Consumer Protection Act, 1986, Section 25, Section 27 - Enforcement of orders of the District Forum, the State Commission or the National Commission. - Penalties

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Tribunals and Commissions03 Nov 2016Petition dismissed

HUDA, & ANR. Vs ANITA DEVI W/O. MR. JITENDER SINGH

National Consumer Disputes Redressal Commission · 2016 4 CPR 403

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions03 Nov 2016Petition Dismissed

MY CAR (PVT.) LTD. THROUGH ITS ATTORNEY HOLDER, MR. S.S. CHAUHAN Vs SATYA KUMAR S/O SHRI BHAGWAN DEEN

National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0009

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions03 Nov 2016Appeal Allowed

SENIOR SUPERINTENDENT OF POST OFFICES KOLHAPUR OFFICES, KOLHAPUR DIVISION Vs ICHALKARANJI MUNICIPAL COUNCIL & ORS.

National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0008

Consumer Protection Act, 1986, Section 19, Section 2(1)(g), Section 2(1)(b), Section 2(1)(m) - Appeals - Definitions - Definitions - Definitions

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Tribunals and Commissions03 Nov 2016Petition Allowed

THAKUR RAJPAL SINGH PUNDHEER Vs U.P.S.E.B. THROUGH ITS SUPERINTENDENT ENGINEER

National Consumer Disputes Redressal Commission · 2016 4 CPR 406

Consumer Protection Act, 1986, Section 3, Section 21(b) - Act not in derogation of any other law - Jurisdiction of the National Commission

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Tribunals and Commissions02 Nov 2016

Improvement Trust Bathinda Vs Karori Mal Mittal

National Consumer Disputes Redressal Commission · 2017 2 CPJ 227 : 2017 2 CPR 882

Consumer Protection Act, 1986, Section 21(b) -Punjab Town Improvement Act, 1922, Section 101, Section 97

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Tribunals and Commissions02 Nov 2016Petition Disposed

ESAOTE INDIA (N.S. LIMITED) THROUGH ITS DULY AUTHORIZED PERSON HOLDER SHRI C.S. VIJAYCHANDRA REDDY Vs DR. K. GURUNATH S/O LATE SHRI PALNI SWAMI

National Consumer Disputes Redressal Commission · 2016 4 CPR 410

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Tribunals and Commissions02 Nov 2016Petition Dismissed

NEW INDIA ASSURANCE CO. LTD. Vs ARVIND KUMAR & ANR.

National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0004

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Tribunals and Commissions02 Nov 2016Petition Dismissed

RAJA SUPER SPECIALITY HOSPITAL THROUGH ITS MANAGING DIRECTOR/PROPRIETOR Vs KRISHAN KUMAR SHARMA & ORS.

National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0003

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions02 Nov 2016

M/S. TRACTOR DEALER FARM EQUIPMENT AND MACHINERY COMPANY Vs GHANSHYAM MAURYA & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 412

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Tribunals and Commissions02 Nov 2016

RAJNISH WAHI & ANR. Vs M/S. UNITECH HI-TECH DEVELOPERS LTD.

National Consumer Disputes Redressal Commission · 2016 4 CPR 415

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Tribunals and Commissions28 Oct 2016Revision petition allowed.

Vasant Kumar Purshottam Jog (Dr.) Vs Shashikant Kisan Vichare & Ors.

National Consumer Disputes Redressal Commission · 2017 1 CPJ 82 : 2017 2 AndhLD 13 : 2017 2 CPR 800

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