Tribunals and Commissions15 May 2017
HASHMUKHBHAI ISHWARLAL PATEL Vs LIC OF INDIA
National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0022
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2017
672 judgments · page 14 of 34
Tribunals and Commissions15 May 2017
MANAGING DIRECTOR, N.E.K.R.T.C. & ANR. Vs RADHA & ANR.
National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0021
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions15 May 2017
RAJASTHAN HOUSING BOARD & ANR. Vs SATISH KUMAR BUDANIYA S/O. SHRI MANGLARAM JAT
National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0018
Tribunals and Commissions12 May 2017
NATIONAL INSURANCE CO. LTD. Vs MATA NAINA DEVI JI FUEL CENTRE THROUGH ITS PROPRIETOR SHRI BALAK RAM
National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0020
Central Motor Vehicles Rules, 1989, Rule 9
Tribunals and Commissions12 May 2017Appeal Allowed
NEELAM PANSARI & ANR. Vs C.G.M. STATE BANK OF INDIA & ANR.
National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0019
Consumer Protection Act, 1986, Section 19, Section 2(1)(d) - Appeals - Definitions
Tribunals and Commissions11 May 2017
M/S. CLASSIC AGRICONE THROUGH ITS MANAGING DIRECTOR Vs NARENDER SINGH & ORS.
National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0023
Consumer Protection Act, 1986, Section 21(b), Section 2(1)(d) - Jurisdiction of the National Commission - Definitions
Tribunals and Commissions11 May 2017
RAJASTHAN HOUSING BOARD & ANR. Vs KUMARI LEENA ARORA D/O. SH. SUBHASH KUMAR
National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0017
Tribunals and Commissions11 May 2017
SARFRAZ ALI KHAN, & ORS. Vs CHAIRMAN-CUM-MANAGING DIRECTOR, M/S. RPS INFRASTRUCTURE LIMITED & ANR.
National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0016
Tribunals and Commissions09 May 2017
EASTERN POWER DISTRIBUTION CO. OF ANDHRA PRADESH LTD. (EPDCL) Vs SUNITHA KUMARI DHANAWAT & ORS.
National Consumer Disputes Redressal Commission · 2017 2 CPR 595
Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission
Tribunals and Commissions09 May 2017Appeal Allowed
NEPTUNE VENTURE & DEVELOPERS (P) LTD. THROUGH ITS DIRECTOR, MR. SACHIN DESHMUKH Vs SHAILESH TRIPATHI
National Consumer Disputes Redressal Commission · 2017 2 CPR 592
Consumer Protection Act, 1986, Section 19, Section 13(4), Section 13(1)(a), Section 21(a)(2), Section 13(2)(b)(2) - Appeals - Procedur
Tribunals and Commissions09 May 2017
PINAKA RADHA KRISHNA S/O. SAMBAIAH Vs DASMESHA AGRICULTURAL INDUSTRIES PVT. LTD. & ORS.
National Consumer Disputes Redressal Commission · 2017 2 CPR 586
Consumer Protection Act, 1986, Section 15, Section 21(b) - Appeal - Jurisdiction of the National Commission
Tribunals and Commissions09 May 2017Petition Allowed
RELIANCE GENERAL INSURANCE CO. LTD. Vs JIVABHAI MALDEBHAI GODHANIYA
National Consumer Disputes Redressal Commission · 2017 2 CPR 581
Motor Vehicles Act, 1988, Section 2(21), Section 2(21), Section 2(21), Section 2(21) - Definitions - DefinitionsConsumer Protection Act
Tribunals and Commissions08 May 2017
M/S. HUYNDAI MOTOR INDIA LIMITED & ORS. Vs SAMEER SREEKUMAR & ORS.
National Consumer Disputes Redressal Commission · 2017 2 CPR 601
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions05 May 2017
M.K. BIDDAPPA & ORS. Vs CHANDRAKANTHA & ORS.
National Consumer Disputes Redressal Commission · 2017 2 CPR 604
Carriage by Air Act, 1972, Section 27 - 27Consumer Protection Act, 1986, Section 27 - Penalties
Tribunals and Commissions05 May 2017
DINESH UPADHYAY S/O SH. VIDHYANAND JI UPADHYAY Vs NIRANJAN SINGH
National Consumer Disputes Redressal Commission · 2017 2 CPR 606
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions05 May 2017
SUMIT KUMAR S/o. Dr. Shree Ram Vs ORRIS INFRASTRUCTURE PVT. LTD. Through its Managing Director
National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0009
Consumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission
Tribunals and Commissions04 May 2017
SURESH RAJ Vs MANAGING DIRECTOR, ST ANTHONYS MOTORS INDIA LTD. & 2 ORS.
National Consumer Disputes Redressal Commission · 2017 2 CPR 625
Tribunals and Commissions04 May 2017
CH. RAVI KUMAR & ANR. Vs DR. M. SYAM SUNDER
National Consumer Disputes Redressal Commission · 2017 2 CPR 616
Tribunals and Commissions04 May 2017
ICICI LOMBARD GENERAL INSURANCE CO. LTD. & ANR. Vs CHANDRAKANT RAMANLAL PANCHAL
National Consumer Disputes Redressal Commission · 2017 2 CPR 614
Tribunals and Commissions04 May 2017
AJIT SANTOKCHAND SURANA Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2017 2 CPR 618
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission