COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2016

891 judgments · page 12 of 45

Tribunals and Commissions06 Oct 2016Appeals Disposed

BAHADUR SINGH, & ANR. Vs DR. H.S. BAJWA & ANR.

National Consumer Disputes Redressal Commission · 2016 4 CPR 106

Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission

Read judgment

Tribunals and Commissions06 Oct 2016Petition Dismissed

RAMESH KAUSHIK S/O. SH. TEK RAM Vs UNITED INDIA INSURANCE COMPANY LTD. & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 104

Indian Penal Code, 1860, Section 379 - Punishment for theft

Read judgment

Tribunals and Commissions06 Oct 2016

SUMATI DAS WIFE OF SHRI SADANANDA DAS Vs NETAJI SUBHASH CHANDRA BOSE & ANR.

National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0015

Read judgment

Tribunals and Commissions05 Oct 2016

Union of India Vs Mansi Sanjay Bhave & Anr.

National Consumer Disputes Redressal Commission · 2017 1 CPJ 126 : 2017 2 CPR 756

Railway Tribunal Act, 1987, Section 15

Read judgment

Tribunals and Commissions05 Oct 2016Petition Allowed

VENKATESH Vs ASHWINI KUMAR

National Consumer Disputes Redressal Commission · 2016 4 CPR 128

Transfer of Property Act, 1882, Section 54 - "Sale defined"Contract Act, 1872, Section 23, Section 10 - What considerations and objects are lawful an

Read judgment

Tribunals and Commissions05 Oct 2016Petition Dismissed

SAHARA PRIME CITY LTD. & ANR. Vs RAJEEV AGRAWAL

National Consumer Disputes Redressal Commission · 2016 4 CPR 125

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Read judgment

Tribunals and Commissions05 Oct 2016Petition Allowed

UNITED INDIA INSURANCE CO. LTD. Vs M/S. IT NET INFOCOM PVT. LTD.

National Consumer Disputes Redressal Commission · 2016 4 CPR 110

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Read judgment

Tribunals and Commissions05 Oct 2016Petition Dismissed

SHRIRAM LIFE INSURANCE CO. LTD. Vs B.M. POMPAPATHY

National Consumer Disputes Redressal Commission · 2016 4 CPR 140

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Read judgment

Tribunals and Commissions05 Oct 2016

BAREILLY DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN Vs GURJEET SINGH & ORS.

National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0009

Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission

Read judgment

Tribunals and Commissions05 Oct 2016Petition dismissed

HUDA & ANR. Vs SANDEEP KUMAR & ANR.

National Consumer Disputes Redressal Commission · 2016 4 CPR 135

Limitation Act, 1963, Section 5 - Extension of prescribed period in certain cases

Read judgment

Tribunals and Commissions05 Oct 2016Petition Dismissed

NEW INDIA ASSURANCE CO. LTD. THROUGH ITS DULY CONSTITUTED ATTORNEY MANAGER Vs DR. N.K. BOHRA & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 116

Read judgment

Tribunals and Commissions05 Oct 2016Appeals Disposed

M/S. NITISHREE INFRASTRUCTURE LTD. Vs INDERDEEP SINGH & ORS.

National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0004

Code of Criminal Procedure, 1973, Section 82 - Proclamation for person abscondingConsumer Protection Act, 1986, Section 25, Section 27 - Enforcement

Read judgment

Tribunals and Commissions05 Oct 2016Petition Dismissed

RAJEEV AGRAWAL S/O. SHRI SURESH CHANDRA AGARWAL Vs SAHARA PRIME CITY LTD. & ANR.

National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0003

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Read judgment

Tribunals and Commissions05 Oct 2016Petition Allowed

RAJGOPAL S/O SHIVASHANKARRAO, & ORS. Vs VENKATESH S/O SHANKAR KUDTARKAR

National Consumer Disputes Redressal Commission · 2016 4 CPR 120

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Read judgment

Tribunals and Commissions05 Oct 2016

M/S. AMEYA DEVELOPERS PROP SURESH RAJARAM DHARMADHIKARI Vs MRS. VIDYA MOHAN SALOKHE

National Consumer Disputes Redressal Commission · 2016 4 CPR 113

Limitation Act, 1963, Section 5 - Extension of prescribed period in certain cases

Read judgment

Tribunals and Commissions04 Oct 2016

Oriental Insurance Company Ltd. Vs Prem Lata Purohit

National Consumer Disputes Redressal Commission · 2017 1 CPJ 277 : 2017 2 CPR 844

Read judgment

Tribunals and Commissions04 Oct 2016Revision Petition Dismissed

Mahender Kumar Vs Hero Honda Motors Ltd. & Anr.

National Consumer Disputes Redressal Commission · 2017 1 CPJ 333 : 2017 3 CPR 35

Consumer Protection Act, 1986, Section 21(b), Section 2(1)(g), Section 2(1)(f) - Jurisdiction of the National Commission - Definitions - Definitions

Read judgment

Tribunals and Commissions04 Oct 2016Petition Dismissed

SARAJ KUMAR RAY CHAWDHURY S/O. MONI MOHAN ROY CHOWDHURY Vs SURESH KUMAR SHAW & ORS.

National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0011

Read judgment

Tribunals and Commissions03 Oct 2016

KALIDAS SANGAR & ORS. Vs SHRI MATI ANJALI CHAKRABORTY & ANR.

National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0007

Consumer Protection Act, 1986, Section 24A - Limitatioln period

Read judgment

Tribunals and Commissions03 Oct 2016Petition Dismissed

MOMAN RAM S/O SHRI SURAJ BHAN Vs MAX LIFE GENERAL INSURANCE CO. LTD. & ANR.

National Consumer Disputes Redressal Commission · 2016 4 CPR 149

Read judgment