M/S. SHANON RESTAURANT AND RESORTS PVT. LTD. Vs EMAAR MGF LAND LTD.
National Consumer Disputes Redressal Commission · (2016) 12 NCDRC CK 0028
COURT ARCHIVE
891 judgments · page 4 of 45
National Consumer Disputes Redressal Commission · (2016) 12 NCDRC CK 0028
National Consumer Disputes Redressal Commission · (2016) 12 NCDRC CK 0026
National Consumer Disputes Redressal Commission · (2016) 12 NCDRC CK 0011
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0057
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0049
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0056
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0045
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0040
National Consumer Disputes Redressal Commission · 2017 1 CPJ 222 : 2017 2 CPR 823
National Consumer Disputes Redressal Commission · 2017 2 CPJ 515 : 2017 2 CPR 894
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0043
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0039
National Consumer Disputes Redressal Commission · 2017 2 CPJ 258 : 2017 2 CPR 891
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0051
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0048
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0054
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0053
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0047
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0055
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0044