Tribunals and Commissions13 Apr 2016
PRABHU LAL KHANDELWAL Vs RAJASTHAN HOUSING BOARD & ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 506
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2016
891 judgments · page 35 of 45
Tribunals and Commissions13 Apr 2016
ORIENTAL INSURANCE CO. LTD. Vs NARINDER SINGH & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 509
Tribunals and Commissions13 Apr 2016
OMPRAKASH SINGH Vs BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2016 2 CPR 503
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions13 Apr 2016
LIFE INSURANCE CORP. OF INDIA AND ANR. Vs SMT. ANITA PANWAR AND ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 500
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions13 Apr 2016
ICICI BANK LTD. & ANR. Vs SHIPRA SARKAR
National Consumer Disputes Redressal Commission · 2016 2 CPR 514
Tribunals and Commissions13 Apr 2016
HRBM AUTOMOBILES PVT. LTD. Vs IQBALJIT SINGH PUNIA & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 498
Tribunals and Commissions13 Apr 2016
BAJAJ ALLIANZ LIFE INSURANCE CO. & ANR. Vs JASPAL KAUR
National Consumer Disputes Redressal Commission · 2016 2 CPR 510
Insurance Act, 1938, Section 45
Tribunals and Commissions12 Apr 2016
OM PRAKASH KULSHRESTHA Vs PROP. MADHU RADIOS & 2 ORS
National Consumer Disputes Redressal Commission · 2016 2 CPR 541
Tribunals and Commissions12 Apr 2016
LAXMIBAI, THROUGH HER L.RS. Vs BIRLA SUN LIFE INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2016 2 CPR 533
Tribunals and Commissions12 Apr 2016
DR. SANJAY J. BATRA Vs JAGRUT NAGRIK & ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 529
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions12 Apr 2016
CHIEF OFFICER, NAGPUR HOUSING AND AREA DEVELOPMENT AUTHORITY Vs BAPU VITTHAL SHASTRAKAR & 3 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 524
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National CommissionConsumer Protection Regulations, 2005, Regulation 14
Tribunals and Commissions12 Apr 2016
BHAI MATI DASS COOPERATIVE URBAN THRIFT & CREDIT SOCIETY LTD. Vs SHAURYA HOUSING LIMITED
National Consumer Disputes Redressal Commission · 2016 2 CPR 542
Consumer Protection Act, 1986, Section 2(1)(d), Section 2(B)(II) - Definitions - Definitions
Tribunals and Commissions12 Apr 2016
UNITED INDIA INSURACE CO. LTD. Vs JARNAIL SINGH
National Consumer Disputes Redressal Commission · 2016 2 CPR 537
Tribunals and Commissions12 Apr 2016
VINAYAK DASHRATH BOGAM Vs GEETA DASHRATH BOGAM & 4 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 527
Tribunals and Commissions11 Apr 2016
PANKAJ JAISWAL Vs DEENBANDHU SONKAR & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 555
Consumer Protection Act, 1986, Section 12, Section 2(1)(d) - Manner in which complaint shall be made. - Definitions
Tribunals and Commissions11 Apr 2016
GAYATRI PRODUCTS Vs NEW INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2016 2 CPR 550
Tribunals and Commissions11 Apr 2016
M/S. DLF NEW GURGAON HOMES DEVELOPERS LTD. & 4 ORS. Vs MANOJ KUKREJA & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 544
Tribunals and Commissions11 Apr 2016
DR. NAVIN KHANNA & 3 ORS. Vs UNITECH RELIABLE PROJECTS PVT. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 569
Code of Civil Procedure, 1908, Section 13, Order 1Rule 8, Section 2(1)(g), Section 12(a)(c) - When foreign judgment not conclusive - Definitions
Tribunals and Commissions11 Apr 2016
CHIEF MEDICAL OFFICER, YASHODA HOSPITAL Vs D. UMA DEVI & 3 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 559
Tribunals and Commissions11 Apr 2016
HDFC BANK Vs NARINDER SINGH DHAMI
National Consumer Disputes Redressal Commission · 2016 2 CPR 554