Tribunals and Commissions23 May 2016

BIMAL ROY Vs DISTRICT ENGINEER, CESC LTD. & 2 ORS.

National Consumer Disputes Redressal Commission · 2016 3 CPR 251

West Bengal Electricity Regulatory Commission (standards of performance of licensees relating to consumer services) Regulations, 2010, Regulation 3.2.1 (b)