COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2017

672 judgments · page 21 of 34

Tribunals and Commissions21 Mar 2017

NATIONAL INSURANCE CO. LTD. & ORS. Vs M/S. ESHA POLYMERS PACKAGING THROUGH PROPRIETOR, MR. EAJAZ AHMAD, S/O. MD. QAMRUZAMA, & ANR.

National Consumer Disputes Redressal Commission · 2017 2 CPR 432

Consumer Protection Act, 1986, Section 19, Section 24A, Section 21(a)(2) - Appeals - Limitatioln period - Jurisdiction of the National Commission

Tribunals and Commissions21 Mar 2017

RAMDHARI D. MISHRA Vs DILIP S. GADA (SHAH) AND ORS.

National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0012

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions21 Mar 2017

NATIONAL INSURANCE COMPANY LIMITED THROUGH ITS AUTHORIZED SIGNATORY, DRO II Vs JOGESH ROY & ANR.

National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0006

Consumer Protection Act, 1986, Section 25 - Enforcement of orders of the District Forum, the State Commission or the National Commission.

Tribunals and Commissions21 Mar 2017

CEYAKI SHIPPING PVT. LTD. Vs NEW INDIA ASSURANCE PVT. CO. LTD.

National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0004

Tribunals and Commissions21 Mar 2017

GOLDEN TRUST FINANCIAL SERVICES THROUGH BRANCH MANAGER Vs PUSPA DEVI & ORS.

National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0002

Tribunals and Commissions16 Mar 2017

BILLROTH HOSPITALS LTD. & ANR. Vs R. VIJAYALAKSHMI

National Consumer Disputes Redressal Commission · 2017 2 CPR 321

Tribunals and Commissions16 Mar 2017

BALESHWAR SINGH Vs LIFE INSURANCE CO.& ORS.

National Consumer Disputes Redressal Commission · 2017 2 CPR 324

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions15 Mar 2017

UNISOURCE TRADING (INDIA) PVT. LTD. Vs CONTINENTAL AIRLINE CARGO (UNITED CARGO & CONTINENTAL CARGO) & ANR.

National Consumer Disputes Redressal Commission · 2017 2 CPR 354

Consumer Protection Act, 1986, Section 2 (1) (d) - Definitions

Tribunals and Commissions15 Mar 2017

SATISH KUMAR DUTTA & ANR. Vs M/S. UNITECH LIMITED & ANR.

National Consumer Disputes Redressal Commission · 2017 2 CPR 348

Tribunals and Commissions15 Mar 2017

ORIENTAL INSURANCE CO. LTD. Vs ABDUL SHAMAD

National Consumer Disputes Redressal Commission · 2017 2 CPR 331

Indian Penal Code, 1860, Section 405, Section 406, Section 378, Section 381 - Criminal breach of trust - Punishment for Criminal breach of trust - The

Tribunals and Commissions15 Mar 2017

LEVIS STRAUSS (INDIA) PVT. LTD. Vs UNITED INDIA INSURANCE CO. LTD

National Consumer Disputes Redressal Commission · 2017 2 CPR 350

Marine Insurance Act, 1963, Section 3, Section 5, Section 4(1), Section 2(e) - Marine insurance defined - Lawful marine adventure - Mixed Sea and Land Risks -

Tribunals and Commissions15 Mar 2017

MADAN LAL GUPTA & Anr Vs DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2017 2 CPR 334

Indian Penal Code, 1860, Section 395, Section 457 - Punishment for dacoity - Lurking house-trespass or house-breaking by night in order to commit offence punishable with imprisonment

Tribunals and Commissions15 Mar 2017

MAHARASHTRA HYBRID SEEDS COMPANY PRIVATE LTD Vs JAGDISH KUMAR & ANR

National Consumer Disputes Redressal Commission · 2017 2 CPR 329

Tribunals and Commissions15 Mar 2017

BANK OF INDIA Vs M/S. PUNJAB HIDE CO. & ORS.

National Consumer Disputes Redressal Commission · 2017 2 CPR 338

Consumer Protection Act, 1986, Section 19, Section 24A, Section 21(a)(ii) - Appeals - Limitatioln period - Jurisdiction of the National Commission

Tribunals and Commissions14 Mar 2017

UTTAR HARYANA BIJLI VITRAN NIGAM Vs KAZANA RAM@KAZANA

National Consumer Disputes Redressal Commission · 2017 2 CPR 356

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions14 Mar 2017

JAGNNATH PRASAD MISHRA R/O VILLAGE & POST SANGALI Vs REGIONAL MANAGER, LIC & ANR.

National Consumer Disputes Redressal Commission · 2017 2 CPR 359

Consumer Protection Act, 1986, Section 21 (b) - Jurisdiction of the National Commission

Tribunals and Commissions14 Mar 2017

KAMAL KISHORE & ANR. Vs M/S. SUPERTECH LIMITED

National Consumer Disputes Redressal Commission · 2017 2 CPR 366

Consumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission

Tribunals and Commissions08 Mar 2017

UNITED INDIA INSURANCE COMPANY LTD. Vs BHUNDU RAM & 3 ORS.

National Consumer Disputes Redressal Commission · 2017 2 CPR 378

Tribunals and Commissions08 Mar 2017

Sohan Singh Vs M.S.D. Senior Secondary Public School and another

National Consumer Disputes Redressal Commission · 2017 2 CPJ 503 : 2017 2 CPR 903

Tribunals and Commissions08 Mar 2017

Balraj Hardware Store Vs Reliance General Insurance Co. Ltd. and another

National Consumer Disputes Redressal Commission · 2017 2 CPJ 373 : 2017 3 CPR 12