Tribunals and Commissions09 Nov 2004
BHAGWANT SINGH ARORA Vs KLM Royal Dutch Airlines
National Consumer Disputes Redressal Commission · 2005 2 CPJ 197
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 8 of 67
Tribunals and Commissions09 Nov 2004Appeal dismissed
Makkhan Singh Vs C.G. HOUSING BOARD
National Consumer Disputes Redressal Commission · 2005 3 CPJ 451
Tribunals and Commissions09 Nov 2004
WEE AAR CONSTRUCTIVE BUILDERS Vs D.P. GUPTA And CO. PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 498
Tribunals and Commissions09 Nov 2004Appeal disposed of
DELHI JAL BOARD Vs Rajinder Kumar
National Consumer Disputes Redressal Commission · 2005 1 CPJ 606
Tribunals and Commissions09 Nov 2004
JAGDISH CHAND HOODA Vs NATIONAL INSURANCE COMPANY LTD.-Opposite party
National Consumer Disputes Redressal Commission · 2005 1 CPJ 611
Tribunals and Commissions09 Nov 2004Appeals dismissed
Oriental Insurance Co. Ltd. Vs RAJESH TIWARI
National Consumer Disputes Redressal Commission · 2005 2 CPC 391 : 2005 3 CPJ 80
Tribunals and Commissions08 Nov 2004Appeal dismissed
NATIONAL SEEDS CORPORATION Vs RAM KUMAR
National Consumer Disputes Redressal Commission · 2005 1 CPJ 414
Tribunals and Commissions08 Nov 2004
ZILA SAHKARI BANK LTD. Vs UTTAR PRADESH POLICE AVAS NIGAM LTD.
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 44 : 2005 0 ACJ 134 : 2005 1 CLT 666 : 2005 1 CPC 526 : 2005 1 CPJ 89 : 2005 1 CPR 124
Tribunals and Commissions06 Nov 2004Appeal dismissed
PHOOL BAI GUPTA Vs R. BHATTACHARYA
National Consumer Disputes Redressal Commission · 2005 3 CPJ 399
Tribunals and Commissions06 Nov 2004Appeal allowed
OMPRAKASH MAHAVAR Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 4 CPJ 8
Tribunals and Commissions05 Nov 2004Appeals allowed
AKHTAR ABDUL KADAR BAPE Vs ASIF CHAND SHAIKH
National Consumer Disputes Redressal Commission · 2005 2 CPJ 161
Tribunals and Commissions05 Nov 2004Complaint dismissed
Imran Khan Vs KAMAL ASHRAF
National Consumer Disputes Redressal Commission · 2006 1 CPJ 225
Tribunals and Commissions05 Nov 2004
S. MURALIDHAR Vs BASAPPA MEMORIAL HOSPITAL
National Consumer Disputes Redressal Commission · 2005 1 CLT 695 : 2005 1 CPJ 237
Tribunals and Commissions05 Nov 2004Appeal dismissed
Life Insurance Corporation of India Vs KARUNA SHARMA
National Consumer Disputes Redressal Commission · 2005 1 CLT 639 : 2005 1 CPJ 416
Tribunals and Commissions05 Nov 2004Appeal disposed of
United India Insurance Co. Ltd. Vs Mehtab Singh
National Consumer Disputes Redressal Commission · 2005 1 CPJ 420
Tribunals and Commissions05 Nov 2004Appeal partly allrowed
NARANG TENT SERVICES Vs G.L. KHURANA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 434
Tribunals and Commissions05 Nov 2004
Dauji Vs SHIMLA COLD STORAGE PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 648
Tribunals and Commissions04 Nov 2004Revision Petition disposed of
CENTRAL BANK OF INDIA Vs HEERA SONI
National Consumer Disputes Redressal Commission · 2004 3 CPR 165 : 2005 1 CLT 376 : 2005 3 CPJ 27
Tribunals and Commissions04 Nov 2004Appeal partly allowed
DENA BANK Vs BABULAL SHARMA
National Consumer Disputes Redressal Commission · 2005 4 CPJ 27
Tribunals and Commissions04 Nov 2004Appeal disposed of
MAHANAGAR TELEPHONE NIGAM LIMITED Vs SUMAN KALRA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 378