Tribunals and Commissions26 Apr 2016
PARMINDERJEET SINGH Vs IMPROVEMENT TRUST, BATHINDA
National Consumer Disputes Redressal Commission · 2016 2 CPR 431
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2016
891 judgments · page 34 of 45
Tribunals and Commissions26 Apr 2016
M/S. OMAXE BUILDHOME LTD. Vs PRADEEP CHAUDHARY
National Consumer Disputes Redressal Commission · 2016 2 CPR 444
Consumer Protection Act, 1986, Section 2(g) - Definitions
Tribunals and Commissions26 Apr 2016
DR. TARUN RAY Vs MANAGING DIRECTOR, PEERLESS INN
National Consumer Disputes Redressal Commission · 2016 2 CPR 440
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions25 Apr 2016
S.M. BABAR HAYAT QUADRI Vs DR. A.A. HAI
National Consumer Disputes Redressal Commission · 2016 2 CPR 462
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High Court
Tribunals and Commissions25 Apr 2016
NATIONAL INSURANCE CO. LTD. Vs PARMILA DEVI & ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 450
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions25 Apr 2016
NAWAL KISHORE CHOUDHARY Vs NEW INDIA ASSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 465
Tribunals and Commissions25 Apr 2016
HYUNDAI MOTOR INDIA LTD. Vs LEELA SHU & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 458
Tribunals and Commissions25 Apr 2016
M/S. DLF LTD. Vs M/S. MRIDUL ESTATE PVT. LTD.
National Consumer Disputes Redressal Commission · 2016 2 CPR 460
Tribunals and Commissions25 Apr 2016
SUB-POST MASTER Vs RAMBHAI PUNABHAI PADSALA
National Consumer Disputes Redressal Commission · 2016 2 CPR 455
Tribunals and Commissions25 Apr 2016
TRIPURA STATE ELECTRICITY CORPORATION LTD. & ANR. Vs RATAN DAS & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 454
Tribunals and Commissions22 Apr 2016
RAJEEV MALIK Vs M/S. KLM ROYAL DUTCH AIRLINES
National Consumer Disputes Redressal Commission · 2016 2 CPR 474
Constitution of India, Article 253 - Legislation for giving effect to international agree- mentsConsumer Protection Act, 1986, Section 3, Section 21
Tribunals and Commissions22 Apr 2016
MAHAJAN OVERSEAS PRIVATE LIMITED Vs NEW INDIA ASSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2016 2 CPR 468
Insurance Act, 1938, Section 64(u), Section 64(UM)(2) - Books to be kept by insurers established outside India - Books to be kept by insurers established outside India
Tribunals and Commissions21 Apr 2016
KISHAN COLD STOREGE Vs BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. & ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 481
Consumer Protection Act, 1986, Section 2(d), Section 2(d)(i) - Definitions - Definitions
Tribunals and Commissions21 Apr 2016
BHARTI AXA GENERAL INSURANCE CO. LTD. Vs ANNASAHEB BAPURAO GHANDURE
National Consumer Disputes Redressal Commission · 2015 2 CPR 478
Motor Vehicles Act, 1939, Section 3, Section 2 - Necessity for driving licence - Definitions
Tribunals and Commissions19 Apr 2016
SOCITY OF CATALYSTS Vs RAJ TRUST, R & M TRUST & ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 492
Tribunals and Commissions19 Apr 2016
M/S. ELAN Vs JITENDRA NATH PRAMANIK & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 490
Tribunals and Commissions19 Apr 2016
STATE BANK OF PATIALA Vs HARI GOBIND SINGH & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 488
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National CommissionConsumer Protection Regulations, 2005, Regulation 14
Tribunals and Commissions18 Apr 2016
PUDA Vs SUMAN SHARMA
National Consumer Disputes Redressal Commission · 2016 2 CPR 496
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions13 Apr 2016
SHAKILA BANO Vs HEMANT KOUSHIK & 3 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 518
Code of Civil Procedure, 1908, Order 41Rule 27
Tribunals and Commissions13 Apr 2016
PUDA Vs VIMAL OPAL
National Consumer Disputes Redressal Commission · 2016 2 CPR 521
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National CommissionPunjab Regional and Town Planning and Development Act, 1995, Section 45,