Tribunals and Commissions29 Mar 2016
M/S. RASI SEEDS PVT. LTD Vs M/S. DIWAN CHAND & ANR
National Consumer Disputes Redressal Commission · 2016 2 CPR 140
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2016
891 judgments · page 38 of 45
Tribunals and Commissions29 Mar 2016
PRAVEEN MEHTA Vs BENGAL UNITECH UNIVERSAL
National Consumer Disputes Redressal Commission · 2016 2 CPR 200
Consumer Protection Act, 1986, Section 21a(i)
Tribunals and Commissions29 Mar 2016
M/S. GUPTA SYNTHETICS LTD. & ANR. Vs NEW INDIA ASSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 193
Tribunals and Commissions29 Mar 2016
DR. K. SRIKAR REDDY Vs SRISHTI ASSOCIATES & ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 151
Indian Penal Code, 1860, Section 304A - Causing death by negligenceConsumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions29 Mar 2016
GOVIND RAM AGARWAL Vs KOLKATA WEST INTERNATIONAL CITY PVT. LTD.
National Consumer Disputes Redressal Commission · 2016 2 CPR 186
Tribunals and Commissions28 Mar 2016
INDO FARM EQUIPMENT LIMITED Vs BAHADUR SINGH & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 203
Tribunals and Commissions18 Mar 2016
RAJESH GULATI AND ANOTHER Vs DLF COMMERCIAL COMPLEXES LIMITED
National Consumer Disputes Redressal Commission · 2016 2 CPR 219
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions18 Mar 2016
ANOOP AWASTHI Vs DR. T. KATARIA
National Consumer Disputes Redressal Commission · 2016 2 CPR 210
Tribunals and Commissions18 Mar 2016
DISCOVER CONDOS (FORMERLY KNOWN AS Vs MEENAL VIRENDRA VERMA & 3 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 216
Tribunals and Commissions18 Mar 2016
SIDDHARTH CHAPLOT Vs ICFAI UNIVERSITY & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 207
Tribunals and Commissions18 Mar 2016
Balbir Singh Randhawa Vs DLF Universal Limited & Anr
National Consumer Disputes Redressal Commission · 2016 2 CLT 283
Consumer Protection Act, 1986, Section 2(1)(d), Section 1(1)(d) - Definitions - Short title, extent, commencement and application
Tribunals and Commissions18 Mar 2016
Fine Print Vs New India Assurance Co. Ltd. & others
National Consumer Disputes Redressal Commission · 2016 2 CLT 288
Consumer Protection Act, 1986, Section 23, Section 2(1)(g) - Appeal - Definitions
Tribunals and Commissions17 Mar 2016
SBI LIFE INSURANCE CO. LTD. Vs SEEMA & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 221
Tribunals and Commissions16 Mar 2016
NEW INDIA ASSURANCE CO. LTD. & ORS Vs POONAM SHAHI & ORS
National Consumer Disputes Redressal Commission · 2016 2 CPR 242
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions16 Mar 2016
MANAGER, STATE BANK OF BIKANER Vs DILIP KUMAR BILOCHI
National Consumer Disputes Redressal Commission · 2016 2 CPR 232
Tribunals and Commissions16 Mar 2016
KANPUR DEVELOPMENT AUTHORITY Vs PRAMOD KUMAR TIWARI & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 229
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions16 Mar 2016
M/S. GANGA BUILDERS & PRAMOTERS Vs JAGDISH GUPTA
National Consumer Disputes Redressal Commission · 2016 2 CPR 239
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions16 Mar 2016
Vs New India Assurance Co. Ltd. & anr
National Consumer Disputes Redressal Commission · 2016 2 CLT 310
Consumer Protection Act, 1986, Section 2(1)(g) - Definitions
Tribunals and Commissions16 Mar 2016
Mohit Kohli Vs Aviva Life Insurance Company India Pvt. Ltd. And anr
National Consumer Disputes Redressal Commission · 2016 2 CLT 357
Insurance Act, 1938, Section 45 -Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions16 Mar 2016
Deepak Kumar Satsangi (Dr.) & anr Vs Sanjeevan Medical Research Centre (P) Ltd. & others
National Consumer Disputes Redressal Commission · 2016 2 CLT 226
Code of Criminal Procedure, 1973, Section 156(3) - Police officers power to Investigate cognizable caseIndian Penal Code, 1860, Section 120B, Section