Tribunals and Commissions20 Apr 2017
BAJAJ CAPITAL LTD. & ANR. Vs SHIKHA GUPTA & ANR.
National Consumer Disputes Redressal Commission · 2017 2 CPR 522
Carriage by Air Act, 1972, Section 21(b) - 21
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2017
672 judgments · page 18 of 34
Tribunals and Commissions20 Apr 2017
ARVIND YADAV Vs OMAXE AZORIM DEVELOPERS PVT. LTD.
National Consumer Disputes Redressal Commission · (2017) 04 NCDRC CK 0005
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions19 Apr 2017
SUMANBAI RAMESH GAIKWAD Vs SR. DIVISION MANAGER, LIFE INSURANCE CORPORATION OF INDIA & ANR
National Consumer Disputes Redressal Commission · 2017 2 CPR 548
Tribunals and Commissions19 Apr 2017
UNITED INDIA INSURANCE COMPANY Vs DHEERAJ CHAHAR
National Consumer Disputes Redressal Commission · 2017 2 CPR 539
Insurance Act, 1938, Section 64 U
Tribunals and Commissions19 Apr 2017
RAM NARESH PRASAD Vs PUNJAB NATIONAL BANK & 3 ORS.
National Consumer Disputes Redressal Commission · 2017 2 CPR 537
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions19 Apr 2017
NTP TOURISM AFFAIRS LIMITED Vs SUDHA TALASILA
National Consumer Disputes Redressal Commission · 2017 2 CPR 535
Tribunals and Commissions19 Apr 2017
MANOJ KHARE Vs HDFC ERGO GENERAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2017 2 CPR 542
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions19 Apr 2017
M/S. BARNALA BUILDERS & PROPERTY Vs DALIP CHAND & ANR.
National Consumer Disputes Redressal Commission · 2017 2 CPR 533
Tribunals and Commissions19 Apr 2017
SUMANBAI RAMESH GAIKWAD W/O. LATE RAMESH GAIKWAD Vs SR. DIVISION MANAGER, LIFE INSURANCE CORPORATION OF INDIA & ANR.
National Consumer Disputes Redressal Commission · (2017) 04 NCDRC CK 0019
Tribunals and Commissions19 Apr 2017Petition Allowed
UNITED INDIA INSURANCE COMPANY THROUGH ITS DELHI REGIONAL OFFICE I Vs DHEERAJ CHAHAR S/O. SHRI DHARAM SINGH
National Consumer Disputes Redressal Commission · (2017) 04 NCDRC CK 0018
Insurance Act, 1938, Section 64U, Section 64UC(1) - Establishment of Tariff Advisory Committee - Power of the Advisory Committee to regulate rates, advantages, etc
Tribunals and Commissions19 Apr 2017
MANOJ KHARE S/O LATE SHRI SHSHEEL KHARE Vs HDFC ERGO GENERAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · (2017) 04 NCDRC CK 0015
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions18 Apr 2017
TAXILA BUSSINESS SCHOOL Vs ANKIT BHARGAV
National Consumer Disputes Redressal Commission · 2017 2 CPR 550
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions18 Apr 2017
In the matter of: (ShriB.R.Saini) Vs Lions Hospital & Research Centre
National Consumer Disputes Redressal Commission · 2017 3 Cpr 62
Tribunals and Commissions18 Apr 2017
M/S. RADHEY SHYAM AGRAWAL Vs BHARTI AXA GENERAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2017 2 CPR 555
Consumer Protection Act, 1986, Section 21 (b) - Jurisdiction of the National Commission
Tribunals and Commissions18 Apr 2017
UNITED INDIA INSURANCE COMPANY LTD. Vs M/S. JINDAL POLY BUTTONS LIMITED
National Consumer Disputes Redressal Commission · 2017 2 CPR 553
Tribunals and Commissions18 Apr 2017
MANJIT GUPTA Vs OBEROI REALTY LTD. (FORMERLY OBEROI CONSTRUCTIONS LTD.) & ANR.
National Consumer Disputes Redressal Commission · 2017 2 CPR 566
Consumer Protection Act, 1986, Section 2(1)(b), Section 2(1)(d), Section 21(a)(i), Section 2(1)(c)(i), Section 2(1)(c)(vi) - Definitions -
Tribunals and Commissions18 Apr 2017
NIRMAL DEVRAJ PUNMIYA & 2 ORS Vs RAMKRISHNA GANGADHAR SHANBAG
National Consumer Disputes Redressal Commission · 2017 2 CPR 562
Consumer Protection Act, 1986, Section 19, Section 27 - Appeals - Penalties
Tribunals and Commissions18 Apr 2017
GURVINDER SINGH Vs FUTURE GENERALI INDIA INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2017 2 CPR 558
Consumer Protection Act, 1986, Section 12, Section 21 (b) - Manner in which complaint shall be made. - Jurisdiction of the National Commission
Tribunals and Commissions18 Apr 2017
ANIL Vs AJAY & ORS.
National Consumer Disputes Redressal Commission · 2017 2 CPR 551
Carriage by Air Act, 1972, Section 21(b) - 21
Tribunals and Commissions18 Apr 2017
DR. J.R. BANIK Vs MANAGING DIRECTOR, NATIONAL
National Consumer Disputes Redressal Commission · 2017 2 CPR 560