Tribunals and Commissions31 Aug 2016
TARANJIT KAUR & ANR. Vs M/S. EMAAR MGF LAND LTD.
National Consumer Disputes Redressal Commission · 2016 3 CPR 617
Consumer Protection Act, 1986, Section 21 (a)(i) - Jurisdiction of the National Commission
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2016
891 judgments · page 21 of 45
Tribunals and Commissions31 Aug 2016
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs NITIN LAMBA
National Consumer Disputes Redressal Commission · 2016 3 CPR 607
Code of Civil Procedure, 1908, Section 156 (3) - Repeals
Tribunals and Commissions31 Aug 2016
PUSHPA GEORGE Vs CARITHAS HOSPITAL & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 604
Tribunals and Commissions31 Aug 2016Petition Allowed
KNK PROMOTERS & DEVELOPERS Vs S.N. PADMINI
National Consumer Disputes Redressal Commission · 2016 3 CPR 601
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions31 Aug 2016
APEX INSTITUE OF MEDICAL SCIENCE Vs PAPIA BANERJEE & 3 ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 613
Tribunals and Commissions31 Aug 2016Appeal Allowed
APOLLO SPECIALTY HOSPITAL & ANR. Vs R. MUTHUKRISHNAN
National Consumer Disputes Redressal Commission · 2016 3 CPR 609
Tribunals and Commissions31 Aug 2016Pettion Allowed
BIRLA SUN LIFE INSURANCE CO. LTD. Vs ASHOK KUMAR KUTHIALA
National Consumer Disputes Redressal Commission · 2016 3 CPR 588
Tribunals and Commissions30 Aug 2016
Amrapali Sapphire Flat Buyers Welfare Association Vs Amrapali Sapphire Developers Pvt. Ltd. and another
National Consumer Disputes Redressal Commission · 2017 2 CPJ 391 : 2017 3 CPR 1
Consumer Protection Act, 1986, Section 12(1)(b) - Manner in which complaint shall be made.
Tribunals and Commissions30 Aug 2016
PUSHPA YADAV Vs ANSAL HOUSING & CONSTRUCTION LTD.
National Consumer Disputes Redressal Commission · 2016 3 CPR 621
Tribunals and Commissions30 Aug 2016Appeal Dismissed
M/S. HINDUSTAN COTTON INDUSTRIES Vs ORIENTAL INSURANCE COMPANY LTD. & ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 623
Tribunals and Commissions29 Aug 2016
Thangavel Palanivel & Anr. Vs M/S. Dlf Southern Homes Private
National Consumer Disputes Redressal Commission · 2016 3 CPR 657
Consumer Protection Act, 1986, Section 21(a)(i) - Jurisdiction of the National Commission
Tribunals and Commissions29 Aug 2016
SENIOR EXECUTIVE (MARKETING & SALES) Vs HUSSAINEE ALIHUSSAIN LILAMWALA
National Consumer Disputes Redressal Commission · 2016 3 CPR 645
Tribunals and Commissions29 Aug 2016
SANTOSH PRAMANIK Vs DEBASIS BISWAS & 3 ORS
National Consumer Disputes Redressal Commission · 2016 3 CPR 638
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions29 Aug 2016
ROYAL GOODS TRANSPORT CO. Vs NATIONAL INSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 628
Consumer Protection Act, 1986, - Section 21(b)
Tribunals and Commissions29 Aug 2016Petition Dismissed
SMT. PHOOLA DEVI Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2016 3 CPR 642
Consumer Protection Act, 1986,, Section 21(b)
Tribunals and Commissions29 Aug 2016Petition Dismissed
INDIRA BHARADWAJ Vs M/S. DALMIA RESORTS INTERNATIONAL PLTD.
National Consumer Disputes Redressal Commission · 2016 3 CPR 625
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions29 Aug 2016Petition Dismissed
LUCKNOW DEVELOPMENT AUTHORITY Vs SHYAM KISHORE VERMA
National Consumer Disputes Redressal Commission · 2016 3 CPR 630
Tribunals and Commissions29 Aug 2016
Bharadwaja Complex Welfare Vs B. Vijay Bhaskar
National Consumer Disputes Redressal Commission · 2016 3 CPR 635
Code of Criminal Procedure, 1973, Section 190, Section 200 - Cognizance of offences by Magistrates - Examination of complainantIndian Penal Code, 1860,
Tribunals and Commissions29 Aug 2016
UNITED INDIA INSURANCE CO. LTD. Vs BALBIR SINGH & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 655
Consumer Protection Act, 1986, Section 19, Section 21(a)(ii) - Appeals - Jurisdiction of the National Commission
Tribunals and Commissions29 Aug 2016Appeal Dismissed
M/S. ISHROSE INDUSTRIES Vs DIVISIONAL MANAGER, NEW INDIA
National Consumer Disputes Redressal Commission · 2016 3 cpr 652
Consumer Protection Act, 1986, Section 19, Section 21(a)(ii) - Appeals - Jurisdiction of the National Commission