COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2016

891 judgments · page 17 of 45

Tribunals and Commissions19 Sept 2016Petition Dismissed

ASHOK KUMAR AGRAWAL @ ASHOK CHETAN PROPRIETOR M/S VARIETY Vs REGIONAL MANAGER, ORIENTAL INSURANCE COMPANY & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 215

Indian Penal Code, 1860, Section 379 - Punishment for theftConsumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions19 Sept 2016Appeal Dismissed

DR. RUCHITA KAUSHAL & ANR. Vs SARITA KAUSHAL

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0065

Tribunals and Commissions16 Sept 2016

NATIONAL SEED CORPORATION LTD. Vs MEERA & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 226

Tribunals and Commissions16 Sept 2016

NAVNEET SANDHU SINGH & ANR. Vs UNITECH RELIABLE PROJECTS PVT. LTD.

National Consumer Disputes Redressal Commission · 2016 4 CPR 234

Tribunals and Commissions16 Sept 2016

HEMANT GOYAL MOTORS PVT. LTD. THROUGH ITS DIRECTOR HEMANT GOYAL Vs HIMMAT SINGH S/O. SHRI HARDEV SINGH

National Consumer Disputes Redressal Commission · 2016 4 CPR 232

Tribunals and Commissions16 Sept 2016

NATIONAL SEED CORPORATION LTD. Vs UDHVETA & ORS.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0079

Tribunals and Commissions16 Sept 2016

RAMA SAHDEV Vs UNITECH RELIABLE PROJECTS PVT. LTD.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0076

Tribunals and Commissions16 Sept 2016 Petition Disposed

SUPERINTENDENT POST OFFICE & ANR. Vs MANAGING TRUSTEE OF SHRI JAGRUT NAGRIK & ANR.

National Consumer Disputes Redressal Commission · 2017 2 CPR 727

Tribunals and Commissions16 Sept 2016Petition Dismissed

PRAKASH GOLCHA S/O. LATE GYANCHAND GOLECHHA Vs SMT PHULESHWARI BAI AND ONE OTHER

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0073

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions16 Sept 2016

ALKA AGRAWAL & ORS. Vs UNITECH RELIABLE PROJECTS PVT. LTD.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0069

Consumer Protection Act, 1986, Section 21, Section 11(1), Section 17(a) - Jurisdiction of the National Commission - Jurisdiction of the District Forum - Jurisdiction of the S

Tribunals and Commissions16 Sept 2016Petition Dismissed

DEEPANJALI BAGAI Vs GIRIRAJ DEVELOPERS & CONSULTANTS & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 227

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions16 Sept 2016Petition Dismissed

BAGHEL SINGH S/O SHRI TEJA SINGH Vs NATIONAL INSURANCE CO. LTD. THROUGH ITS BRANCH MANAGER

National Consumer Disputes Redressal Commission · 2016 4 CPR 222

Motor Vehicles Act, 1988, Section 56, Section 56, Section 56(1), Section 56(1) - Certificate of fitness of transport vehicles - Certificate of fitness o

Tribunals and Commissions15 Sept 2016Petition Allowed

BHARTI DEVI Vs UNITED INDIA INSURANCE CO. LTD. & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 241

Tribunals and Commissions15 Sept 2016Petition Disposed

MATHA HOSPITAL & ORS. Vs LATHIKA & ANR.

National Consumer Disputes Redressal Commission · 2016 4 CPR 239

Tribunals and Commissions15 Sept 2016

MOUNT LITERA ZEE SCHOOL & ANR. Vs M/S. M.A. SIDDIQUI CONSTRUCTION & ANR.

National Consumer Disputes Redressal Commission · 2016 4 CPR 249

Consumer Protection Act, 1986, Section 2(1)(d)(2) - Definitions

Tribunals and Commissions15 Sept 2016Appeals Disposed

M/S. NEW INDIA ASSURANCE CO. LTD. Vs M/S. RATAN EXPORTS & INDUSTRIES LTD.

National Consumer Disputes Redressal Commission · 2016 4 CPR 247

Tribunals and Commissions15 Sept 2016

ROMESH GARG S/O. SH. SIRI RAM Vs M/S. SKYROCK CITY & ORS.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0048

Tribunals and Commissions15 Sept 2016Appeal Allowed

M/S. SKYROCK CITY WELFARE SOCIETY Vs KANTA DEVI

National Consumer Disputes Redressal Commission · 2016 4 CPR 245

Tribunals and Commissions14 Sept 2016 Petition Disposed

AJMER VIDYUT VITRAN NIGAM LTD. & ORS. Vs RAM DEVA RAM S/O SHRI JOSHI RAM JATI

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0063

Tribunals and Commissions14 Sept 2016Petition Dismissed

CHIEF MEDICAL SUPERINTENDENT NORTHERN RAILWAY HOSPITAL Vs POORAN CHAND AGARWAL

National Consumer Disputes Redressal Commission · 2016 4 CPR 263