Tribunals and Commissions25 Jul 2016Appeal Dismissed
M/S. JAYCEE AUTOMOBILES PVT. LTD. Vs RAJ KUMAR AHNIHOTRI & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 474
Consumer Protection Act, 1986, Section 19 - Appeals
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2016
891 judgments · page 25 of 45
Tribunals and Commissions22 Jul 2016
DDA Vikas Sadan, INA Vs RADHAY SHYAM SRIVASTAV (DECEASED) & ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 479
Tribunals and Commissions22 Jul 2016Petition Dismissed
KIRAN AGRAWAL & ANR. Vs GEETA KHALKHO
National Consumer Disputes Redressal Commission · 2016 2 CPR 483
Tribunals and Commissions22 Jul 2016Petition Disposed
M/S. MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD. Vs K. ALFRED
National Consumer Disputes Redressal Commission · 2016 3 CPR 484
Consumer Protection Act, 1986, Section 27, Section 21(b), Section 9(b) - Penalties - Jurisdiction of the National Commission - Establishment of Consumer Disputes Redressal Age
Tribunals and Commissions21 Jul 2016Petition Dismissed
S.P. GUPTA & ANR. Vs SUKHDEV RAJ KAUSHAL & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 494
Tribunals and Commissions21 Jul 2016Petition Dismissed
ORIENTAL INSURANCE CO. LTD. Vs DELHI ASSAM ROADWAYYS CORPORATION
National Consumer Disputes Redressal Commission · 2016 3 CPR 49+8 : 2016 3 CPR 498
Tribunals and Commissions20 Jul 2016
RELIANCE GENERAL INSURANCE COMPANY Vs VINOD KUMAR
National Consumer Disputes Redressal Commission · 2016 3 CPR 502
Insurance Act, 1938, Section 64 - Books to be kept by insurers established outside India
Tribunals and Commissions20 Jul 2016
FORBES & CO. LTD. Vs ORIENTAL INSURANCE CO. LTD. & OTHERS
National Consumer Disputes Redressal Commission · 2016 3 CPR 509
Marine Insurance Act, 1963, Section 41 (4) - Warranty of seaworthiness of ship
Tribunals and Commissions20 Jul 2016Appeals Disposed
M/S. GREEN ROADWAYS (REGD PARTNERSHIP) & ANR. Vs UNITED INDIA INSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 514
Consumer Protection Act, 1986, Section 27, Section 25(3) - Penalties - Enforcement of orders of the District Forum, the State Commission or the National Commission.
Tribunals and Commissions20 Jul 2016Petition dismissed
UNITED INDIA INSURANCE CO. LTD. Vs HIMACHAL PRADESH STATE CO-OPERATIVE BANK
National Consumer Disputes Redressal Commission · 2016 3 CPR 500
Tribunals and Commissions19 Jul 2016
Sidhmukh Flexible Packaging Pvt. Vs State Bank Of India & 2 Ors.
National Consumer Disputes Redressal Commission · 2016 3 CPR 520
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions19 Jul 2016Petition Dismissed
K. BALARAMA SARMA & ANR. Vs CHIEF MANAGER, ANDHRA BANK
National Consumer Disputes Redressal Commission · 2016 3 CPR 517
Consumer Protection Act, 1986, Section 21 (b) - Jurisdiction of the National Commission
Tribunals and Commissions18 Jul 2016
NAVEDITTA DHAWAN Vs UNITED LIMITED
National Consumer Disputes Redressal Commission · 2016 3 CPR 528
Tribunals and Commissions18 Jul 2016Petition Dismissed
P.N. RAMKRISHNAN Vs GENERAL MANAGER, HOUSING DEVELOPMENT FINANCE CORPORATION
National Consumer Disputes Redressal Commission · 2016 3 CPR 522
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions18 Jul 2016Petition Dismissed
ENGINEER-IN-CHIEF Vs PRADEEP KUMAR SAHU
National Consumer Disputes Redressal Commission · 2016 0 CPR 524
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions18 Jul 2016Petition Disposed
BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs ABHAY KUMAR
National Consumer Disputes Redressal Commission · 2016 3 CPR 526
Tribunals and Commissions15 Jul 2016
MAANKUNWAR SINHA Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2016 3 CPR 532
Tribunals and Commissions15 Jul 2016
NATIONAL INSURANCE CO. LTD. & Ors Vs M/S. GARG MOTORS
National Consumer Disputes Redressal Commission · 2016 3 CPR 536
Tribunals and Commissions14 Jul 2016Appeal Dismissed
NEELAM HOMES PRIVATE LIMITED Vs PARAS KUMAR BUNKAR & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 546
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions14 Jul 2016
N.K.PHILIP Vs M/S. ELEGANT CAR ACCESSORIES PVT. LTD.& ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 541