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National Consumer Disputes Redressal Commission judgments, 2016

891 judgments · page 18 of 45

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Tribunals and Commissions14 Sept 2016Appeals Disposed

SECRETERY, B.N.M. EDUCATIONAL INSTITUTIONS & ANR. Vs KUM AKSHATHA D/O. N. KANTHARAJ, & ANR.

National Consumer Disputes Redressal Commission · 2016 4 CPR 272

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Tribunals and Commissions14 Sept 2016

EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION, & ORS. Vs SINDHI SAHKARI AVAS SAMITI LTD. THROUGH ITS SECRETARY

National Consumer Disputes Redressal Commission · 2016 4 CPR 270

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Tribunals and Commissions14 Sept 2016Petition Allowed

M/S. MONARCH INNOVATIVE TECHNOLOGIES PVT. LTD. Vs MANOJ KRISHNA THAKUR

National Consumer Disputes Redressal Commission · 2016 4 CPR 265

Negotiable Instruments Act, 1881, Section 138 - Dishonour of cheque for insufficiency, etc., of funds in the account
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Tribunals and Commissions14 Sept 2016

AASHISH OBERAI Vs EMAAR MGF LAND LIMITED

National Consumer Disputes Redressal Commission · 2016 4 CPR 280

Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
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Tribunals and Commissions14 Sept 2016Petition Dismissed

P.S. GANAPATHY Vs MANAGING DIRECTOR, KSFE LTD. & ANR.

National Consumer Disputes Redressal Commission · 2016 4 CPR 267

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Tribunals and Commissions14 Sept 2016

PRAHALAD NARAYAN GAIKWAD PROP OF M/S OM GANESH SAPTASHRUNGI, CONSTRUCTION, BUILDERS & DEVELOPER Vs BHARAT YADAV CHANNE KHARADI ANANDNAGAR

National Consumer Disputes Redressal Commission · 2016 4 CPR 260

Consumer Protection Act, 1986, Section 12, Section 21(b) - Manner in which complaint shall be made. - Jurisdiction of the National Commission
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Tribunals and Commissions14 Sept 2016Petition Disposed

PUTUL ROY D/O ANATH ROY Vs PRINCIPAL, RAM KRISHNA MISSION SARADA MANDIR GOVT. SPONSORED PRIMARY TEACHERS TRAINING INSTITUTE UNIT II

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0051

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Tribunals and Commissions14 Sept 2016Petition dismissed

M/S. R.S. CONSTRUCTION & ORS. Vs PULAK KUMAR GHOSH, & ANR.

National Consumer Disputes Redressal Commission · 2016 4 CPR 258

Consumer Protection Act, 1986, Section 15, Section 21(b), Section 2(1)(d) - Appeal - Jurisdiction of the National Commission - Definitions
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Tribunals and Commissions14 Sept 2016Petition Dismissed

RAMESH CHANDRA SRIVASTAVA, & ANR. Vs LUCKNOW DEVELOPMENT AUTHORITY THROUGH ITS SECRETARY VIPIN KHAND

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0049

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Tribunals and Commissions14 Sept 2016Petition Dismissed

TRACKON COURIERS PVT. LTD. Vs DEEP CHAND GUPTA

National Consumer Disputes Redressal Commission · 2016 3 CPR 740

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
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Tribunals and Commissions14 Sept 2016

UNITED INDIA INSURANCE CO. LTD. Vs UMRAO CHAND DAGA & ORS.

National Consumer Disputes Redressal Commission · 2016 3 CPR 732 : 2016 4 CPR 251

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Tribunals and Commissions09 Sept 2016

Savneet Singh Sobti Vs Aviva Life Insurance Co. India Pvt. Ltd. and others

National Consumer Disputes Redressal Commission · 2017 1 CPJ 646 : 2017 3 CPR 40

Consumer Protection Act, 1986, Section 21(b), Section 2(1)(g) - Jurisdiction of the National Commission - Definitions
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Tribunals and Commissions09 Sept 2016Petition Dismissed

ORIENTAL INSURANCE COMPANY LIMITED Vs JAINA CONSTRUCTION COMPANY & ANR.

National Consumer Disputes Redressal Commission · 2016 4 CPR 291

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Tribunals and Commissions09 Sept 2016

ORIENTAL INSURANCE COMPANY LIMITED. Vs JAINA CONSTRUCTION COMPANY & ANR.

National Consumer Disputes Redressal Commission · 2016 3 CPR 807

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Tribunals and Commissions09 Sept 2016Petitions Disposed

KRISHNA MURARI Vs NORTH BIHAR POWER DISTRIBUTION CO. LTD.

National Consumer Disputes Redressal Commission · 2016 4 CPR 286

Electricity Act, 2003, Section 126, Section 127 - Assessment - Appeal to appellate authority
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Tribunals and Commissions09 Sept 2016Appeal Dismissed

PREM LATA & ORS. Vs DR. ARUN KUMAR SINHA & 2 ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 294

Consumer Protection Act, 1986, Section 19 - Appeals
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Tribunals and Commissions09 Sept 2016

RADHIKA RATHORE Vs M/S. EXACT DEVELOPERS & PROMOTERS PVT. LTD.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0040

Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
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Tribunals and Commissions09 Sept 2016Dismiss Petition

BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs ARJUN SAHU & ANR.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0033

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Tribunals and Commissions09 Sept 2016Petition Dismissed

DIVISION RAILWAY MANAGER & ORS. Vs SANJAY KUMAR SINGH S/O. SHRI DEVAKAR PRASAD SINGH

National Consumer Disputes Redressal Commission · 2016 3 CPR 814 : 2016 4 CPR 288

Limitation Act, 1963, Section 5 - Extension of prescribed period in certain cases
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Tribunals and Commissions09 Sept 2016petitions disposed

JAINA CONSTRUCTION COMPANY THROUGH PROP. ASHOK KUMAR Vs ORIENTAL INSURANCE COMPANY LIMITED & ANR.

National Consumer Disputes Redressal Commission · 2016 3 CPR 811

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