COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2016

891 judgments · page 14 of 45

Tribunals and Commissions28 Sept 2016Petition Dismissed

RELIANCE COMMUNICATIONS LTD. Vs MOHD. HAIDER S/O. SHRI MOHD. ANWAR

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0127

Telegraph Act, 1885, Section 7(b) - Power to make rules for the conduct of telegraphs

Tribunals and Commissions28 Sept 2016Petition Dismissed

STATE BANK OF INDIA Vs JUNAID AHMED

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0126

Tribunals and Commissions28 Sept 2016Petition Dismissed

THE NEW INDIA ASSURANCE CO. LTD Vs ANOKHI DEVI W/O P.K SETHI

National Consumer Disputes Redressal Commission · 2016 4 CPR 172

Tribunals and Commissions27 Sept 2016Petition Allowed

KUCKYJOHNEY @KUCKY MERIN PUNNOOSE Vs ADMINISTRATOR, ST. THOMAS HOSPITAL & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 12

Consumer Protection Act, 1986, Section 21(b), Section 21(b) - Jurisdiction of the National Commission - Jurisdiction of the National Commission

Tribunals and Commissions27 Sept 2016Petition disposed

NATIONAL INSURANCE COMPANY LTD. Vs M/S. SAVITRI RICE MILL THROUGH ITS PARTNER, SANTOSH KUMAR AGRAWAL

National Consumer Disputes Redressal Commission · 2016 4 CPR 24

Tribunals and Commissions27 Sept 2016

M/S. SAGAR CREATION SH. SWAGATAM SAHA Vs SANCHITA SARKAR (ROY)

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0113

Tribunals and Commissions27 Sept 2016Petition Dismissed

M/S. SUPARSHWA ENTERPRISES & ORS. Vs SUPARSHWA CO-OPERATIVE HOUSING SOCIETY LTD. & ANR.

National Consumer Disputes Redressal Commission · 2016 4 CPR 22

Consumer Protection Act, 1986, Section 12(1) - Manner in which complaint shall be made.

Tribunals and Commissions27 Sept 2016

SYED NIZAM ALI MANAGING DIRECTOR, M/S. MYSORE HOME DEVELOPERS PVT. LTD. Vs C.S. BHAVANI W/O. M. VENKATESH, & ORS.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0111

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions26 Sept 2016Petition dismissed

UNION OF INDIA, & ANR. Vs DR. MAHIPAL AGGARWAL, & ORS.

National Consumer Disputes Redressal Commission · 2017 2 CPR 717

Tribunals and Commissions26 Sept 2016Petition Dismissed

BIRLA SUN LIFE INSURANCE COMPANY LTD., & ANR. Vs HARISH KUMAR CHADHA & ANR.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0124

Tribunals and Commissions26 Sept 2016Petition Dismissed

DEBASISH DAS & ORS. Vs PUBALI SENGUPTA & ANR.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0123

Code of Civil Procedure, 1908, Order 22, Order 22Rule 2

Tribunals and Commissions26 Sept 2016Petition Allowed

DEPARTMENT OF POST & ANR. Vs FULU MAL

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0122

Consumer Protection Act, 1986, Section 24A - Limitatioln period

Tribunals and Commissions26 Sept 2016

KAMLESH CHICHRA Vs M/S. UNITECH LTD.

National Consumer Disputes Redressal Commission · 2016 4 CPR 30

Environment (Protection) Act, 1986, Section 5(3)

Tribunals and Commissions26 Sept 2016Petition Disposed

KAMLESHWAR PRASAD CHOUDHARY Vs LIC OF INDIA & ORS.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0120

Tribunals and Commissions26 Sept 2016Appeal Dismissed

M/S. MILI MARKETING PVT. LTD. Vs M/S. AMBIENCE PRIVATE LTD.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0118

Tribunals and Commissions26 Sept 2016Appeal Dismissed

NEW DELHI MUNICIPAL COUNCIL Through its Secretary Vs TALKATORA GARDEN MORNING WALKERS ASSOCIATION & ORS.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0116

Calcutta Municipal Corporation Act, 1980, Section 174 -Consumer Protection Act, 1986, Section 21, Section 27, Section 2(1)(d) - Jurisdiction of the Nati

Tribunals and Commissions26 Sept 2016Petition Dismissed

PUNJAB STATE ELECTRICITY BOARD & ORS. Vs SOHAN SINGH BHULLAR

National Consumer Disputes Redressal Commission · 2016 4 CPR 27

Consumer Protection Act, 1986, Section 27 - Penalties

Tribunals and Commissions26 Sept 2016

RAKESH KUMAR S/O SHRI KISHORI LAL Vs ADVANTA INDIA LTD. & ORS.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0114

Tribunals and Commissions23 Sept 2016

DHARMENDRA KUMAR Vs M/S. NITISHREE INFRATSRUCTURE PVT. LTD. & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 56

Consumer Protection Act, 1986, Section 21(a)(i) - Jurisdiction of the National Commission

Tribunals and Commissions23 Sept 2016Appeal Dismissed

GAURAV VIJH S/O. MR. T.N. VIJH Vs MANISH CHAWLA & ORS.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0109

Indian Penal Code, 1860, Section 120B, Section 409, Section 34 - Punishment of criminal conspiracy - Criminal breach of trust by public servant, or by banker, merchant of