Tribunals and Commissions07 Sept 2016
Shri RAJESHWAR @ RAJASH TYAGI Vs M/s AUDI INDIA & 3 ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 762 : 2016 4 CPR 335
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2016
891 judgments · page 20 of 45
Tribunals and Commissions06 Sept 2016
BANK OF MAHARASHTRA THROUGH ITS BRANCH MANAGER, BRANCH ALIGANJ Vs UTKARSH PHARMA & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 759 : 2016 4 CPR 339
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions06 Sept 2016
JILA SAHKARI KENDRIYA MARYADIT BANK THROUGH BRANCH MANAGER AMANAT BRANCH Vs NIRMALA RANI UPADHAYA & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 761
Tribunals and Commissions05 Sept 2016
Iffco Tokio General Insurance Co. Ltd. Vs Suresh Hiraman Mahajan
National Consumer Disputes Redressal Commission · 2017 1 CPJ 484 : 2017 3 CPR 46
Code of Criminal Procedure, 1973, Section 173 - Report of police officer on completion of InvestigationConsumer Protection Act, 1986, Section 21(b), Sect
Tribunals and Commissions05 Sept 2016
ANDHRA BANK REPRESENTED BY ITS MANAGER, TIRUMALA BRANCH Vs CHERUKUNURU GEETHANJALI & ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 752 : 2016 4 CPR 345
Tribunals and Commissions05 Sept 2016
MANJUSHREE KHAITAN Vs THAKUR SINGH & 3 ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 754 : 2016 4 CPR 344
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions05 Sept 2016
ORIENTAL INSURANCE CO. LTD. Vs M/S. AJANTA INTERNATIONAL
National Consumer Disputes Redressal Commission · 2016 3 CPR 747 : 2016 4 CPR 346 : 2017 1 CPR 37
Marine Insurance Act, 1963, Section 7, Section 17 - Insurable interest defined - Assignment of interestSale of Goods Act, 1930, Section 39,
Tribunals and Commissions05 Sept 2016
TARSEM SINGH S/O SURJIT SINGH Vs PNB METLIFE INDIA INSURANCE COMPANY LTD. & ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 757 : 2016 4 CPR 340
Tribunals and Commissions05 Sept 2016
YADAVRAO MUKUNDRAO NEMMANIWAR Vs MANAGER, VASANT CIO-TECH PUSAD NEAR G.N. AZAD COLLEGE
National Consumer Disputes Redressal Commission · 2016 3 CPR 755 : 2016 4 CPR 342
Tribunals and Commissions02 Sept 2016
SOCIETY OF CATALYSTS Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2016 3 CPR 578
Consumer Protection Act, 1986, Section 2(1)(r) - Definitions
Tribunals and Commissions02 Sept 2016
A. AUTOMOVERS PRIVATE LIMITED Vs ANJU YADAV & ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 746
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions02 Sept 2016
ABHA RANI SRIVASTAVA Vs NATIONAL INSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 572
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions02 Sept 2016
E.A. PRIYA Vs M/S. MARUTHI UDYOG LTD. & ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 570
Tribunals and Commissions02 Sept 2016
RAJU BAHELIA S/O LATE SHYAM LAL Vs H.D.F.C. BANK LTD. THROUGH ITS BRANCH MANAGER/MANAGING DIRECTOR
National Consumer Disputes Redressal Commission · 2016 3 CPR 743
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions01 Sept 2016
Kishor Vandravanas Goradia & Anr. Vs Siemens Ltd. & Anr.
National Consumer Disputes Redressal Commission · 2017 1 CPJ 479 : 2017 3 CPR 57
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions01 Sept 2016
PUKHRAJDEEP SINGH & ORS. Vs M/S. EMAAR MGF LAND LTD. & 3 ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 586
Consumer Protection Act, 1986, Section 11(2) - Jurisdiction of the District Forum
Tribunals and Commissions01 Sept 2016
NARESH KUMAR ASIJA & ANR. Vs M/S. UNITECH LTD.
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0011
Tribunals and Commissions01 Sept 2016
NEW INDIA ASSURANCE CO. LTD. THROUGH ITS DULY CONSTITUTED ATTORNEY MANAGER Vs BIJALI GHOSH & ANR.
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0009
Tribunals and Commissions01 Sept 2016
ORIENTAL INSURANCE CO. LTD. & ANR. Vs VIKRAM KANDA S/O SHRI R.L KANDA
National Consumer Disputes Redressal Commission · 2016 3 CPR 582
Motor Vehicles Act, 1988, Section 39, Section 39, Section 43, Section 43, Section 56, Section 56 - Necessity fo
Tribunals and Commissions01 Sept 2016
PSPCL & ANR. Vs GURU RAM DASS ESTATE
National Consumer Disputes Redressal Commission · 2016 3 CPR 581