Tribunals and Commissions08 Jun 2016
Ms. DEVIKARANI RAO, Vs M/s EMAAR MGF LAND LTD. & ANR.,
National Consumer Disputes Redressal Commission · 2016 3 CPR 214
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2016
891 judgments · page 28 of 45
Tribunals and Commissions07 Jun 2016
M/S. CITI BANK N.A. HOME LOAN DEPARTMENT ,REPRESENTED BY ITS MANAGER Vs RAMESH KALYAN DURG, & ANR.
National Consumer Disputes Redressal Commission · 2017 2 CPR 821
Tribunals and Commissions07 Jun 2016
ICICI BANK LTD. & ORS. Vs M/S. J.C.M. POULTRY FARM
National Consumer Disputes Redressal Commission · 2016 3 CPR 211
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions03 Jun 2016
MAHARASHTRA TOURISM DEVELOPMENT CORPORATION, Vs DENA BANK
National Consumer Disputes Redressal Commission · 2016 3 CPR 52
Consumer Protection Act, 1986, Section 2(1)(d), Section 2(1)(d) -Mumbai Metropolitan Region Development Authority Act, 1974, Section 7(a), Section 7(a)
Tribunals and Commissions02 Jun 2016
V.R. SUBRAMANIAN Vs SMT. P. PUSHPAKANATHAM
National Consumer Disputes Redressal Commission · 2016 3 CPR 78
Tribunals and Commissions31 May 2016Petition Dismissed
SUPERINTENDENT OF POST OFFICER Vs SURENDRA PANDEY
National Consumer Disputes Redressal Commission · 2016 3 CPR 68
Consumer Protection Act, 1986, Section 24(a) - Finality of orders
Tribunals and Commissions31 May 2016
RAVI PALTA Vs NARINDER SINGH & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 72
Tribunals and Commissions31 May 2016
KHUSHBOO VINODRAY MALKAN Vs GODREJ PROPERTIES
National Consumer Disputes Redressal Commission · 2016 3 CPR 85
Tribunals and Commissions31 May 2016
UNITED INDIA INSURNCE CO. LTD. Vs JAGMOHAN TREHAN
National Consumer Disputes Redressal Commission · 2016 3 CPR 89
Motor Vehicles Act, 1988, Section 157, Section 157 - Transfer of certificate of insurance
Tribunals and Commissions31 May 2016
VINAYAK PURUSHOTTAM DUBE THROUGH Vs JAYASHREE PADMAKAR BHAT & ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 69
Consumer Protection Act, 1986, Section 21(b), Section 24 A - Jurisdiction of the National Commission
Tribunals and Commissions31 May 2016
AGRICULTURE INSURANCE CO. OF INDIA Vs FARMERS SERVICE CO-OP. SOCIETY LTD.
National Consumer Disputes Redressal Commission · 2016 3 CPR 80
Tribunals and Commissions31 May 2016
AJMER VIDHYUT VITRAN NIGAM LTD. Vs NARAINI DEVI
National Consumer Disputes Redressal Commission · 2016 3 CPR 87
Electricity Act, 2003, Section 135 - Theft of electricity
Tribunals and Commissions31 May 2016
M/S. ACCORD INFRASTRUCTURES & DEVELOPERS PVT. LTD. Vs PARSHOTAM LAL GUPTA
National Consumer Disputes Redressal Commission · 2016 3 CPR 76
Tribunals and Commissions30 May 2016
AMRAPALI ZODIAC DEVELOPERS PVT. LTD. Vs SANJAY SINGH
National Consumer Disputes Redressal Commission · 2016 3 CPR 91
Tribunals and Commissions30 May 2016
SNAPDEAL Vs NIKHIL BANSAL
National Consumer Disputes Redressal Commission · 2016 3 CPR 95
Tribunals and Commissions30 May 2016
JARNAIL SINGH & ANR. Vs ADMINISTRATOR, CHANDIGARH
National Consumer Disputes Redressal Commission · 2016 3 CPR 93
Tribunals and Commissions30 May 2016
BLOSSOMS SENIOR SECONDARY SCHOOL Vs M/S. EDUCOMP SOLUTION LIMITED & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 96
Tribunals and Commissions27 May 2016
J. JANAKI Vs M/S. YASHODA SUPER SPECIALITY HOSPITAL & ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 220
Tribunals and Commissions27 May 2016
DR. D.R.K. PRASAD Vs SMT. J. JANAKI & ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 233
Tribunals and Commissions27 May 2016
M/S. AURO SUGAR PVT. LTD. Vs M/S. EMAAR MFG. LAND LTD.
National Consumer Disputes Redressal Commission · 2016 3 CPR 229