COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2016

891 judgments · page 39 of 45

Tribunals and Commissions15 Mar 2016

SINGANAMALA LAKSHMI NARAYANA Vs TAHSILDAR, PRODDATURU MANDAL & ANR.

National Consumer Disputes Redressal Commission · 2016 2 CPR 244

Consumer Protection Act, 1986, Section 27, Section 21(b) - Penalties - Jurisdiction of the National Commission

Tribunals and Commissions15 Mar 2016

RAM KUMAR DEWANGAN Vs MANAGER, PAL BODY WORKS

National Consumer Disputes Redressal Commission · 2016 2 CPR 253

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions15 Mar 2016

GOVIND SHAMRA Vs SEVAYATAM HOSPITAL SODALA

National Consumer Disputes Redressal Commission · 2016 2 CPR 248

Consumer Protection Act, 1986, Section 21B

Tribunals and Commissions14 Mar 2016

SHANTI DEVI Vs TATA AIG LIFE INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2016 2 CPR 265

Tribunals and Commissions14 Mar 2016

MEDICAL SUPERINTENDENT LOK NAYAK JAI PRAKASH NARAIN HOSPITAL & ORS. Vs KM. SANTOSH (MINOR)

National Consumer Disputes Redressal Commission · 2016 2 CPR 268

Consumer Protection Act, 1986, Section 19 - Appeals

Tribunals and Commissions14 Mar 2016

KARNAIL SINGH Vs M/S. RASI SEEDS PVT. LTD. & 2 ORS.

National Consumer Disputes Redressal Commission · 2016 2 CPR 263

Tribunals and Commissions14 Mar 2016

FORD INDIA PRIVATE LIMITED Vs MICHAEL EDINBURG & ANR.

National Consumer Disputes Redressal Commission · 2016 2 CPR 273

Consumer Protection Act, 1986, Section 19, Section 2(1)(f), Section 2(1)(d) - Appeals - Definitions - Definitions

Tribunals and Commissions14 Mar 2016

DIRECTOR, HORTICULTURE Vs SHIV PRASAD SAINI & 2 ORS.

National Consumer Disputes Redressal Commission · 2016 2 CPR 261

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions14 Mar 2016

Central Institute of Medicinal & Aromatics Plants (CIMAP) & Anr Vs Jagdish Singh

National Consumer Disputes Redressal Commission · 2016 2 CLT 377

Consumer Protection Act, 1986, Section 13(1)(c), Section 2(1)(d) - Procedure on admission of complaint - Definitions

Tribunals and Commissions14 Mar 2016

Mehmooda Sheikh Vs Distinct Infrastructure Ltd. & others

National Consumer Disputes Redressal Commission · 2016 2 CLT 362

Code of Criminal Procedure, 1973, Section 145, Section 146 - Procedure where dispute concerning land or water is likely to cause breach of peace - Power to attach subject of dispute and to app

Tribunals and Commissions14 Mar 2016

Nitu Singh Vs Oriental Insurance Company Ltd. & Anr

National Consumer Disputes Redressal Commission · 2016 2 CLT 378

Code of Civil Procedure, 1908, Order 9Rule 8, Order 9Rule 9(1) -Consumer Protection Act, 1986, Section 30(2),

Tribunals and Commissions11 Mar 2016

SHARPMIND CONSULTANCY SERVICES (P) LTD. AND ITS DIRECTOR AND MANAGERS & ORS. Vs M/S. LIBORD FINANCE LTD.

National Consumer Disputes Redressal Commission · 2016 2 CPR 295

Tribunals and Commissions11 Mar 2016

SATISH KUMAR LAVJIBHAI PARMAR Vs NATIONAL INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2016 2 CPR 282

Tribunals and Commissions11 Mar 2016

M/S. MELCON Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2016 2 CPR 288

Tribunals and Commissions11 Mar 2016

UNITED INDIA INSURANCE CO. LTD. Vs WASSAN SINGH & ANR.

National Consumer Disputes Redressal Commission · 2016 2 CPR 277

Indian Penal Code, 1860, Section 379 - Punishment for theft

Tribunals and Commissions11 Mar 2016

SUPERINTENDENT, POST OFFICE BARMER DIVISION Vs KHETESHWAR LAL

National Consumer Disputes Redressal Commission · 2016 2 CPR 279

Tribunals and Commissions10 Mar 2016

POWER ADDITIVES (INDIA) PVT. LTD. Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2016 2 CPR 314

Tribunals and Commissions10 Mar 2016

NEW INDIA ASSURANCE CO. LTD. Vs M/S. ARIHANT WEIGH BRIDGE

National Consumer Disputes Redressal Commission · 2016 2 CPR 303

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions10 Mar 2016

M/S. MERA BABA REAL ESTATE PVT. LTD. Vs VINOD KUMAR GOYAL

National Consumer Disputes Redressal Commission · 2016 2 CPR 312

Tribunals and Commissions10 Mar 2016

DEVDUTT S/O SRI HARI SHANKAR R/O MOHALLA - SATA, Vs KAMLESH & ANR. W/O SRI HAKIM SINGH R/O MOHALLA SATTA

National Consumer Disputes Redressal Commission · 2016 2 CPR 306