Tribunals and Commissions06 May 2016
MALAY KR. DEB Vs MANAGING DIRECTOR, FORD INDIA PVT. LTD. & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 761
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2016
891 judgments · page 32 of 45
Tribunals and Commissions06 May 2016
HARJINDER KAUR DADIALA Vs NATIONAL INSURANCE COMPANY LTD. & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 779
Public Grievances Rules,1988, Rule 16
Tribunals and Commissions05 May 2016
Super Agri Seeds Pvt. Ltd. & Anr. Vs P. Ramachandra Reddy & Ors.
National Consumer Disputes Redressal Commission · 2017 1 CPJ 112 : 2017 2 CPR 752
Tribunals and Commissions05 May 2016
M/S. NCC URBAN INFRASTRUCTURE LTD. Vs RAVI KRISHNA PRASAD
National Consumer Disputes Redressal Commission · 2016 2 CPR 789
Tribunals and Commissions05 May 2016
DR. NAREN P. SHETH & ANR. Vs M/S. LODHA GROUP & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 791
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions05 May 2016
M/S. OM ENTERPRISE Vs KALPANA SEN
National Consumer Disputes Redressal Commission · 2016 2 CPR 787
Tribunals and Commissions05 May 2016
DILBAG SINGH Vs PUNJAB NATIONAL BANK & 3 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 783
Tribunals and Commissions05 May 2016
DELHI COMPLIANCE & CONSULTANCY INTEGRATED PVT. LTD. Vs CELLCAST INTERACTICVE INDIA PVT. LTD. & ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 798
Code of Civil Procedure, 1908, Order 1Rule 10 -Consumer Protection Act, 1986, Section 2(1)(b), Section 2(1)(b)(ii) - Definitions - Defini
Tribunals and Commissions04 May 2016
M/S. KAY JAY CONSTRUCTION CO. PVT. LTD. Vs DAULAT ALWANI
National Consumer Disputes Redressal Commission · 2016 2 CPR 816
Tribunals and Commissions04 May 2016
HUNGRY BAGS Vs LT. COL. (RETD) T.S. BAKSHI
National Consumer Disputes Redressal Commission · 2016 2 CPR 807
Tribunals and Commissions04 May 2016
DR. SURESH SHETTY Vs B.D. SINGH & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 809
Tribunals and Commissions04 May 2016
USHA DEVI Vs E.S.I.C. MODEL HOSPITAL & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 814
Tribunals and Commissions03 May 2016
NANDKUMAR K. MENON Vs M/S. TIRUPATI DEVELOPMENT CORPN & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 823
Tribunals and Commissions03 May 2016
M/S. MUKUL DIESEL Vs NEW INDIA ASSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 835
Indian Penal Code, 1860, Section 397, Section 34 - Robbery or dacoity, with attempt to cause death or grievous hurt - Acts done by several persons in furtherance of common intention
Tribunals and Commissions03 May 2016
LUFTHANSA GERMAN AIRLINES Vs SUMIT BHARGAVA
National Consumer Disputes Redressal Commission · 2016 2 CPR 831
Tribunals and Commissions03 May 2016
SMT. KAKALI CHOWDHURY Vs DR. BHASKAR CHATTERJEE & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 820
Tribunals and Commissions03 May 2016
BRANCH MANAGER, Vs SIDDAMMA & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 829
Tribunals and Commissions03 May 2016
SRI MELVILLE PINTO Vs EXECUTIVE ENGINEER, MESCOM
National Consumer Disputes Redressal Commission · 2016 2 CPR 825
Tribunals and Commissions02 May 2016
LT. COL. ANIL RAJ & ANR., Vs M/s. UNITECH LIMITED,
National Consumer Disputes Redressal Commission · 2016 2 CPR 840
Consumer Protection Act, 1986, Section 25, Section 21(a), Section 2(1)(g), Section 2(1)(d), Section 21 (r)(ii) - Enforcement of orders o
Tribunals and Commissions02 May 2016
DEVELOPERS TOWNSHIP PROPERTY OWNERS WELFARE SOCIETY Vs JAIPRAKASH ASSOCIATES LIMITED
National Consumer Disputes Redressal Commission · 2016 2 CPR 847
Consumer Protection Act, 1986, Section 2(1)(c) - DefinitionsMaharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963,