COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2017

672 judgments · page 15 of 34

Tribunals and Commissions04 May 2017Petition Allowed

SPECIAL OFFICER, PRIMARY AGRICULTURAL CO-OP. & RURAL DEVELOPMENT BANK LTD. Vs A.G. KALIA PERUMAL & ORS

National Consumer Disputes Redressal Commission · 2017 2 CPR 622

Consumer Protection Act, 1986, Section 21(b), Section 24A - Jurisdiction of the National Commission - Limitatioln period

Tribunals and Commissions03 May 2017Appeal Dismissed

RICKY CHANDRA Vs SUDEEP GHOSH S/O. SRI ASHUROSH GHOSH

National Consumer Disputes Redressal Commission · 2017 2 CPR 648

Tribunals and Commissions03 May 2017

SUDHANSHU POKHRIYAL Vs M/S. UNITECH LTD.

National Consumer Disputes Redressal Commission · 2017 2 CPR 651

Tribunals and Commissions03 May 2017

KANTA KANTHA RAO S/O CHINNA NANDIAH Vs Y. SURYA NARAYANA S/O YEDUKONDALU, & ORS.

National Consumer Disputes Redressal Commission · 2017 2 CPR 645

Tribunals and Commissions03 May 2017

RAHUL KUMAR YADAV Vs CHIEF ADMINISTRATOR & 2 ORS.

National Consumer Disputes Redressal Commission · 2017 2 CPR 629

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions03 May 2017

DILIP SHARMA & ANR. Vs S.B.I. LIFE INSURANCE COMPANY LTD.

National Consumer Disputes Redressal Commission · 2017 2 CPR 627

Consumer Protection Act, 1986, Section 13(1)(a), Section 21(b) - Procedure on admission of complaint - Jurisdiction of the National Commission

Tribunals and Commissions03 May 2017

STATE BANK OF INDIA Vs DR. J.C.S. KATAKY

National Consumer Disputes Redressal Commission · 2017 2 CPR 632

Indian Penal Code, 1860, Section 420 - Cheating and dishonestly inducing delivery of propertyConsumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National

Tribunals and Commissions03 May 2017

GHANSHYAM SAHU S/O. SHRI JHUMUK LAL SAHU Vs NATIONAL INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2017 2 CPR 643

Motor Vehicles Act, 1988, Section 66(3), Section 66(3) - Necessity for permits

Tribunals and Commissions03 May 2017

M/S. HDFC BANK Vs ARTI KRISHNAN

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0005

Contract Act, 1872, Section 171 - General lien of bankers, factors, wharfingers, attorneys and policy-brokersConsumer Protection Act, 1986, Section 21(b) - Jurisdiction

Tribunals and Commissions03 May 2017

MANOJ KUMAR S/O. SH. MANGAL SINGH Vs NEW INDIA ASSURANCE COMPANY LIMITED & ANR.

National Consumer Disputes Redressal Commission · 2017 2 CPR 641

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions02 May 2017

LIFE INSURANCE CORPORATION OF INDIA THROUGH ITS ASSISTANT SECRETARY LEGAL SHRI PREM CHAND, OPPOSITE RADIO STATION Vs SAROJINI & ANR.

National Consumer Disputes Redressal Commission · 2017 2 CPR 658

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions02 May 2017

SDO (OP). SUB DIVISION, UHBVNL PILLUKHEREA Vs AZAD SINGH & ANR.

National Consumer Disputes Redressal Commission · 2017 2 CPR 656

Consumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission

Tribunals and Commissions01 May 2017

Chief Post Master General & 2 Ors Vs Garima Gupta (Since Minor Through Her Natural Guardian/father)

National Consumer Disputes Redressal Commission · 2017 3 CPJ 251

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions01 May 2017Appeal Dismissed

SALEEM S/O. MOHD. HAROON Vs IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED

National Consumer Disputes Redressal Commission · 2017 2 CPR 661

Tribunals and Commissions01 May 2017

WILHELM TEXTILES INDIA PVT. LTD. Vs ORIENTAL INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2017 2 CPR 669

Contract Act, 1872, Section 28 - Agreements In restraint of legal proceedings void

Tribunals and Commissions01 May 2017

MAN SINGH GREWAL, & ANR. Vs M/S. PARSVNATH DEVELOPERS LTD.

National Consumer Disputes Redressal Commission · 2017 2 CPR 678

Consumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission

Tribunals and Commissions01 May 2017

M/s MUTTHA ASSOCIATES Vs M/s UNITED INDIA INSURANCE CO. LTD. & ANR.

National Consumer Disputes Redressal Commission · 2017 2 CPR 665

Insurance Regulatory and Development Authority (Protection of Policy Holders Interest) Regulation, 2002, Regulation 9

Tribunals and Commissions28 Apr 2017

M/S. JANTA LAND PROMOTERS PVT. LIMITED Vs ANIL KUMAR MITTAL

National Consumer Disputes Redressal Commission · 2017 2 CPR 680

Tribunals and Commissions28 Apr 2017

PUNJAB CONWARE, CONTAINER FREIGHT STATION, & ANR. Vs RAJPAL ENTERPRISES, & ANR.

National Consumer Disputes Redressal Commission · 2017 2 CPR 702

Customs Act, 1962, Section 45 - Clearance of imported goods Restrictions on custody and removal of imported goods.Consumer Protection Act, 1986, Section 2(1)(d),

Tribunals and Commissions28 Apr 2017

A.V. COTTEX LIMITED Vs THE ORIENTAL INSURANCE CO. LTD., & ANR.

National Consumer Disputes Redressal Commission · 2017 2 CPR 696