COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2017

672 judgments · page 20 of 34

Tribunals and Commissions28 Mar 2017Appeal Dismissed

M/S. JAI MATA TEXTILES THROUGH ITS PROPRIETOR, SMT. BABITA, W/O. SH. RAVINDER KUMAR Vs UNITED INDIA INSURANCE CO. & ORS.

National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0019

Consumer Protection Act, 1986, Section 19, Section 24A, Section 21(a)(2) - Appeals - Limitatioln period - Jurisdiction of the National Commission

Tribunals and Commissions27 Mar 2017

LIC OF INDIA Vs PENTI ARUNA & ORS.

National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0031

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions27 Mar 2017

NAVIN KUMAR Vs M/S. OMAXE LTD. & ORS.

National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0030

Consumer Protection Act, 1986, Section 2(1)(d) - Definitions

Tribunals and Commissions27 Mar 2017Appeal Dismissed

M/S. VAITHI HOLDINGS PVT. LTD. Vs M. JAYACHANDRAN S/O. N MANOHARAN

National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0025

Tribunals and Commissions27 Mar 2017

CHANDRAMAJEET SINGH S/o Late Sukhdeo Singh Vs BIHAR STATE ELECTRICITY BOARD PATNA, & ORS.

National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0023

Electricity Act, 2003, Section 56 - Disconnection of supply in default of paymentConsumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions27 Mar 2017

HYUNDAI MOTOR INDIA LTD THROUGH ITS AUTHORISED SIGNATORY, B. ARUTSIVAN Vs DR. R.V. LOKARE & ORS

National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0020

Consumer Protection Act, 1986, Section 2(f), Section 21(b) - Definitions - Jurisdiction of the National Commission

Tribunals and Commissions25 Mar 2017

M/S. SKY ROCK CITY WELFARE SOCIETY & ANR. Vs RANJIT KAUR VIRK

National Consumer Disputes Redressal Commission · 2017 2 CPR 463

Consumer Protection Act, 1986, Section 19, Section 21(a)(ii) - Appeals - Jurisdiction of the National Commission

Tribunals and Commissions24 Mar 2017

IFFCO TOKIO GENL. INS. CO. LTD. Vs BHABANI PRASAD BASU & MS. SNIGDHA BASU & ORS.

National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0018

Consumer Protection Act, 1986, Section 21(b), Section 2(1)(d) - Jurisdiction of the National Commission - Definitions

Tribunals and Commissions24 Mar 2017

RAJ KUMAR & ORS. Vs HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ITS ESTATE OFFICER

National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0015

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National CommissionHaryana Urban Development Authority Act, 1977, Section 50(2)

Tribunals and Commissions24 Mar 2017

RAKESH S/O. MR.SATBIR SINGH, & ANR. Vs RELIANCE GENERAL INSURANCE COMPANY LIMITED

National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0014

Indian Penal Code, 1860, Section 379 - Punishment for theftConsumer Protection Act, 1986, Section 12, Section 21(b) - Manner in which complaint shal

Tribunals and Commissions24 Mar 2017

SANJAY VITHAL RAO S/O VITHALRAO ANANDRAO BHOSLE Vs M. NAGOOR RAO & ORS.

National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0009

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions24 Mar 2017

UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LIMITED Vs ROOP LAL DANGI S/O. SHRI GALLA JI

National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0008

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions24 Mar 2017Appeal Dismissed

M/S. JAGRUTI SECURITIES LTD. Vs UNITED INDIA INSURANCE COMPANY LIMITED

National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0001

Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission

Tribunals and Commissions23 Mar 2017Petition Allowed

K.C. BHATIA Vs HUDA & ANR.

National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0017

Consumer Protection Act, 1986, Section 21(b), Section 24A - Jurisdiction of the National Commission - Limitatioln period

Tribunals and Commissions23 Mar 2017Petition Allowed

KUBER AGRO CORPORATION & ORS. Vs GURMEET SINGH & ORS.

National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0016

Tribunals and Commissions23 Mar 2017

RANU SAHA & ORS. Vs PRASANTA DAS & ANR.

National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0011

Tribunals and Commissions23 Mar 2017

M/S. SANGRUR AGRO LTD. THROUGH ITS AUTHORIZED AGENCY RAM KUMAR SHARMA, S/O SH. PRITPAL SHARMA Vs NEW INDIA ASSURANCE COMPANY LTD. & ANR.

National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0010

Tribunals and Commissions23 Mar 2017Petition Allowed

JAMNABEN SHAMBHUBHAI MANGE Vs MANAGER, LIFE INSURANCE CORPORATION OF INDIA

National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0007

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions22 Mar 2017

ANDHRA BANK & ORS. Vs AKHIL BHARTIYA BRAHAMINA KARIVENA NITYA ANNADANA SATRAM, SRISALLAM & ANR.

National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0005

Andhra Pradesh Societies Registration Act, 2001, Section 23 - Dispute regarding management

Tribunals and Commissions22 Mar 2017

DEVENDRA KUMAR GOEL & ANR. Vs M/S. PARSVNATH DEVELOPERS LTD. & ORS.

National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0003

Consumer Protection Act, 1986, Section 21 (b) - Jurisdiction of the National Commission