Tribunals and Commissions05 Jul 2016
RAJAN PAUL & ANR. Vs ANSAL PROPERTIES AND INFRASTRUCTURE LTD. & ANR
National Consumer Disputes Redressal Commission · 2016 3 CPR 159
Consumer Protection Act, 1986, Section 19 - Appeals
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2016
891 judgments · page 27 of 45
Tribunals and Commissions04 Jul 2016
Shri HARJINDER S. KANG Vs M/s EMAAR MGF LAND LTD.
National Consumer Disputes Redressal Commission · 2016 3 CPR 150
Tribunals and Commissions04 Jul 2016
LATHIKA C. SAROJA GANGA NEDUNGOLAM P.O., Vs BRANCH MANAGER, MUTHOOT FINANCE (P) LTD. & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 155
Consumer Protection Act, 1986, Section 24A - Limitatioln period
Tribunals and Commissions04 Jul 2016
NEW INDIA ASSURANCE COMPANY LTD. Vs M/S. INDO AMERICAN COM. LTD.
National Consumer Disputes Redressal Commission · 2016 3 CPR 157
Tribunals and Commissions04 Jul 2016
ARVINDER SINGH Vs UNITECH HI-TECH DEVELOPERS LIMITED & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 147
Tribunals and Commissions30 Jun 2016
STATE BANK OF INDIA Vs P. MURUGAN
National Consumer Disputes Redressal Commission · 2016 3 CPR 144
Tribunals and Commissions30 Jun 2016
NECTAR LIFESCIENCES LTD. Vs NEW INDIA ASSURANCE COMPANY LTD. & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 138
Marine Insurance Act, 1963, Section 80, Section 34 - Right of contribution - Double insurance
Tribunals and Commissions30 Jun 2016
ANJALI AHUJA Vs ADEL LANDMARKS LTD.
National Consumer Disputes Redressal Commission · 2016 3 CPR 140
Tribunals and Commissions30 Jun 2016
APURVA NURSING HOME Vs JOGINDER PAL & ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 142
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions29 Jun 2016
BOARD OF TRUSTEES, RAJASTHAN STATE PENSIONERS MEDICAL CONCESSION SCHEME & 2 ORS. Vs SATISH CHANDRA GUPTA
National Consumer Disputes Redressal Commission · 2016 3 CPR 189
Tribunals and Commissions28 Jun 2016
TATA MOTORS LTD. Vs SANDIP BASU & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 186
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions27 Jun 2016
MEERUT DEVELOPMENT AUTHORITY Vs UMA KHANDELWAL
National Consumer Disputes Redressal Commission · 2016 3 CPR 184
Consumer Protection Act, 1986, Section 25, Section 27 - Enforcement of orders of the District Forum, the State Commission or the National Commission. - Penalties
Tribunals and Commissions27 Jun 2016
CHAYA PRADEEP BAVADEKAR & 2 ORS. Vs M/S. KAMLA ANKUR DEVELOPERS
National Consumer Disputes Redressal Commission · 2016 3 CPR 181
Maharashtra Ownership Flats Act, 1963, Section 3(2)(i)
Tribunals and Commissions24 Jun 2016
UNITED INDIA INSURANCE CO. LTD. Vs
National Consumer Disputes Redressal Commission · 2016 3 CPR 178
Tribunals and Commissions23 Jun 2016
M/S. MARIKKAR MOTORS LTD. Vs ROY THOMAS & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 175
Tribunals and Commissions22 Jun 2016
NATIONAL BULK HANDLING CORPORATION LTD. Vs
National Consumer Disputes Redressal Commission · 2016 3 CPR 203
Constitution of India, Article 226 - Power of High Courts to Issue certain writsContract Act, 1872, Section 28 - Agreements In restraint of legal proceedings void
Tribunals and Commissions21 Jun 2016
AMIT GARG & ANR. Vs M/S. UNITECH LIMITED & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 196
Tribunals and Commissions20 Jun 2016
DR. NARAYAN GANPATRAO GAWANDE & ANR. Vs MILIND K. MHATRE & 5 ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 191
Tribunals and Commissions17 Jun 2016
BHAGIRATH COLD STORAGE Vs HARINARAYAN & ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 193
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions10 Jun 2016
ASHOK LEYLAND LTD. & ANR. Vs SUBHASH CHAND (DECEASED) & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 48
Consumer Protection Act, 1986, Section 21(b), Section 13(1)(c) - Jurisdiction of the National Commission - Procedure on admission of complaint