COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2016

891 judgments · page 31 of 45

Tribunals and Commissions16 May 2016

ANIL DUTT & ANR. Vs VISHESH HOSPITAL & ORS.

National Consumer Disputes Redressal Commission · 2016 3 CPR 106

Medical Termination of Pregnancy Act, 1971, Section 2(i)(d), Section 2(i)(ii) - Definitions - Definitions

Tribunals and Commissions13 May 2016

RELIANCE GENERAL INSURANCE COMPANY LTD. Vs SHARWAN CHHAJER & 2 ORS.

National Consumer Disputes Redressal Commission · 2016 3 CPR 130

Tribunals and Commissions13 May 2016

SAMSUNG INDIA ELECTRONICS PVT. LTD. Vs SAURABH KAPOORIA & 2 ORS.

National Consumer Disputes Redressal Commission · 2016 3 CPR 136

Tribunals and Commissions13 May 2016

DINESH KUMAR Vs I.C.I.C.I BANK & 2 ORS.

National Consumer Disputes Redressal Commission · 2016 3 CPR 135

Tribunals and Commissions13 May 2016

ANIRUDDHA LENKA Vs SUPERINTENDING ENGINEER, ELECTRICAL

National Consumer Disputes Redressal Commission · 2016 3 CPR 129

Tribunals and Commissions12 May 2016

ADITYA AUTOMOBILE SPARES PRIVATE LIMITED & 3 ORS. Vs KOTAK MAHINDRA BANK LTD. & 2 ORS.

National Consumer Disputes Redressal Commission · 2016 2 CPR 719

Consumer Protection Act, 1986, Section 13(6), Section 12(1)(c) - Procedure on admission of complaint - Manner in which complaint shall be made.

Tribunals and Commissions12 May 2016

SUBINOY MAJUMDAR Vs LIFE INSURANCE CORPORATION OF INDIA,

National Consumer Disputes Redressal Commission · 2016 2 CPR 712

Tribunals and Commissions12 May 2016

ADITYA AUTOMOBILE SPARES PRIVATE LIMITED & ORS. Vs KOTAK MAHINDRA BANK LTD. & ORS.

National Consumer Disputes Redressal Commission · 2016 2 CPR 719

Consumer Protection Act, 1986, Section 13(6), Section 12 (1)(c) - Procedure on admission of complaint - Manner in which complaint shall be made.

Tribunals and Commissions11 May 2016

SANJAY ARORA Vs M/S. UNITECH LTD.

National Consumer Disputes Redressal Commission · 2016 2 CPR 730

Tribunals and Commissions11 May 2016

M.S. TEWARI Vs DELHI DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 2016 2 CPR 726

Tribunals and Commissions11 May 2016

IFCI LTD. Vs ROSY RANI

National Consumer Disputes Redressal Commission · 2016 2 CPR 721

Consumer Protection Act, 1986, Section 24(2), Section 24A - Finality of orders - Limitatioln period

Tribunals and Commissions10 May 2016

NATIONAL INSURANCE COMPANY LIMITED Vs MUKUNDAN RAMAN

National Consumer Disputes Redressal Commission · 2016 2 CPR 736

Tribunals and Commissions10 May 2016

MASTER RISHABH SHARMA & ORS. Vs DR. RAMA SHARMA & ORS.

National Consumer Disputes Redressal Commission · 2016 2 CPR 738

Consumer Protection Act, 1986, Section 12 -Indian Medical Council (Professional Conduct, Equity and Ethics) Regulation, 2002, Regulation 1.3.2

Tribunals and Commissions10 May 2016

BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs BHAG CHAND

National Consumer Disputes Redressal Commission · 2016 2 CPR 734

Tribunals and Commissions09 May 2016

SAURABH AGARWAL Vs HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED

National Consumer Disputes Redressal Commission · 2016 2 CPR 753

Consumer Protection Act, 1986, Section 14(1)(hb) - Findings of the District Forum

Tribunals and Commissions09 May 2016

ORIENTAL INSURANCE CO. LTD. Vs MANOJ KUMAR & ANR.

National Consumer Disputes Redressal Commission · 2016 2 CPR 749

Tribunals and Commissions09 May 2016

YOGESH M. DESAI Vs M/S. SHREE SHUBH ENTERPRISE & 3 ORS.

National Consumer Disputes Redressal Commission · 2016 2 CPR 755

Tribunals and Commissions06 May 2016

Shri RAJEEV NOHWAR & ANR. Vs M/s SAHAJANAND HI TECH CONSTRUCTION PVT. LTD.

National Consumer Disputes Redressal Commission · 2016 2 CPR 769

Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963, Section 3(2)(1), Section 3(2)(f), Section 3(2)(c),

Tribunals and Commissions06 May 2016

RAM LAXMAN MITTAL Vs UNITED INDIA INSURANCE CO. LTD. & ANR.

National Consumer Disputes Redressal Commission · 2016 2 CPR 759

Tribunals and Commissions06 May 2016

PARSVNATH EXOTICA GHAZIABAD Vs PARSVNATH BUILDWELL PVT. LTD. & ANR.

National Consumer Disputes Redressal Commission · 2016 2 CPR 764