Tribunals and Commissions20 Dec 2016Petition dismissed
M/S. FAUZDAR MOTORS Vs M.L. SEN & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 260
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2016
891 judgments · page 2 of 45
Tribunals and Commissions19 Dec 2016
M/S. ABHINAV PROJECTS & ORS. Vs AMIT AGARWAL & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 287
Tribunals and Commissions19 Dec 2016
AWARE HOSPITAL Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2017 1 CPR 271
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions19 Dec 2016
HARINDER SINGH Vs M/S. UNITECH LIMITED, & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 292
Tribunals and Commissions19 Dec 2016
M/S. IREO FIVERIVER PVT. LTD. Vs NIRMAL PANGHAL, & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 288
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions19 Dec 2016Petition dismissed
M/S. KHALSA GYMNASTIC WORKS A PARTNERSHIP FIRM THROUGH ITS PARTNER SHRI JASJEET SINGH Vs CHETAK SPORTS COMPLEX (SOUTH) THROUGH ITS OFFICER IN CHARGE C/O. 56 APO
National Consumer Disputes Redressal Commission · 2017 1 CPR 265
Consumer Protection Act, 1986, Section 15, Section 27, Section 21(b) - Appeal - Penalties - Jurisdiction of the National Commission
Tribunals and Commissions19 Dec 2016Petition dismissed
M/S. TAYAL INDIA MOTORS PVT. LTD. THROUGH ITS GENERAL MANAGER SALES MR. SANJEEV RATNA Vs SANJEEV KUMAR S/O. SHRI K.P. SINGH
National Consumer Disputes Redressal Commission · 2017 1 CPR 268
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions16 Dec 2016
JAIPRAKASH ASSOCIATES LTD. Vs ICICI LOMBARD GENERAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · (2016) 12 NCDRC CK 0037
Insurance Act, 1938, Section 64U, Section 64UC(1) - Establishment of Tariff Advisory Committee - Power of the Advisory Committee to regulate rates, advantages, etc
Tribunals and Commissions16 Dec 2016
UNITED INDIA INSURANCE CO. LTD. Vs M/S. SUPER BAKERS (INDIA) LTD.
National Consumer Disputes Redressal Commission · (2016) 12 NCDRC CK 0031
Tribunals and Commissions15 Dec 2016Petition disposed
NEW INDIA ASSURANCE CO. LTD. Vs K.K. PANDEY & ORS.
National Consumer Disputes Redressal Commission · (2016) 12 NCDRC CK 0035
Tribunals and Commissions15 Dec 2016
SURESH NARAIN OJHA S/O. SRI KRISHNA KUMAR Vs DEVI PATAN KSHETRIYA GRAMIN BANK & ANR.
National Consumer Disputes Redressal Commission · (2016) 12 NCDRC CK 0033
Tribunals and Commissions14 Dec 2016Petition dismissed
BRANCH POST MASTER & ORS. Vs MATRU DEVI W/O LATE JAI PRAKASH PANDIT
National Consumer Disputes Redressal Commission · (2016) 12 NCDRC CK 0041
Tribunals and Commissions14 Dec 2016Appeal Allowed
RITU SACHDEVA & ANR. Vs M/S. UNITECH LTD. & ANR.
National Consumer Disputes Redressal Commission · (2016) 12 NCDRC CK 0034
Tribunals and Commissions14 Dec 2016
VARUN GAMBHIR S/o. Shri Dinesh Gambhir Vs M/S. UNITECH RELIABLE PROJECTS PVT. LTD.
National Consumer Disputes Redressal Commission · (2016) 12 NCDRC CK 0030
Consumer Protection Act, 1986, Section 21, Section 11(1), Section 17(a) - Jurisdiction of the National Commission - Jurisdiction of the District Forum - Jurisdiction of the S
Tribunals and Commissions13 Dec 2016Petition dismissed
JALINDER KRISHNA BABAR Vs AUTHORIZED SIGNATORY/OFFICER, TATA MOTORS FINANCE LTD. & ANR.
National Consumer Disputes Redressal Commission · (2016) 12 NCDRC CK 0019
Tribunals and Commissions13 Dec 2016
AJAY NAVANATH SONTAKKE S/O. NAVANAH SONTAKKE Vs NEW INDIA ASSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · (2016) 12 NCDRC CK 0008
Motor Vehicles Act, 1988, Section 3, Section 3, Section 15, Section 15, Section 5, Section 5 - Necessity for drivin
Tribunals and Commissions13 Dec 2016Appeal Allowed
JAGRUT NAGRIK & ANR. Vs NEW INDIA ASSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · (2016) 12 NCDRC CK 0006
Tribunals and Commissions13 Dec 2016Appeal Dismissed
SANDEEP KUMAR Vs POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH, CHANDIGARH & ANR.
National Consumer Disputes Redressal Commission · (2016) 12 NCDRC CK 0003
Consumer Protection Act, 1986, Section 19, Section 19, Section 24A, Section 24A, Section 21(a)(2), Section 21(a)(2)<
Tribunals and Commissions09 Dec 2016Petition dismissed
NARNE ESTATES PRIVATE LIMITED REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR Vs HORN. CAPTIAN SHAIK KHAJA MOIBUDDIN S/O. PEER MOHAMMED
National Consumer Disputes Redressal Commission · (2016) 12 NCDRC CK 0017
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions09 Dec 2016
PURI CONSTRUCTION PVT. LTD. Vs RAJENDRA GANG & ORS.
National Consumer Disputes Redressal Commission · (2016) 12 NCDRC CK 0016