COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2017

672 judgments · page 13 of 34

Tribunals and Commissions25 May 2017

PNB METLIFE INSURANCE COMPAMY LTD. & ANR. Vs MOPIDEVI LALITHA W/O. MOPIDEVI RAJESWARA RAO

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0041

Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission

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Tribunals and Commissions24 May 2017

RELIANCE GENERAL INSURANCE COMPANY LTD. Vs RAJ KUMAR

National Consumer Disputes Redressal Commission · 2017 4 CPR 308

Indian Penal Code, 1860, Section 406 - Punishment for Criminal breach of trustConsumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions24 May 2017

ANIL RAMCHANDRA BABHALE Vs EXECUTIVE ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD.

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0038

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions24 May 2017

ARUN INKS PVT. LTD. Vs UNITED INDIA INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2017 4 CPR 303

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions23 May 2017

KAMALA ROY CHOUDHURY & ORS. Vs SUBRATA DAS SON OF SHANTI RANJAN DAS, & ORS.

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0040

Consumer Protection Act, 1986, Section 19, Section 18, Section 21(a)(2) - Appeals - Procedure applicable to State Commissions - Jurisdiction of the National Commission

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Tribunals and Commissions23 May 2017

RAMCO CEMENTS LIMITED Vs ANANDARAJ K.N. & ANR.

National Consumer Disputes Redressal Commission · 2017 4 CPR 312

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions22 May 2017

NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT (NABARD) & ANR. Vs RAMSWAROOP MEENA & ANR.

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0039

Consumer Protection Act, 1986, Section 21(b), Section 2(1)(d) - Jurisdiction of the National Commission - Definitions

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Tribunals and Commissions19 May 2017

JOGINDER PAL MALHOTRA Vs DEEPAK MITTAL, MANAGING DIRECTOR & ORS

National Consumer Disputes Redressal Commission · 2017 4 CPR 315

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions19 May 2017

LLOYD ELECTRIC & ENGINEERING LTD. Vs KAMAL KISHORE MITTAL & ANR.

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0027

Consumer Protection Act, 1986, Section 21(b), Section 13(c) - Jurisdiction of the National Commission - Procedure on admission of complaint

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Tribunals and Commissions18 May 2017Appeal Allowed

PAN RELATIONS PVT. LTD. THROUGH ITS DIRECTOR/AUTHORIZED REPRESENTATIVE Vs PRIYANK KUMAR SINGHAL S/O. SH. JAIPRAKASH

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0035

Consumer Protection Act, 1986, Section 19, Section 13, Section 21(a)(2) - Appeals - Procedure on admission of complaint - Jurisdiction of the National Commission

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Tribunals and Commissions18 May 2017Appeal Allowed

RAJ KUMAR MATTU & ANR. Vs ARDEE INFRASTRUCTURE PVT. LTD.

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0034

Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission

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Tribunals and Commissions18 May 2017

M/S. RAM ASSOCIATES THROUGH ITS PARTNER, VITTHALDAS KANTILAL PATEL Vs M/S. ROYAL RESIDENCY CO-OPERATIVE HOUSING SOCIETY LTD.

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0033

Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission

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Tribunals and Commissions18 May 2017

SONU S/O. LT. SURESH KUMAR Vs BIRLA SUN LIFE INSURANCE COMPANY LIMITED & ORS.

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0032

Consumer Protection Act, 1986, Section 25, Section 27 - Enforcement of orders of the District Forum, the State Commission or the National Commission. - Penalties

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Tribunals and Commissions18 May 2017

WORLDWIDE IMMIGRATION CONSULTANCY SERVICES LTD. THROUGH ITS AUTHORIZED REPRESENTATIVE SH. BHARAT LAL Vs SUDHA BABBAR W/O. SH. VIJAY KUMAR

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0030

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions18 May 2017

DR. SUTAPA DASGUPT & ANR. Vs TAPAN KAR & ANR.

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0028

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Tribunals and Commissions17 May 2017

VISHAKHAPATNAM URBAN DEVELOPMENT AUTHORITY (VUDA) REP. BY ITS VICE CHAIRMAN UDYOG BHAVAN COMPLEX Vs DR. KAPARAPU SATYA PRAVEEN KUMAR S/O. SANJEEV RAO NAIDU

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0031

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Tribunals and Commissions17 May 2017

ORIENTAL INSURANCE COMPANY LTD. THROUGH SENIOR DIVISIONAL MANAGER Vs SHREE BALAJI STEEL & CEMENT TRADERS THROGH PROPRITOR JAYASHRI SURESH SHARMAMADHAVPURA

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0025

Code of Criminal Procedure, 1973, Section 173 - Report of police officer on completion of InvestigationIndian Penal Code, 1860, Section 34, Section 379

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Tribunals and Commissions17 May 2017Petition Allowed