COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2017

672 judgments · page 17 of 34

Tribunals and Commissions25 Apr 2017

INTERGLOBE AVIATION LIMITED Vs MANISH NAGPAL

National Consumer Disputes Redressal Commission · 2017 2 CPR 452

Carriage by Air Act, 1972, Section 4, Section 6, Section 5 - 4 - 6 - 5Consumer Protection Act, 1986, Section 3, Secti

Tribunals and Commissions25 Apr 2017

M. AHUJA PROJECT (INDIA) PRIVATE LIMITED Vs LOKESHWARI NAGPURE W/O. HARENDRA KUMAR NAGPURE

National Consumer Disputes Redressal Commission · 2017 2 CPR 475

Consumer Protection Act, 1986, Section 21(a)(ii) - Jurisdiction of the National Commission

Tribunals and Commissions25 Apr 2017

BRIG. DAVINDER SINGH GREWAL & ANR. Vs M/S. R.S. REAL ESTATE & ANR.

National Consumer Disputes Redressal Commission · (2017) 04 NCDRC CK 0004

Consumer Protection Act, 1986, Section 19, Section 2(o), Section 2(1)(d), Section 21(a)(2) - Appeals - Definitions - Definitions - Jurisdiction of the Natio

Tribunals and Commissions25 Apr 2017

KRISHNASWAMY SUBRAMANIAN & ANR. Vs UNITECH HO-TECH DEVELOPERS LIMITED

National Consumer Disputes Redressal Commission · (2017) 04 NCDRC CK 0001

Tribunals and Commissions24 Apr 2017

YOGESH KUMAR VERMA Vs PUMA REALTORS PVT. LTD. & ANR.

National Consumer Disputes Redressal Commission · 2017 2 CPR 487

Consumer Protection Act, 1986, Section 19 - Appeals

Tribunals and Commissions24 Apr 2017Appeal Allowed

YOGESH KUMAR VERMA S/O. SH. DALIP CHAND Vs PUMA REALTORS PVT. LTD. & ANR.

National Consumer Disputes Redressal Commission · (2017) 04 NCDRC CK 0011

Consumer Protection Act, 1986, Section 19 - Appeals

Tribunals and Commissions21 Apr 2017

THE EAST COAST RAILWAYS & ANR. Vs KADAMBARI RAMA JOGA RAO & ANR.

National Consumer Disputes Redressal Commission · 2017 2 CPR 494

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions21 Apr 2017

M/S. RR LEATHER PRODUCTS PVT. LTD. Vs ROYAL SUNDARAM GENERAL INSURANCE CO. LIMITED & 3 ORS.

National Consumer Disputes Redressal Commission · (2017) 04 NCDRC CK 0066

Tribunals and Commissions21 Apr 2017

TOWN IMPROVEMENT TRUST Vs KAPIL BANSAL

National Consumer Disputes Redressal Commission · 2017 2 CPR 498

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions21 Apr 2017

M/S. RR LEATHER PRODUCTS PVT. LTD Vs ROYAL SUNDARAM GENERAL INSURANCE CO. LIMITED & 3 ORS

National Consumer Disputes Redressal Commission · 2017 2 CPR 508

Tribunals and Commissions21 Apr 2017

SUNITA RANI Vs PNB METLIFE INDIA INSURANCE COMPANY LIMITED

National Consumer Disputes Redressal Commission · 2017 2 CPR 489

Carriage by Air Act, 1972, Section 12 - 12

Tribunals and Commissions21 Apr 2017

M/S. RR LEATHER PRODUCTS PVT. LTD. Vs ROYAL SUNDARAM GENERAL INSURANCE CO. LIMITED & ORS.

National Consumer Disputes Redressal Commission · (2017) 04 NCDRC CK 0008

Tribunals and Commissions21 Apr 2017

PUNJAB NATIONAL BANK & ANR. Vs M/S. JAYANTI COMPUTER SYSTEMS & ORS.

National Consumer Disputes Redressal Commission · (2017) 04 NCDRC CK 0002

Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission

Tribunals and Commissions20 Apr 2017

M/S. URBAN IMPROVEMENT CO. (P) LTD. Vs DALJIT SINGH

National Consumer Disputes Redressal Commission · 2017 2 CPR 527

Consumer Protection Act, 1986, Section 19 - Appeals

Tribunals and Commissions20 Apr 2017

SAMBHUNANDY Vs MONOJ CHOWDHURY & 2 ORS.

National Consumer Disputes Redressal Commission · 2017 2 CPR 518

Consumer Protection Act, 1986, Section 21(b), Section 2(1)(o) - Jurisdiction of the National Commission - Definitions

Tribunals and Commissions20 Apr 2017

SIDDHI VINAYAK COLLEGE OF SCIENCE & HIGHER EDUCATION Vs JITENDER SINGH RATHORE

National Consumer Disputes Redressal Commission · 2017 2 CPR 516

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions20 Apr 2017

MANAGER JAIKA AUTOMOBILES PVT. LTD. Vs LEELA SAHU & ANR.

National Consumer Disputes Redressal Commission · 2017 2 CPR 524

Tribunals and Commissions20 Apr 2017

DDA Vs GYANSHYAM DASS

National Consumer Disputes Redressal Commission · 2017 2 CPR 510

Consumer Protection Act, 1986, Section 21(b), Section 24A, Section 2(1)(d) - Jurisdiction of the National Commission - Limitatioln period - Definitions

Tribunals and Commissions20 Apr 2017

INDIABULLS REAL ESTATE LIMITED & ORS Vs UMESH DESAI & ANR

National Consumer Disputes Redressal Commission · 2017 2 CPR 520

Tribunals and Commissions20 Apr 2017

ASHISH KUMAR WALECHA Vs MANAGER, CHOLAMANDALAM GENERAL INSURANCE COMPANY LTD. & ANR.

National Consumer Disputes Redressal Commission · 2017 2 CPR 513