Tribunals and Commissions23 Sept 2016Petition Disposed
M/S. GAUTAM TRACTORS & AUTOMOBILES & ANR. Vs ONKAR SINGH & ANR.
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0108
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2016
891 judgments · page 15 of 45
Tribunals and Commissions23 Sept 2016Petition Dismissed
NATIONAL INSURANCE COMPANY LTD. THROUGH ITS DULY CONSTITUTED ATTORNEY Vs SULAKSHNA DEVI D/O. SMT. MISSO DEVI
National Consumer Disputes Redressal Commission · 2016 4 CPR 42
Motor Vehicles Act, 1988, Section 6, Section 6 - Restrictions on the holding of driving licences
Tribunals and Commissions23 Sept 2016Petition Dismissed
ANIL GUPTA & ANR. Vs ICICI BANK LTD. & ORS.
National Consumer Disputes Redressal Commission · 2016 4 CPR 44
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions23 Sept 2016
GAJPAL SINGH & ORS. Vs JAIPRAKASH ASSOCIATES LIMITED & ORS.
National Consumer Disputes Redressal Commission · 2016 4 CPR 50
Tribunals and Commissions23 Sept 2016Appeal Dismissed
PALLY SRIKANTH & ANR. Vs M/S. KRISHNA INSTITUTE OF MEDICAL SCIENCES LTD. & ORS.
National Consumer Disputes Redressal Commission · 2016 4 CPR 46
Tribunals and Commissions23 Sept 2016Petition Dismissed
PUNJAB NATIONAL BANK Vs M/S. RIBA TEXTILES LTD. AND ORS.
National Consumer Disputes Redressal Commission · 2016 4 CPR 36
Consumer Protection Act, 1986, Section 24(a), Section 2(d)(2) - Finality of orders - Definitions
Tribunals and Commissions23 Sept 2016Application Dismissed
SOU. SHOBHA VASANTRAO TIMASE & ANR. Vs DINBANDHU BHOOMVIKAS SANSTHA
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0102
Consumer Protection Act, 1986, Section 22(2) - Power and procedure applicable to the National Commission.
Tribunals and Commissions23 Sept 2016Pettion Allowed
UNITED INDIA INSURANCE CO. LTD. Vs SURINDER KUMAR S/O SH. DHARAM CHAND
National Consumer Disputes Redressal Commission · 2016 4 CPR 40
Motor Vehicles Act, 1988, Section 39, Section 39, Section 56, Section 56 - Necessity for registration - Certificate of fitness of transport vehicles
Tribunals and Commissions23 Sept 2016
ARUN KUMAR Vs NEW INDIA ASSURANE CO. LTD. & ORS.
National Consumer Disputes Redressal Commission · 2016 4 CPR 33
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions23 Sept 2016Appeal Dismissed
M/S. COPIA BEVERAGES LIMITED Vs NATIONAL INSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0099
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions23 Sept 2016Petition Dismissed
H.P. STATE CIVIL SUPPLIES CORPORATION LTD. & ANR. Vs DEVINDER SINGH & ORS.
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0098
Tribunals and Commissions22 Sept 2016
ORIENTAL INSURANCE CO. LTD. Vs M/S. HIMACHAL PHARMACEUTICALS LTD.
National Consumer Disputes Redressal Commission · 2016 4 CPR 61
Consumer Protection Act, 1986, Section 19, Section 21(a)(1) - Appeals - Jurisdiction of the National Commission
Tribunals and Commissions22 Sept 2016
RAVIKANT BHATT & ANR. Vs M/S. UNITECH LIMITED
National Consumer Disputes Redressal Commission · 2016 4 CPR 73
Tribunals and Commissions22 Sept 2016
VED PRAKASH SAINI Vs M/S. UNITECH LIMITED
National Consumer Disputes Redressal Commission · 2016 4 CPR 66
Consumer Protection Act, 1986, Section 25, Section 27, Section 2(r), Section 2(r)(1) - Enforcement of orders of the District Forum, the State Commission or
Tribunals and Commissions22 Sept 2016Appeal Dismissed
M/S. COLLAGE GROUP INFRASTRUCTURE PVT. LTD. & ORS. Vs SWARAN SINGH BHARA & ANR.
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0089
Consumer Protection Act, 1986, Section 19, Section 13(1)(a), Section 21(a)(2) - Appeals - Procedure on admission of complaint - Jurisdiction of the National Commission
Tribunals and Commissions22 Sept 2016Petition Dismissed
JAHARLAL KANU S/O. LATE RAM KIRIT KANU Vs DR. KRISHNENDU MUKHERJEE & ORS.
National Consumer Disputes Redressal Commission · 2016 4 CPR 58
Tribunals and Commissions22 Sept 2016
RICHA VAID & ANR. Vs M/S. GTM BUILDERS LTD. & ORS.
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0085
Consumer Protection Act, 1986, Section 12(1)(b), Section 12(1)(c) - Manner in which complaint shall be made. - Manner in which complaint shall be made.
Tribunals and Commissions21 Sept 2016
Ravindra Agrawal Vs Oriental Insurance Company
National Consumer Disputes Redressal Commission · 2017 1 CPJ 158 : 2017 2 CPR 792
Tribunals and Commissions21 Sept 2016
DR. P. YASHODHARA Vs K. SREELATHA
National Consumer Disputes Redressal Commission · 2017 2 CPR 711
Consumer Protection Act, 1986, Section 19, Section 13(1)(a), Section 21(a)(1) - Appeals - Procedure on admission of complaint - Jurisdiction of the National Commission
Tribunals and Commissions21 Sept 2016
DR. SUNIL TULI & ANR. Vs M/S. UNITECH LIMITED & ANR.
National Consumer Disputes Redressal Commission · 2016 4 CPR 186