Tribunals and Commissions11 Jan 2016Appeal Dismissed
RAVI KUMAR Vs UNITECH LTD & ORS
National Consumer Disputes Redressal Commission · (2016) 01 NCDRC CK 0010
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2016
891 judgments · page 45 of 45
Tribunals and Commissions11 Jan 2016Petition allowed
RAM SAROOP AGNIHOTRI Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2016) 01 NCDRC CK 0009
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions11 Jan 2016
RELIANCE GENERAL INSURANCE CO LTD Vs JAI PRAKASH
National Consumer Disputes Redressal Commission · (2016) 01 NCDRC CK 0001
Insurance Act, 1938, Section 64U, Section 64UC(1) - Establishment of Tariff Advisory Committee - Power of the Advisory Committee to regulate rates, advantages, etc
Tribunals and Commissions08 Jan 2016Petition Disposed
UNION OF INDIA & ORS Vs NAVNIT N DESAI
National Consumer Disputes Redressal Commission · (2016) 01 NCDRC CK 0013
Consumer Protection Act, 1986, Section 2(1)(g) - Definitions
Tribunals and Commissions06 Jan 2016
Joshi Autozone Pvt. Ltd Vs Col. S.K. Gawari and others
National Consumer Disputes Redressal Commission · 2016 2 CPJ 381
Consumer Protection Act, 1986, Section 21(b), Section 2(1)(g), Section 2(1)(f) - Jurisdiction of the National Commission - Definitions - Definitions
Tribunals and Commissions05 Jan 2016
Chandravati Yadav Vs Chief Electrical Engineer
National Consumer Disputes Redressal Commission · 2016 2 CPJ 272
Goa, Daman and Diu Public Health Act, 1985, Section 94A(1) (a)
Tribunals and Commissions05 Jan 2016
MANIKA ROY & ANR Vs B L CHITLANGRA & ORS
National Consumer Disputes Redressal Commission · (2016) 01 NCDRC CK 0016
Constitution of India, Article 226
Tribunals and Commissions05 Jan 2016Petition allowed
MAHYCO VEGETABLE SEEDS LTD Vs ISHWARBHAI BABURAO THAKARE & ORS
National Consumer Disputes Redressal Commission · (2016) 01 NCDRC CK 0015
Consumer Protection Act, 1986, Section 13(1)(c)
Tribunals and Commissions04 Jan 2016
Dinesh Aggarwal Vs Axis Bank Limited
National Consumer Disputes Redressal Commission · 2016 2 CPJ 384
Consumer Protection Act, 1986, Section 21(b), Section 2(1)(g) - Jurisdiction of the National Commission - Definitions
Tribunals and Commissions04 Jan 2016
T.K.A. Padmanabhan Vs Abhiyan CGHS Ltd
National Consumer Disputes Redressal Commission · 2016 2 CPJ 273
Arbitration and Conciliation Act, 1996, Section 8 - Power to refer parties to arbitration where there is an arbitration agreementConsumer Protection Act, 1986, Section 21(b)
Tribunals and Commissions04 Jan 2016
West Bengal State Electricity Distribution Co. Ltd Vs May Flower Buildcon Pvt. Ltd
National Consumer Disputes Redressal Commission · 2016 2 CPJ 383
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions