Tribunals and Commissions19 May 2016
SIPRA THOMES Vs BENGAL UNITECH UNIVERSAL INFRASTRUCTURE PVT. LTD.
National Consumer Disputes Redressal Commission · 2016 3 CPR 279
Consumer Protection Act, 1986, Section 24A - Limitatioln period
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2016
891 judgments · page 30 of 45
Tribunals and Commissions19 May 2016
M/S TATA MOTORS LTD., Vs SHARAD & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 289
Consumer Protection Act, 1986, Section 13(1)(b), Section 13(1)(g) - Procedure on admission of complaint - Procedure on admission of complaint
Tribunals and Commissions19 May 2016
ORIENTAL INSURANCE COMPANY LTD. Vs KISHORI LAL & 3 ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 286
Tribunals and Commissions19 May 2016
ORIENTAL INSURANCE COMPANY LTD. Vs MADAN SINGH BISHT & 3 ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 133
Tribunals and Commissions19 May 2016
M/S. HIRA ENTERPRISES Vs SEEMA NIRMAL & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 293
Tribunals and Commissions19 May 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs BHARAT SINGH RAWAT & 3 ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 218
Tribunals and Commissions19 May 2016
M/S. COSMIC TRENDS PVT. LTD. Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2016 3 CPR 295
Tribunals and Commissions19 May 2016
DEBRAJ CHATTERJEE & ANR. Vs M/S. UNITECH LIMITED
National Consumer Disputes Redressal Commission · 2016 3 CPR 310
Consumer Protection Act, 1986, Section 24A - Limitatioln period
Tribunals and Commissions18 May 2016
MINU CHOUDHARY Vs UNITED INDIA INSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 305
Tribunals and Commissions18 May 2016
MARIA SELVAM Vs MANAGER, ROYAL SUNDARAM ALLIANCE
National Consumer Disputes Redressal Commission · 2016 3 CPR 308
Tribunals and Commissions18 May 2016
Mr. ELMER SHELDON DSILVA & ANR., Vs M/s SHREE SAINATH CONSTRUCTION & DEVELOPERS
National Consumer Disputes Redressal Commission · 2016 3 CPR 298
Tribunals and Commissions18 May 2016
PARTH SARTHI AYANGAR Vs ABHINAV SHRIVASTAVA
National Consumer Disputes Redressal Commission · 2016 3 CPR 304
Code of Civil Procedure, 1908, Order 41Rule 27
Tribunals and Commissions17 May 2016
STATION MANAGER Vs DR. K. VANLALZAMI
National Consumer Disputes Redressal Commission · 2016 3 CPR 319
Tribunals and Commissions17 May 2016
ASTHA DEVELOPERS & COLONIZERS & 3 ORS. Vs SAMODAR SINHA
National Consumer Disputes Redressal Commission · 2016 3 CPR 317
Negotiable Instruments Act, 1881, Section 138 - Dishonour of cheque for insufficiency, etc., of funds in the account
Tribunals and Commissions17 May 2016
PUSHPA BHATNAGAR & 2 ORS. Vs M/S. VARUN HOSPITAL & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 123
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions17 May 2016
DWARIKESH SUGAR INDUSTRIES LTD. Vs
National Consumer Disputes Redressal Commission · 2016 3 CPR 314
Consumer Protection Act, 1986, Section 2(1)(d)(II) - Definitions
Tribunals and Commissions17 May 2016
ALI H. ZAIDI Vs LUCKNOW DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2016 3 CPR 127
Tribunals and Commissions16 May 2016Petition Dismissed
LUCKNOW DEVELOPMENT AUTHORITY Vs SUSHIL KUMAR RAI
National Consumer Disputes Redressal Commission · 2016 3 CPR 117
Consumer Protection Act, 1986, Section 26 - Dismissal of frivolous or vexatious complaints
Tribunals and Commissions16 May 2016
NATIONAL INSURANCE COMPANY LTD. Vs RAM PRASAD CHOWDHURY
National Consumer Disputes Redressal Commission · 2016 3 CPR 119
Motor Vehicles Act, 1988, Section 50, Section 50, Section 157(2), Section 157(2) - Transfer of ownership - Transfer of certificate of insurance
Tribunals and Commissions16 May 2016
K.M. NAGARAJ Vs MANAGER, TATA FINANCE MOTOR LTD.
National Consumer Disputes Redressal Commission · 2016 3 CPR 118