 19, Section 24A, Section 21(a)(ii) - Appeals - Limitatioln period - Jurisdiction of the National Commission
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