Tribunals and Commissions28 Oct 2016Petition dismissed
KAMAL KISHORE AGRAWAL Vs JET AIRWAYS INDIA LIMITED, & ORS.
National Consumer Disputes Redressal Commission · 2017 2 CPR 854
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2016
891 judgments · page 8 of 45
Tribunals and Commissions28 Oct 2016
Karnataka Bank Ltd. & Anr. Vs Deverasetty Venugopal & Anr.
National Consumer Disputes Redressal Commission · 2017 1 CPJ 358 : 2017 3 CPR 42
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002, Section 14, Section 17 - Chief Metropolitan Magistrate or District Magistrate to assist
Tribunals and Commissions28 Oct 2016Appeal Dismissed
MADHUMITA PODDAR & ANR. Vs DR. RANJANA V. DHANU & ORS.
National Consumer Disputes Redressal Commission · 2016 4 CPR 428
Tribunals and Commissions28 Oct 2016Petition Dismissed
HIMACHAL PRADESH HOUSING & URBAN DEVELOPMENT AUTHORITY (HIMNUDA) THROUGH ITS CHIEF EXECUTIVE OFFICER CUM SECRETARY Vs TARA WATI & ORS.
National Consumer Disputes Redressal Commission · 2016 4 CPR 421
Land Acquisition Act, 1894, Section 4, Section 17(4) - Publication of preliminary notification and powers of officers thereupon. - Special powers In cases of urgencyLimitatio
Tribunals and Commissions27 Oct 2016Revision petition allowed
Ravinder Singh Bindra Vs National Insurance Company Limited & Ors.
National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0096
Tribunals and Commissions27 Oct 2016Petition Dismissed
RAMESH D. MOTWANI Vs IFB GLOBAL INDIA LTD. & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 4 CPR 434
Tribunals and Commissions27 Oct 2016Appeals Disposed
COUNTRY COLONISERS PVT. LTD. Vs SUNIL GOYAL & ANR.
National Consumer Disputes Redressal Commission · 2016 4 CPR 440
Consumer Protection Act, 1986, Section 28A(4) - Service of notice, etc.Consumer Protection Regulations, 2005, Regulation 10(2)
Tribunals and Commissions27 Oct 2016Appeal Dismissed
BASHISTH NARAYAN SINGH S/O. LATE BHIKHAREE SINGH Vs RAM SEWAK PRASAD THE MANAGER, MADHYA BIHAR GRAMIN BANK
National Consumer Disputes Redressal Commission · 2016 4 CPR 441
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions27 Oct 2016Appeals Disposed
M/S. DODDAMARG SAHAKARI KVM KARAKHANA & ANR. Vs M/S. MAHALAXMI DEVELOPERS & ORS.
National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0077
Tribunals and Commissions27 Oct 2016Petition Dismissed
M/S. MOTOR & GENERAL SALES LTD. & ORS. Vs S.K. SINGH S/O SRI R.R.SINGH
National Consumer Disputes Redressal Commission · 2016 4 CPR 431
Tribunals and Commissions27 Oct 2016Petition Dismissed
PUSHPA DEVI W/O. LATE SHRI SURESH CHAND KULHARI Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2017 2 CPR 714
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions27 Oct 2016Petition disposed
THE SECRETARY, DISTRICT HORTICULTURAL PRODUCE GROWERS CO-OP. MARKETING & PROCESSING SOCIETY LTD. Vs NAGAPPA & ORS.
National Consumer Disputes Redressal Commission · 2016 4 CPR 437
Tribunals and Commissions27 Oct 2016Application Dismissed
THIRUMATHI R. DIVYA & ORS. Vs TCR MULTISPECIALITY HOSPITAL & ORS.
National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0071
Consumer Protection Act, 1986, Section 12(1)(c) - Manner in which complaint shall be made.
Tribunals and Commissions26 Oct 2016Petition Dismissed
MANOJ SINGH S/O SH. YOGENDRA PRASAD SINGH Vs DEEPAK KUMAR SAH & ORS.
National Consumer Disputes Redressal Commission · 2016 4 CPR 443 : 2017 0 AIR(MP) 39
Tribunals and Commissions26 Oct 2016Petition allowed
NEW INDIA ASSURANCE COMPANY LTD. Vs REKHA MALHOTRA & ORS.
National Consumer Disputes Redressal Commission · 2016 4 CPR 455
Tribunals and Commissions26 Oct 2016
RASHID ALI & ANR. Vs M/S. UNITECH LTD.
National Consumer Disputes Redressal Commission · 2017 2 CPR 720
Indian Penal Code, 1860, Section 120B, Section 420, Section 406 - Punishment of criminal conspiracy - Cheating and dishonestly inducing delivery of property - Punishment
Tribunals and Commissions26 Oct 2016Petition Disposed
MANAGER, TATA CAPITAL HOUSING FINANCE LIMITED & ANR. Vs RAJENDRA KUMAR AGRAWAL S/O SRI LALA CHAND AGRAWAL
National Consumer Disputes Redressal Commission · 2016 4 CPR 450
Tribunals and Commissions26 Oct 2016
SUBHENDU MISHRA & ANR. Vs SDS INFRATECH PVT. LTD.
National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0060
Consumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission
Tribunals and Commissions26 Oct 2016Petition Dismissed
V.P. KOCHAGASTY Vs P. KUMARANKUTTY
National Consumer Disputes Redressal Commission · 2016 4 CPR 452
Indian Penal Code, 1860, Section 420 - Cheating and dishonestly inducing delivery of propertyConsumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National
Tribunals and Commissions26 Oct 2016Petition dismissed
ASSISTANT DIRECTOR, POSTAL SERVICE & ANR. Vs BASTA RAM S/O. SH. KHETA RAM
National Consumer Disputes Redressal Commission · 2016 4 CPR 454