Tribunals and Commissions10 Mar 2016
DR. ASHISH SHARMA Vs UNITED INDIA INSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 308
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2016
891 judgments · page 40 of 45
Tribunals and Commissions10 Mar 2016
State Bank of India Vs Subhash Chander, (Dr.)
National Consumer Disputes Redressal Commission · (2016) 03 NCDRC CK 0004
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions09 Mar 2016
MRS. VIJAYKUNVERBA SAHIB OF MORVI Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2016 2 CPR 328
Consumer Protection Act, 1986, Section 24(a) - Finality of orders
Tribunals and Commissions09 Mar 2016
LIC OF INDIA Vs RENUKA DEVI @ RAMKU DEVI
National Consumer Disputes Redressal Commission · 2016 2 CPR 317
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions09 Mar 2016
MAGMA FINCORP LTD. Vs SACHIN KUMAR SINGH
National Consumer Disputes Redressal Commission · 2016 2 CPR 324
Tribunals and Commissions09 Mar 2016
VINOBAGRAM SAHAKARI GRUH NIRMAN SANSTHA Vs BALAJI GOVINDRAO GATHIBANDHE
National Consumer Disputes Redressal Commission · 2016 2 CPR 325
Consumer Protection Act, 1986, Section 24A - Limitatioln period
Tribunals and Commissions09 Mar 2016
Bhattacharya Orthopaedics & Related Research Centre (Pvt) Ltd. & Ors Vs Anup Kumar Dhar
National Consumer Disputes Redressal Commission · 2016 2 CLT 338
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions09 Mar 2016
Perin Hills Bazun Dittia & Anr Vs Emaar Hills Township Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · 2016 2 CLT 276 : 2016 2 CPR 333
Contract Act, 1872, Section 56 - Agreement to do Impossible actConsumer Protection Act, 1986, Section 24A - Limitatioln period
Tribunals and Commissions09 Mar 2016
Railway Superintendent, Railway Station Puri & anr Vs Rabindra Prasad
National Consumer Disputes Redressal Commission · 2016 2 CLT 307
Tribunals and Commissions08 Mar 2016
GENERAL MANAGER, M/S. L & T FINANCE LTD. & ANR. Vs RAMPADA MAITY
National Consumer Disputes Redressal Commission · 2016 2 CPR 342
Tribunals and Commissions08 Mar 2016
DR. P. C. SUNIL Vs TATA ENGINEERING & LOCOMATIVE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 339
Tribunals and Commissions08 Mar 2016
S.M. CHOPRA Vs HUDA & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 345
Tribunals and Commissions07 Mar 2016
R. VENKATA KRISHNA Vs UNITED INDIA INSURANCE CO. LTD. & ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 353
Tribunals and Commissions07 Mar 2016
M/S. QUALITRONICS (MADRAS) PRIVATE LTD Vs ORIENTAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2016 2 CPR 359
Tribunals and Commissions07 Mar 2016
DAUJI DAYAL CHAUHAN Vs SWARN JAYANTI SAMUDAIK HOSPITAL & ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 355
Tribunals and Commissions07 Mar 2016
STATE BANK OF INDIA Vs SMT. SUSHMA JOSHI & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 349
Tribunals and Commissions07 Mar 2016
STATE BANK OF PATIALA & ANR. Vs JOY BASU & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 350
Tribunals and Commissions07 Mar 2016
SUKH PAL Vs AXIS BANK OF INDIA
National Consumer Disputes Redressal Commission · 2016 2 CPR 347
Consumer Protection Act, 1986, Section 12, Section 21(b) - Manner in which complaint shall be made. - Jurisdiction of the National Commission
Tribunals and Commissions04 Mar 2016
LT. COLONEL VIRPAL SINGH Vs HARYANA URBAN DEVELOPMENT
National Consumer Disputes Redressal Commission · 2016 2 CPR 361
Tribunals and Commissions04 Mar 2016
DEEPESH KUMAR KUSHWAHA & 2 ORS. Vs DR. GOPAL NARAYAN AWTE
National Consumer Disputes Redressal Commission · 2016 2 CPR 368