COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2016

891 judgments · page 33 of 45

Tribunals and Commissions02 May 2016

CAPT. GURTAJ SINGH SAHNI & ANR. Vs MANAGER, UNITECH LIMITED & ANR.

National Consumer Disputes Redressal Commission · 2016 2 CPR 858

Consumer Protection Act, 1986, Section 25, Section 25, Section 27, Section 27 -Environment Protection Act, 1986, Section 5(3), Section 5(3)

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Tribunals and Commissions29 Apr 2016

Devinder Kumar Anand and others Vs Haryana Urban Development Authority and another

National Consumer Disputes Redressal Commission · 2017 0 CPR 905 : 2017 2 CPJ 438

Consumer Protection Act, 1986, Section 2(d) - Definitions

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Tribunals and Commissions29 Apr 2016Petition Dismissed

KRISHNA ENGINEERING COMPANY Vs GENINS TOOLS SOLUTIONS

National Consumer Disputes Redressal Commission · 2017 2 CPR 807

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions29 Apr 2016

NEW INDIA ASSURANCE COMPANY LTD. Vs DEVENDER SINGH & ORS.

National Consumer Disputes Redressal Commission · 2016 2 CPR 869

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Tribunals and Commissions29 Apr 2016

MAHESH KUMAR Vs M/S. SHUBHANKAR MARKETING PVT. LTD. & 3 ORS.

National Consumer Disputes Redressal Commission · 2016 2 CPR 865

Consumer Protection Act, 1986, Section 2(1)(d) - Definitions

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Tribunals and Commissions29 Apr 2016

MAMAN CHAND Vs MARUTI UDYOG LIMITED & OTHERS

National Consumer Disputes Redressal Commission · 2016 2 CPR 877

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Tribunals and Commissions29 Apr 2016

LIFE INSURANCE CORPORATION OF INDIA Vs ALKA SHUKLA

National Consumer Disputes Redressal Commission · 2016 2 CPR 875

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Tribunals and Commissions29 Apr 2016

CANARA BANK & 2 ORS. Vs SANJOY MITRA

National Consumer Disputes Redressal Commission · 2016 2 CPR 871

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions29 Apr 2016

SOU. SHOBHA VASANTRAO TIMASE & ANR. Vs DINBANDHU BHOOMVIKAS SANSTHA

National Consumer Disputes Redressal Commission · 2016 2 CPR 888

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions29 Apr 2016

SUNITA DEVI & 3 ORS. Vs ORIENTAL INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2016 2 CPR 883

Motor Vehicles Act, 1988, Section 157, Section 157 - Transfer of certificate of insuranceConsumer Protection Act, 1986, Section 21(b) - Jurisdicti

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Tribunals and Commissions29 Apr 2016

UNITED INDIA INSURANCE CO. LTD. Vs P. RAMAKRISHANA REDDY

National Consumer Disputes Redressal Commission · 2016 2 CPR 881

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Tribunals and Commissions29 Apr 2016

M/S. VINAYAK CONSTRUCTIONS & 3 ORS. Vs TILAK NAGAR ROYAL CO-OPERATIVE HOUSING SOCIETY LTD.

National Consumer Disputes Redressal Commission · 2016 2 CPR 892

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Tribunals and Commissions28 Apr 2016

RENU AGGARWAL Vs DIRECTOR, CHRISTIAN MEDICAL COLLEGE & HOSPITAL & 6 ORS.

National Consumer Disputes Redressal Commission · 2016 2 CPR 910

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Tribunals and Commissions28 Apr 2016

ORIENTAL INSURANCE COMPANY LIMITED & ANR. Vs SHANKAR SINGH

National Consumer Disputes Redressal Commission · 2016 2 CPR 897

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Tribunals and Commissions28 Apr 2016

LAKSHMI ROHIT AHUJA Vs SBI LIFE INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2016 2 CPR 905

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Tribunals and Commissions28 Apr 2016

JAIPUR VIDYUT VITRAN NIGAM LTD. Vs NATHU LAL YOGI

National Consumer Disputes Redressal Commission · 2016 2 CPR 902

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Tribunals and Commissions28 Apr 2016

VISHNU BHAGWAN MITTAL Vs BHARTI AXA GENERAL INSURANCE CO. LTD. & ANR.

National Consumer Disputes Redressal Commission · 2016 2 CPR 899

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Tribunals and Commissions27 Apr 2016Appeals Partly allowed

Prem Chand Dhiman & Anr. Vs Haryana Urban Development Authority

National Consumer Disputes Redressal Commission · 2017 1 CPJ 105 : 2017 2 CPR 804

Consumer Protection Act, 1986, Section 19 - Appeals

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Tribunals and Commissions27 Apr 2016Appeal Dismissed

TRULY CREATIVE DEVELOPER PVT. LTD. Vs MADHAVEJI M. MANGE

National Consumer Disputes Redressal Commission · 2016 2 CPR 427

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Tribunals and Commissions26 Apr 2016

RAJESH KUMAR AGRAWAL Vs PARSVNATH DEVELOPERS LTD.

National Consumer Disputes Redressal Commission · 2016 2 CPR 448

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