COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2016

891 judgments · page 16 of 45

Tribunals and Commissions21 Sept 2016

DR. AKHILESH CHANDRA GAUR Vs MANIK CHAND

National Consumer Disputes Redressal Commission · 2016 4 CPR 182

Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission

Tribunals and Commissions21 Sept 2016

M/S. MORAN PLANTATION PVT. LTD. Vs M/S. AMBIENCE PRIVATE LTD.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0092

Tribunals and Commissions21 Sept 2016Petition dismissed

NATIONAL INSURANCE CO. LTD. Vs SK ALINGIR & ANR.

National Consumer Disputes Redressal Commission · 2016 4 CPR 177

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions21 Sept 2016Petition Dismissed

ATUL SINGH PARIHAR S/O HIRASINGH PARIHAR Vs SEEMA DEGLA & ANR.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0090

Tribunals and Commissions21 Sept 2016Petition Dismissed

DR. BIHARI LAL SINGHANIA Vs BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 179

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions21 Sept 2016

M/S. PARASRAMKA HOLSINGS PVT. LTD. Vs M/S. AMBIENCE PRIVATE LTD.

National Consumer Disputes Redressal Commission · 2016 4 CPR 189

Tribunals and Commissions20 Sept 2016Appeals Partly allowed

Rekha & Ors. Vs State Bank of Mysore & Ors.

National Consumer Disputes Redressal Commission · 2017 1 CPJ 156 : 2017 2 CPR 789

Tribunals and Commissions20 Sept 2016Petition Dismissed

DR. G.V.S. RAO Vs K. CHINNA REDDY & ANR.

National Consumer Disputes Redressal Commission · 2016 4 CPR 193

Tribunals and Commissions20 Sept 2016Petition Dismissed

DR. SHRIKANT V. MUKEWAR Vs VIMAL & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 190

Tribunals and Commissions20 Sept 2016

NISSAN MOTOR INDIA PVT. LTD., & ANR. Vs GIRAJ KISHORE BANSAL & ANR.

National Consumer Disputes Redressal Commission · 2016 4 CPR 206

Code of Civil Procedure, 1908, Order 12Rule 6

Tribunals and Commissions20 Sept 2016Petition Dismissed

RAJ KISHORE S/O. SHRI NATHUNI PRASAD Vs KAMOD SINGH & ANR.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0077

Tribunals and Commissions20 Sept 2016 Complaint Dismissed

JIWAN KANT JAIN Vs VATIKA LTD.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0074

Consumer Protection Act, 1986, Section 2(1)(d), Section 2(1)(d)(2) - Definitions - Definitions

Tribunals and Commissions20 Sept 2016Petition Dismissed

AIR INDIA LTD. & ORS. Vs MALTI MADHUKAR PAHADE

National Consumer Disputes Redressal Commission · 2016 4 CPR 204

Tribunals and Commissions20 Sept 2016Petition Dismissed

CHETAN CHHAGANSINGH PARDESHI Vs PADMASHRI HOSPITAL & 2 ORS.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0071

Tribunals and Commissions20 Sept 2016Petition Disposed

BALJIT SINGH SANDHU S/O. S. JAGIR SINGH Vs JALANDHAR IMPROVEMENT TRUST THROUGH ITS CHAIRMAN

National Consumer Disputes Redressal Commission · 2016 4 CPR 202

Tribunals and Commissions20 Sept 2016Petition Dismissed

M/S. MANIKBAG PVT. LTD. Vs RAJARAM MAHADEV NILAJKAR

National Consumer Disputes Redressal Commission · 2016 4 CPR 200

Limitation Act, 1963, Section 14 - Exclusion of time of proceeding bona fide in court without jurisdictionConsumer Protection Act, 1986, Section 2(1)(d) - Definitions

Tribunals and Commissions19 Sept 2016Appeal Allowed

Haj Committee of India Vs Mohd. Ahsan Reza, Ips and others

National Consumer Disputes Redressal Commission · 2017 1 CPJ 643 : 2017 3 CPR 52

Tribunals and Commissions19 Sept 2016Petition Dismissed

MD. AHSAN Vs NATIONAL INSURANCE COMPANY LIMITED AND OTHERS

National Consumer Disputes Redressal Commission · 2016 4 CPR 212

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions19 Sept 2016Petition Dismissed

WESTERN AGRI SEEDS LIMITED Vs RAMESH SHYAMRAOJI DHOTE & ANR.

National Consumer Disputes Redressal Commission · 2016 4 CPR 218

Consumer Protection Act, 1986, Section 21(b), Section 13(1)(c) - Jurisdiction of the National Commission - Procedure on admission of complaint

Tribunals and Commissions19 Sept 2016Petition Disposed

AL AMAN CO-OPERATIVE HOUSING SOCIETY LTD. Vs SHAIKH ISMAIL ABDUL LATIF

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0070