Consumer Protection Act, 1986, Section 19, Section 13, Section 21(a)(2) - Appeals - Procedure on admission of complaint - Jurisdiction of the National Commission

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Tribunals and Commissions21 Nov 2016

ICICI BANK LIMITED Vs PARVIN JUNEJA

National Consumer Disputes Redressal Commission · 2017 1 CPR 1

Consumer Protection Act, 1986, Section 19, Section 21(a)(ii) - Appeals - Jurisdiction of the National Commission

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Tribunals and Commissions21 Nov 2016

M/S. PULSAR HOSPITALITY SERVICES PRIVATE LIMITED Vs EMAAR MGF LAND LIMITED

National Consumer Disputes Redressal Commission · 2017 1 CPR 2

Consumer Protection Act, 1986, Section 2(1)(d) - Definitions

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Tribunals and Commissions21 Nov 2016Appeal Dismissed

KRISHNAMOORTHY NARAYANAN S/O. SH. V. KRISHNAMOORTHY, & ORS. Vs M/S. BRIGADE ENTERPRISES LIMITED AND ANR

National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0050

Karnataka Ownership Flats (Regulation Of The Promotion Of Construction, Sale, Management And Transfer) Act, 1972, Section 4 - Promoter before accepting advance payment or deposit to enter into agreement and agreemen

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Tribunals and Commissions18 Nov 2016

SHARDUL NANA CHANDANE Vs CHANDRAJEET, & ORS.

National Consumer Disputes Redressal Commission · 2017 2 CPR 834

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions18 Nov 2016

PURNIMA ROY Vs ALFRED LEPCHA & ANR.

National Consumer Disputes Redressal Commission · 2016 4 CPR 521

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Tribunals and Commissions18 Nov 2016

LIC OF INDIA & ORS. Vs KRISHNA DEVI & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 523

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Tribunals and Commissions18 Nov 2016

ORIENTAL INSURANCE CO. LTD. Vs M. PALAKSHI REDDY

National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0037

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions18 Nov 2016Petition Dismissed

LUCKNOW DEVELOPMENT AUTHORITY THROUGH ITS SECRETARY Vs DR. RAMESH CHAND CHADDHA S/O LATE C.B CHADDHA

National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0029

Limitation Act, 1963, Section 5 - Extension of prescribed period in certain cases

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Tribunals and Commissions17 Nov 2016

Karur Vysya Bank Vs Pullugujju Venu Madhav & Anr.

National Consumer Disputes Redressal Commission · 2017 1 CPJ 242 : 2017 2 CPR 773

Contract Act, 1872, Section 25, Section 65 - Agreement void, if made without consideration - Obligation of person who has received advantage under void agreement or contract that becomes void

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Tribunals and Commissions17 Nov 2016Appeal Dismissed

S.M.V. Agencies Pvt. Ltd. Vs B. Ganeshan

National Consumer Disputes Redressal Commission · 2017 1 CPJ 594 : 2017 3 CPR 37

Consumer Protection Act, 1986, Section 2(1)(g), Section 21(a)(ii) - Definitions - Jurisdiction of the National Commission

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Tribunals and Commissions17 Nov 2016

KAD HOUSING PVT. LTD. & ANR. Vs M.L. VARMA & ANR.

National Consumer Disputes Redressal Commission · 2016 4 CPR 510

Consumer Protection Act, 1986, - Section 19, Section 13, Section 13(2)(a)

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Tribunals and Commissions17 Nov 2016Petition disposed

M/S. CARGO MOTORS (GUJARAT) PVT. LTD. Vs CONSUMER EDUCATION & RESEARCH SOCIETY & ORS.

National Consumer Disputes Redressal Commission · 2017 2 CPR 817

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National CommissionCentral Motor Vehicles Rules, 1989, Rule 42

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Tribunals and Commissions17 Nov 2016Petition Dismissed

BHAGIRATHI GODAWARI AQUA PURE PVT. LTD. THROUGH ITS MANAGING DIRECTOR, SHAILESH SAKHARAM KARHALE Vs UNITED INDIA INSURANCE COMPANY LTD .

National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0028

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions16 Nov 2016

GHANSHAM NARANG (HUF) Vs NARANG DEVELOPERS PVT. LTD. & ANR.

National Consumer Disputes Redressal Commission · 2016 4 CPR 512

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions16 Nov 2016

MUZAMMIL KHAN S/O SRI ABDUL QAIYOOM KHAN Vs SOVEREIGN DEVELOPERS & INFRASTRUCTURE LTD.

National Consumer Disputes Redressal Commission · 2016 4 CPR 516

Consumer Protection Act, 1986, Section 13, Section 14(2), Section 14(2A), Section 21(b), Section 22(d) - Procedure on admission of com

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Tribunals and Commissions16 Nov 2016

BRANCH MANAGER, SHRIRAM TRANSPORT FINANCE CO. LTD. & ANR. Vs MAHESH SAHANI

National Consumer Disputes Redressal Commission · 2016 4 CPR 514

Consumer Protection Act, 1986, Section 3, Section 2(d), Section 21(b) - Act not in derogation of any other law - Definitions - Jurisdiction of the National Commission

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