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National Consumer Disputes Redressal Commission judgments, 2016

891 judgments · page 22 of 45

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Tribunals and Commissions29 Aug 2016Appeal Dismissed

NEW INDIA ASSURANCE CO. LTD. Vs M/S. ADARSHA DIAGNOSTIC CENTRE & 2 ORS.

National Consumer Disputes Redressal Commission · 2016 3 CPR 649

Consumer Protection Act, 1986, Section 19, Section 21(a)(ii) - Appeals - Jurisdiction of the National Commission
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Tribunals and Commissions26 Aug 2016Petition dismissed

RABINDRANATH ROY & ANR. Vs KISHAN TRACTOR & 3 ORS.

National Consumer Disputes Redressal Commission · 2016 3 CPR 676

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Tribunals and Commissions26 Aug 2016Petition Disposed

PNB METLIFE INDIA INSURANCE COMPANY LTD. & ANR. Vs SUNITA GOYAL & 2 ORS .

National Consumer Disputes Redressal Commission · 2016 3 CPR 672

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Tribunals and Commissions26 Aug 2016

M/S. NIVEA INDIA PVT. LTD. Vs DATTATRAY H. JOSHI & ANR.

National Consumer Disputes Redressal Commission · 2016 3 CPR 678

Consumer Protection Act, 1986, Section 14(f)(g) - Findings of the District Forum
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Tribunals and Commissions26 Aug 2016Petition Dismissed

IDAR NAGRIK SAHAKARI BANK LTD. Vs RITABEN GOPESH KUMAR SANGHVI & ORS.

National Consumer Disputes Redressal Commission · 2016 3 CPR 667

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Tribunals and Commissions26 Aug 2016

ASHOK KUMAR MISRA Vs BHARTIYA JEEVAN BIMA NIGAM & 2 ORS.

National Consumer Disputes Redressal Commission · 2016 3 CPR 668

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Tribunals and Commissions24 Aug 2016

PHOOL SAY KUSHWALA Vs ORIENTAL INSURANCE COMPANY & ANR.

National Consumer Disputes Redressal Commission · 2016 3 CPR 681

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Tribunals and Commissions24 Aug 2016Petition Dismissed

DHANANJAY SINGH Vs MANAGER, SHEEL BIOTECH LTD. & ANR.

National Consumer Disputes Redressal Commission · 2016 3 CPR 687

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
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Tribunals and Commissions24 Aug 2016Petition Dismissed

BHAGU RAM Vs NATIONAL INSURANCE COMPANY LTD.

National Consumer Disputes Redressal Commission · 2016 3 CPR 688

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Tribunals and Commissions23 Aug 2016

Shri PRADEEP NARULA & ANR., Vs GRANITE GATE PROPERTIES PVT. LTD. & ANR.,

National Consumer Disputes Redressal Commission · 2016 3 CPR 697

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Tribunals and Commissions23 Aug 2016

RAKESH KUMAR SINGLA PRESIDENT Vs DADA MOTORS PRIVATE LTD. & 3 ORS.

National Consumer Disputes Redressal Commission · 2016 3 CPR 695

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Tribunals and Commissions23 Aug 2016Petition Allowed

HDFC BANK LIMITED Vs PAPPULAL JHA & ANR.

National Consumer Disputes Redressal Commission · 2016 3 CPR 693

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Tribunals and Commissions23 Aug 2016

FAZLE MUBEEN Vs ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED

National Consumer Disputes Redressal Commission · 2016 3 CPR 691

Motor Vehicles Act, 1988, Section 50, Section 50, Section 157(2), Section 157(2) - Transfer of ownership - Transfer of certificate of insurance
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Tribunals and Commissions22 Aug 2016

STATE BANK OF BIKANER & JAIPUR & ANR. Vs JAGDAMBA EANT UDYOG & ANR.

National Consumer Disputes Redressal Commission · 2016 3 CPR 707

Consumer Protection Act, 1986, Section 13(2) - Procedure on admission of complaint
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Tribunals and Commissions22 Aug 2016Petition Dismissed

M/S. INDUSTRIAL H PACKERS Vs K.M. GEORGE & ORS.

National Consumer Disputes Redressal Commission · 2015 3 CPR 706

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Tribunals and Commissions19 Aug 2016Appeals Disposed

VIMALA AGARWAL Vs SATHYA REDDY & ORS.

National Consumer Disputes Redressal Commission · 2016 3 CPR 720

Consumer Protection Act, 1986, Section 19, Section 2(1)(d) - Appeals - Definitions
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Tribunals and Commissions19 Aug 2016Appeals Disposed

SHEETAL JAMES & ANR Vs NEW INDIA ASSURANCE CO. LTD

National Consumer Disputes Redressal Commission · 2016 3 CPR 722

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Tribunals and Commissions19 Aug 2016

S.K.M. REFCON PVT. LTD. & ANR Vs SHALINI NEHRU

National Consumer Disputes Redressal Commission · 2016 3 CPR 718

Consumer Protection Act, 1986, Section 19 - Appeals
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Tribunals and Commissions19 Aug 2016Appeals Disposed

SHREE SAINATH ENTERPRISES CONSTRUCTION & DEVELOPERS PVT. LTD. & 2 ORS Vs SAROJ RAJENDRAKUMAR GUPTA & ANR

National Consumer Disputes Redressal Commission · 2016 3 CPR 722

Consumer Protection Act, 1986, Section 19 - Appeals
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Tribunals and Commissions19 Aug 2016

RAHUL PANDE RAO Vs UNITECH LIMITED

National Consumer Disputes Redressal Commission · 2016 3 CPR 725

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