Tribunals and Commissions11 Apr 2016
DR. V.K. GUPTA Vs KRISHAN KUMAR & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 557
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2016
891 judgments · page 36 of 45
Tribunals and Commissions11 Apr 2016
SUDHIR KUMAR SINGH & 9 ORS., Vs M/s. LANDCRAFT DEVELOPERS PVT. LTD. & ORS.,
National Consumer Disputes Redressal Commission · 2016 2 CPR 564
Tribunals and Commissions11 Apr 2016
STATE BANK OF INDIA Vs MANGILAL MANGAL & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 548
Tribunals and Commissions11 Apr 2016
UNION OF INDIA & ANR. Vs RAJINDER SINGH
National Consumer Disputes Redressal Commission · 2016 2 CPR 547
Post Office Monthly Income Account Rules, 1987, Rule 4
Tribunals and Commissions08 Apr 2016
P. PURI Vs HUDA & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 579
Tribunals and Commissions08 Apr 2016
DELHI DEVELOPMENT AUTHORITY Vs JASWANT GOEL
National Consumer Disputes Redressal Commission · 2016 2 CPR 573
Consumer Protection Act, 1986, Section 21(b), Section 2(1)(d) - Jurisdiction of the National Commission - DefinitionsConsumer Protection Regulations, 2005,
Tribunals and Commissions08 Apr 2016
HARSHALATA DNYANESHWAR WANKHEDE Vs COLLIERY MANAGER, AB INCLINE WESTERN
National Consumer Disputes Redressal Commission · 2016 2 CPR 582
Tribunals and Commissions08 Apr 2016
THE SR. SUPERINTENDENT OF POST OFFICES, Vs MODI (HUF) KARTA BRIG.,
National Consumer Disputes Redressal Commission · 2016 2 CPR 577
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National CommissionConsumer Protection Regulations, 2005, Regulation 14
Tribunals and Commissions07 Apr 2016
PUNJAB NATIONAL BANK & 2 ORS Vs M/S. SANT RAM HARBANS LAL
National Consumer Disputes Redressal Commission · 2016 2 CPR 584
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions07 Apr 2016
MADAN MOHAN PANDA CARRYING Vs NATIONAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2016 2 CPR 604
Insurance Act, 1938, Section 271D, Section 64 UM(C)
Tribunals and Commissions07 Apr 2016
HONGKONG AND SHANGHAI BANKING CORPORATION LIMITED Vs JAGDISH PRASAD ASOPA
National Consumer Disputes Redressal Commission · 2016 2 CPR 596
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions07 Apr 2016
DR. ADWAIT PATIL & 2 ORS. Vs PRIYA SHAMRAO DESHMUKH & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 599
Tribunals and Commissions07 Apr 2016
DR. NIRMAL CHOPRA & ANR. Vs AMPRAPALI PRINCELY ESTATE
National Consumer Disputes Redressal Commission · 2016 2 CPR 586
Code of Criminal Procedure, 1973, Section 340 - Procedure in cases mentioned in Section 195Consumer Protection Act, 1986, Section 15 - Appeal
Tribunals and Commissions07 Apr 2016
VISHAL CHANDRA Vs ROYAL SUNDARAM ALLIANCE GENERAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2016 2 CPR 592
Indian Penal Code, 1860, Section 380 - Theft in dwelling-house, etc.
Tribunals and Commissions06 Apr 2016
NATIONAL INSURANCE CO.LTD. Vs M/S. G.D. MISHARDHATU LTD.
National Consumer Disputes Redressal Commission · 2016 2 CPR 620
Tribunals and Commissions06 Apr 2016
KRISHNA MALHOTRA Vs BAJWA DEVELOPERS LIMITED
National Consumer Disputes Redressal Commission · 2016 2 CPR 616
Tribunals and Commissions06 Apr 2016
GENERAL MANAGER, BHARAT SANCHAR Vs MOHD. NADEEM
National Consumer Disputes Redressal Commission · 2016 2 CPR 618
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions06 Apr 2016
DWARKADHIS PROJECTS PVT. LTD. & ANR. Vs ASHOK KUMAR
National Consumer Disputes Redressal Commission · 2016 2 CPR 612
Tribunals and Commissions06 Apr 2016
APEEJAY PVT. LTD. Vs BISWAJIT KUMAR DAS
National Consumer Disputes Redressal Commission · 2016 2 CPR 614
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions06 Apr 2016
ARUN DATTA & ANR. Vs UNITECH LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 622