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National Consumer Disputes Redressal Commission judgments, 2016

891 judgments · page 10 of 45

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Tribunals and Commissions21 Oct 2016Petition Dismissed

DR. LOKESH BANSAL Vs SHIV CHARAN & ORS.

National Consumer Disputes Redressal Commission · 2017 0 AIR(Raj) 52

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Tribunals and Commissions21 Oct 2016Appeals Disposed

M/S. GOKULDHAAM REAL ESTATE DEVELOPMENT COMPANY LTD. Vs GOPAL DEORA & ANR.

National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0044

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Tribunals and Commissions21 Oct 2016Petition Dismissed

GOPAL SAHU S/O. SHRI MUKUT BIHARI Vs ASSISTANT ENGINEER, JAIPUR VIDYUT VITRAN NIGAM LIMITED & ANR.

National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0043

Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
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Tribunals and Commissions21 Oct 2016Petition Dismissed

RAJENDER SINGH Vs TATA MOTORS PASCO & ANR.

National Consumer Disputes Redressal Commission · 2017 2 CPR 879

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
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Tribunals and Commissions21 Oct 2016Appeal Dismissed

RELIANCE COMMUNICATIONS LTD. Vs B. BHARATHI

National Consumer Disputes Redressal Commission · 2016 4 CPR 465

Consumer Protection Act, 1986, Section 19 - Appeals
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Tribunals and Commissions21 Oct 2016Petition disposed

SYNDICATE BANK & ORS. Vs SHWETAMBAR JAIN PUBLIC SCHOOL

National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0037

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Tribunals and Commissions20 Oct 2016

Kanhaiya Lal Prakash Chand Vs New India Assurance Company Limited & Anr.

National Consumer Disputes Redressal Commission · 2017 1 CPJ 72 : 2017 2 CPR 784

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Tribunals and Commissions20 Oct 2016Petition Dismissed

BIDYUT GHOSH S/O. LATE ANANTA KUMAR GHOSH Vs BRANCH MANAGER, STATBANK OF INDIA & ORS.

National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0048

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
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Tribunals and Commissions20 Oct 2016

BRANCH MANAGER, LIC OF INDIA THROUGH ITS ASSTT. SECRETARY, LEGAL DEPTT Vs JYOTHI SUDHIR W/O LATE K. SRIDHAR KUMAR JAIN

National Consumer Disputes Redressal Commission · 2016 4 CPR 471

Insurance Act, 1938, Section 45
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Tribunals and Commissions20 Oct 2016

ECGC LTD., & ANR. Vs MEENAKSHI SAXENA, & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 467

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Tribunals and Commissions20 Oct 2016Petition Dismissed

SHIKSHAK SAHAKARI BANK THROUGH ITS BRANCH MANAGER, HAVING ITS BRANCH AT ITWARI PUSHPAK PLAZA Vs SUYOG S/O RAM BHAU GHARPANDE

National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0040

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Tribunals and Commissions20 Oct 2016Petition Dismissed

YASH DEVELOPMENTS Vs GAURAV DHROOV COOPERATIVE HOUSING SOCIETY LTD.

National Consumer Disputes Redressal Commission · 2016 4 CPR 475

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Tribunals and Commissions20 Oct 2016Petition Dismissed

SUKHDEO P. SARODE & ORS. Vs VIJAY S/O. ANANDRAO JOSHI

National Consumer Disputes Redressal Commission · 2016 4 CPR 469

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Tribunals and Commissions19 Oct 2016Petition Disposed

UNITED INDIA INSURANCE CO. LTD. & ANR Vs RAMDAYAL CHOUDHARY

National Consumer Disputes Redressal Commission · 2016 4 CPR 477

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Tribunals and Commissions19 Oct 2016Petition Dismissed

M/S. NEW ANKUR JEWELLERS THROUGH ITS PROPRIETOR, ANKUR BANSAL Vs UNITED INDIA INSURANCE CO. LTD. THROUGH ITS REGIONAL MANAGER, REGIONAL OFFICE

National Consumer Disputes Redressal Commission · 2016 4 CPR 478

Indian Penal Code, 1860, Section 406 - Punishment for Criminal breach of trustConsumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
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Tribunals and Commissions19 Oct 2016Petition dismissed

P.S. CHOUHAN S/O LATE D.S. CHOUHAN RETD. ASSTT. EXCISE COMMR. Vs MANAGING DIRECTOR, SAIL & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 484

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Tribunals and Commissions19 Oct 2016

PRADEEP CHOWDHRY & ANR. Vs UNITECH LTD. & ANR.

National Consumer Disputes Redressal Commission · 2016 4 CPR 489

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Tribunals and Commissions19 Oct 2016Petition Disposed

SMT.KAVITA MANKHOLA W/O SH DHIRENDRA MANJKHOLA Vs RAJASTHAN HOUSING BOARD & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 482

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Tribunals and Commissions19 Oct 2016Appeal Dismissed

AMANDEEP KAUR Vs DLF UNIVERSAL LTD. & ANR.

National Consumer Disputes Redressal Commission · 2016 4 CPR 487

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Tribunals and Commissions19 Oct 2016Petition Disposed

M/S. R.K. CONSTRO PROJECTS PVT. LTD. Vs AMOL SUBHASH CHAVAN & ORS.

National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0031

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